High Courts13 Jan 2012Allowed
Sunil Chaudhary Vs The State of Bihar
Patna High Court · (2012) 4 PLJR 468
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 55
COURT ARCHIVE
Patna High Court judgments, 2012
1,402 judgments · page 68 of 71
High Courts13 Jan 2012Dismissed
Manohar Kumar Singh Vs State of Bihar and Another
Patna High Court · (2012) 4 PLJR 300
Criminal Procedure Code, 1973 (CrPC) — Section 192, 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 406, 420
High Courts13 Jan 2012Allowed
Darshan Thakur and Others Vs The State of Bihar and The Cane Officer, Bettiah Circle, Bettiah
Patna High Court · (2012) 01 PAT CK 0049
High Courts13 Jan 2012Dismissed
Ganesh Chandra Verma and Others Vs The State of Bihar and Others
Patna High Court · (2012) 4 PLJR 469
High Courts13 Jan 2012Allowed
Surendra Prasad Yadav Vs The State of Bihar and Others
Patna High Court · (2012) 2 PLJR 32
High Courts13 Jan 2012Dismissed
Laloo Roy and Others Vs The State of Bihar
Patna High Court · (2012) 3 PLJR 729
Penal Code, 1860 (IPC) — Section 149, 302, 324
High Courts12 Jan 2012Allowed
Riyasat Ali and Others Vs The V.C., B.N. Mandal University, Laloo Nagar, Madhepura and Others
Patna High Court · (2012) 4 PLJR 57
Constitution of India, 1950 — Article 29, 30
High Courts12 Jan 2012Dismissed
Sunita Devi Vs The Bihar State Financial Corporation and Others
Patna High Court · AIR 2012 Patna 118
State Financial Corporations Act, 1951 — Section 29
High Courts12 Jan 2012Dismissed
Poly Glass Fiber Industries Private Ltd. Vs The State of Bihar and Others
Patna High Court · (2012) 1 PLJR 720
High Courts12 Jan 2012Dismissed
Shri Nand Kishore Keshri Vs The State of Bihar and Others
Patna High Court · (2012) 2 PLJR 730
High Courts12 Jan 2012Allowed
Girija Devi Vs Lallan Singh and Others
Patna High Court · (2012) 4 PLJR 164
Constitution of India, 1950 — Article 227
High Courts12 Jan 2012
Angad Singh Kushwaha Vs The State of Bihar and Others
Patna High Court · (2012) 3 PLJR 402
High Courts12 Jan 2012Allowed
Ram Ashray Singh Vs State of Bihar
Patna High Court · (2012) 01 PAT CK 0101
Penal Code, 1860 (IPC) — Section 148, 307, 326
High Courts12 Jan 2012Allowed
Ganesh Mahra and Others Vs The State of Bihar
Patna High Court · (2012) 01 PAT CK 0091
High Courts12 Jan 2012Dismissed
Raj Kumar and Others Vs The State of Bihar and Others
Patna High Court · (2012) 1 PLJR 514
Constitution of India, 1950 — Article 14
High Courts12 Jan 2012Allowed
Binny Sharma and Others Vs Om Prakash and Others
Patna High Court · (2013) 1 ACC 143 : (2013) ACJ 1297 : AIR 2012 Patna 74
Penal Code, 1860 (IPC) — Section 279, 304A, 338
High Courts12 Jan 2012Dismissed
M/s Ashoka Auto Service and Others Vs M/s Indian Oil Corporation Ltd. and Others
Patna High Court · (2012) 1 PLJR 718
High Courts12 Jan 2012Allowed
M/s Vishnu Sugar Mills Limited Vs The Union of India and Others
Patna High Court · (2012) 1 PLJR 736
Constitution of India, 1950 — Article 14, 19(1)Essential Commodities Act, 1955 — Section 2, 3, 3C
High Courts12 Jan 2012Dismissed
Dharamveer Shukla Vs The Union of India and Others
Patna High Court · (2012) 3 PLJR 752
High Courts11 Jan 2012Allowed
Prahalad Dubey and Others Vs The State of Bihar and Others
Patna High Court · (2012) 3 PLJR 668
Criminal Procedure Code, 1973 (CrPC) — Section 133, 144Land Acquisition Act, 1894 — Section 18, 30