High Courts23 Jan 2012Allowed
Parmanand Singh @ Parma Singh Vs The State of Bihar and Others
Patna High Court · (2013) 1 PLJR 835
COURT ARCHIVE
Patna High Court judgments, 2012
1,402 judgments · page 66 of 71
High Courts20 Jan 2012Dismissed
Lakhan Sao (deceased) and Others Vs Parwati Devi and Others
Patna High Court · (2012) 3 PLJR 613
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts20 Jan 2012Dismissed
M/s Arun Prasad and Others Vs The State of Bihar and Others
Patna High Court · (2012) 2 PLJR 254
High Courts19 Jan 2012
Md. Taufeeque Alam Vs The State of Bihar and Others
Patna High Court · (2012) 01 PAT CK 0157
High Courts19 Jan 2012Allowed
Nand Kishore Verma Vs The State of Bihar and Others Basudeo Prasad Sinha Vs The State of Bihar and Others
Patna High Court · (2012) 2 PLJR 752
Constitution of India, 1950 — Article 14, 16
High Courts19 Jan 2012
Suraj Mahto @ Suraj Singh and Others Vs The State of Bihar
Patna High Court · (2012) 01 PAT CK 0113
Penal Code, 1860 (IPC) — Section 395
High Courts19 Jan 2012Allowed
Dahu Yadav, Ram Swarup Yadav and Rajendra Yadav Vs The State Of Bihar
Patna High Court · (2012) 01 PAT CK 0106
Penal Code, 1860 (IPC) — Section 302, 323, 324, 34
High Courts19 Jan 2012
Branch Manager, The United India Insurance Company Ltd. Branch Office at Ranjan Complex, Patna Ranchi Road, Biharsharif, P.O.- Biharsharif, District- Nalanda and The Divisional Manager, The United India Insurance Company Ltd. Sahid Chowk, Dr. Rajendra Prasad Road, P.O. Bhagalpur, District- Bhagalpur Vs Usha Devi and Others
Patna High Court · (2012) 4 PLJR 291 : (2012) 2 TAC 30
Motor Vehicles Act, 1988 — Section 140
High Courts19 Jan 2012Allowed
Jogi Singh @ Yogi Singh Vs State of Bihar
Patna High Court · (2012) 01 PAT CK 0090
Penal Code, 1860 (IPC) — Section 364, 365
High Courts19 Jan 2012
Lagan Singh @ Ram Lagan Singh, Nanhak Sah and Dama Sah Vs The State of Bihar
Patna High Court · (2012) 01 PAT CK 0059
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 107, 313Penal Code, 1860 (IPC) — Section 148, 149, 302, 396
High Courts19 Jan 2012Allowed
Deoki Nandan Jha Vs The State of Bihar and Others
Patna High Court · (2012) 3 PLJR 59
High Courts19 Jan 2012
Harendra Pratap Singh, Advocate Vs The State of Bihar and Others
Patna High Court · (2012) 2 PLJR 668
High Courts18 Jan 2012Dismissed
State of Bihar and Others Vs St. Xavier''s College of Education and Others
Patna High Court · (2012) 01 PAT CK 0151
High Courts18 Jan 2012Allowed
Arvind Kumar Vs The State of Bihar and Others
Patna High Court · (2012) 4 PLJR 460
Bihar Agriculture Services Act, 1982 — Section 3
High Courts18 Jan 2012Dismissed
Panna Lal Prasad Vs Manoj Kumar Gupta and Another
Patna High Court · AIR 2012 Patna 115 : (2012) 3 PLJR 579
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227Legal Services Authorities Act, 1987 — Section 19, 20, 22, 22B(1)
High Courts18 Jan 2012Allowed
Krishna Murari Sharan Vs Pushpagandha Sinha @ Sharan Pushpagandha Sinha Vs Krishna Murari Sharan
Patna High Court · (2012) 01 PAT CK 0069
High Courts18 Jan 2012Disposed Of
Lt. Col. Harjit Singh Vs The Union of India and Others
Patna High Court · (2012) 3 PLJR 136
Armed Forces Tribunal Act, 2007 — Section 34
High Courts18 Jan 2012Allowed
Vindeshwar Chaudhary Vs The State of Bihar and Others
Patna High Court · (2012) 4 PLJR 221
High Courts17 Jan 2012Dismissed
Oriental Insurance Company Ltd. Vs Saryug Yadav and Others
Patna High Court · (2012) 4 PLJR 223 : (2012) 2 TAC 389
High Courts17 Jan 2012Dismissed
Satish Prasad Singh Vs The State of Bihar and Others
Patna High Court · (2012) 4 PLJR 464