High Courts05 Jan 2012
Sita Ram Keshri Sao Vs The State of Bihar and Others
Patna High Court · (2012) 2 PLJR 719
COURT ARCHIVE
Patna High Court judgments, 2012
1,402 judgments · page 70 of 71
High Courts05 Jan 2012
Ganesh Prasad Shukla Vs The State of Bihar and Others
Patna High Court · (2012) 2 PLJR 793
High Courts05 Jan 2012
Shree Raghubansh Bibhushan Thakurbari, though Shabait Mahanth Satrughan Das, situated at village-Bhangra, P.O.-Jiroll, P.S.-Khirhar (Harlakhi) District-Madhubani and Mahanth Satrughan Das Vs The Bihar State Board of Religious trust, Patna, The Chairman, the Bihar State Board of Religious Trust, Patna and The Circle Officer, Harlakhi, District-Madhubani
Patna High Court · (2012) 01 PAT CK 0099
Bihar Hindu Religious Trusts Act, 1950 — Section 28(2), 33
High Courts05 Jan 2012Allowed
Prahlad Chandra Sharma Vs The State of Bihar and Others
Patna High Court · (2012) 01 PAT CK 0097
High Courts05 Jan 2012
Bansropan Choudhary and Onkar Nath Choudhary Vs The State of Bihar and Others
Patna High Court · (2012) 01 PAT CK 0086
High Courts05 Jan 2012
Chamru Ram and Others Vs The State of Bihar and Others
Patna High Court · (2012) 4 PLJR 419
High Courts04 Jan 2012Dismissed
I.T.C. Limited Vs Shakuntala Devi and Others
Patna High Court · (2012) 01 PAT CK 0145
High Courts04 Jan 2012
Binod Mandal Vs State Of Bihar and Another
Patna High Court · (2012) 2 DMC 169
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)Dowry Prohibition Act, 1961 — Section 4Hindu Marriage Act, 1955 — Section 13(1)(b)
High Courts04 Jan 2012Allowed
Karu Swarnkar @ Sudhir Kumar Vs The State of Bihar
Patna High Court · (2012) 01 PAT CK 0096
High Courts04 Jan 2012Allowed
Sudarshan Rai and Others Vs State of Bihar
Patna High Court · (2012) 01 PAT CK 0087
Penal Code, 1860 (IPC) — Section 147, 148, 323, 324Probation of Offenders Act, 1958 — Section 3, 4
High Courts04 Jan 2012Dismissed
Md. Reyaz Vs Ram Krishna Rajak
Patna High Court · (2012) 01 PAT CK 0076
High Courts04 Jan 2012Allowed
Manoj Kumar Yadav and Others Vs The State of Bihar and Public Grievances Department, Bihar, Patna and Others
Patna High Court · (2012) 1 PLJR 542
High Courts04 Jan 2012Allowed
Om Prakash Dhanuka Vs The State of Bihar and Another
Patna High Court · (2012) 2 PLJR 379
Criminal Procedure Code, 1973 (CrPC) — Section 11(1), 202, 204, 277, 278Environment (Protection) Act, 1986 — Section 15, 19Penal Code, 1860 (IPC) — Section 277, 278
High Courts04 Jan 2012
Lallu Prasad Hemant Vs The State of Bihar
Patna High Court · (2012) 3 PLJR 139
High Courts03 Jan 2012Dismissed
Devanand Sharma and Ratnesh Jha Vs The State of Bihar
Patna High Court · (2012) 01 PAT CK 0100
High Courts03 Jan 2012Dismissed
Satya Narayan Prasad and Others Vs Urmila Devi and Others
Patna High Court · (2012) 01 PAT CK 0095
High Courts03 Jan 2012Dismissed
Bihar State Food and Civil Supplies Corporation, Ltd. Vs M/s Jiyajee Rao Cotton Mills Ltd., Birlanagar, M.P. and Others
Patna High Court · (2012) 01 PAT CK 0074
High Courts03 Jan 2012Allowed
Kamlesh Pandey Vs Birendra Kumar Singh and The State of Bihar
Patna High Court · (2012) 01 PAT CK 0073
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 34, 406, 420, 504
High Courts03 Jan 2012Allowed
Rajdeo Prasad and Others Vs Kamaldeo Prasad
Patna High Court · (2012) 01 PAT CK 0046
High Courts02 Jan 2012Dismissed
Prem Kumar Singh and Others Vs The State of Bihar
Patna High Court · (2013) 2 PLJR 870
Criminal Procedure Code, 1973 (CrPC) — Section 479Income Tax Act, 1922 — Section 22, 34