High Courts11 Jan 2012Allowed
Dr. M.K. Sharma Vs The Union of India and Another
Patna High Court · (2012) 3 PLJR 155
COURT ARCHIVE
Patna High Court judgments, 2012
1,402 judgments · page 69 of 71
High Courts11 Jan 2012Dismissed
Ambulance Access Foundation India Vs The Union of India and Others
Patna High Court · (2012) 4 PLJR 445
Constitution of India, 1950 — Article 14
High Courts10 Jan 2012Dismissed
Rajendra Poddar Vs Smt. Shakuntala Devi and Another
Patna High Court · (2012) 2 PLJR 859
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11(c), 14
High Courts10 Jan 2012Allowed
Shashi Prasad Yadav Vs The State of Bihar and Others
Patna High Court · (2012) 4 PLJR 66
High Courts10 Jan 2012Allowed
Bharat Singh Vs State of Bihar and Others
Patna High Court · (2012) 01 PAT CK 0082
High Courts10 Jan 2012Allowed
Soumindra Bhattacharya and Others Vs The State of Bihar and Surendra Kumar
Patna High Court · (2012) 01 PAT CK 0070
Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Food Adulteration Act, 1954 — Section 13, 13(1), 13(2), 13(3), 14A
High Courts10 Jan 2012Dismissed
Shiv Shanker Mishra and Another Vs Ramchandra Mishra @ Uma Shanke
Patna High Court · (2012) 01 PAT CK 0063
High Courts10 Jan 2012Allowed
Ramphal Hazra and Another Vs Kariman Hazra and Others
Patna High Court · (2012) 3 PLJR 336
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 19
High Courts10 Jan 2012Dismissed
Sudhanshu Shekhar Vs The State of Bihar and Others
Patna High Court · (2012) 4 PLJR 185
Constitution of India, 1950 — Article 14, 226
High Courts10 Jan 2012Dismissed
United India Insurance Co. Ltd. Vs Shanti Prasad and Others
Patna High Court · (2012) 01 PAT CK 0019
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226, 227Motor Vehicles Act, 1988 — Section 140, 149, 149(2), 170, 173
High Courts10 Jan 2012Allowed
Md. Abu Bakar Rizvi and Others Vs The State of Bihar and Others
Patna High Court · (2013) 1 PLJR 198
High Courts09 Jan 2012Dismissed
Sanju Kumari Vs The State Election Commission and Others
Patna High Court · (2012) 2 PLJR 798
Representation of the People Act, 1950 — Section 21, 22
High Courts06 Jan 2012
Prakash Choudhary Vs The State of Bihar and Others
Patna High Court · (2012) 2 PLJR 767
High Courts06 Jan 2012Allowed
Jyoti Devi and Others Vs Union of India
Patna High Court · (2013) ACJ 948 : (2012) 3 JCR 341 : (2012) 4 PLJR 784
High Courts06 Jan 2012Allowed
Dr. Sanjay Kumar Singh Vs The Hon''ble Chancellor, Universities of Bihar, Raj Bhawan, Patna and Others
Patna High Court · (2012) 1 PLJR 532
High Courts06 Jan 2012Allowed
Engineer-in Chief, Path Nirman Bibhag, Bihar and Another Vs Surya Narayan Paswan and Another
Patna High Court · (2012) 3 LLJ 283 : (2012) 4 PLJR 27
Industrial Disputes Act, 1947 — Section 17B, 2(oo), 25(F), 25B, 25F
High Courts06 Jan 2012Allowed
Shri Baij Nath Singh Vs The State of Bihar and Others
Patna High Court · (2012) 2 PLJR 717
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts06 Jan 2012Dismissed
Pankaj Kumar Roy Vs The State of Bihar and Others
Patna High Court · (2012) 3 PLJR 158
Constitution of India, 1950 — Article 14, 16, 226Evidence Act, 1872 — Section 45, 47, 73
High Courts06 Jan 2012
Bisheshwar Nath Singh Vs The State of Bihar and Others
Patna High Court · (2012) 2 PLJR 94
Constitution of India, 1950 — Article 311(2)
High Courts06 Jan 2012Dismissed
Arbind Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2012) 2 PLJR 843
Penal Code, 1860 (IPC) — Section 120B, 34, 364(A)