High Courts24 Jan 2012Allowed
Harihar Rai Vs The State of Bihar and Another
Patna High Court · (2012) 1 PLJR 604
Penal Code, 1860 (IPC) — Section 147, 323, 354, 420, 447
COURT ARCHIVE
Patna High Court judgments, 2012
1,402 judgments · page 65 of 71
High Courts24 Jan 2012Dismissed
Ravi Atal and Another Vs Smt. Ganga Devi
Patna High Court · (2012) 01 PAT CK 0084
High Courts24 Jan 2012Dismissed
Tripit Narain Sada Vs The State of Bihar thru the District Magistrate, Saharsa and Others
Patna High Court · (2012) 01 PAT CK 0081
Penal Code, 1860 (IPC) — Section 409, 419, 420, 467, 468
High Courts24 Jan 2012Allowed
Anant Kumar Brahmchari @ Pappu Prasad Vs The State of Bihar
Patna High Court · (2012) 01 PAT CK 0077
High Courts24 Jan 2012Dismissed
Madhuri Devi Vs Sri Raghubansh Jha
Patna High Court · (2012) 3 PLJR 664
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11(1), 14(8)
High Courts24 Jan 2012Dismissed
Diwakar Prasad Vs State of Bihar and Others
Patna High Court · (2012) 3 PLJR 405
Constitution of India, 1950 — Article 14, 309
High Courts24 Jan 2012Dismissed
Bisheshwar Yadav Vs Radha Kuer and Others
Patna High Court · (2012) 3 PLJR 392
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 2, Order 14 Rule 1(5), Order 41 Rule 25
High Courts24 Jan 2012
The Oriental Insurance Co. Ltd., Divisional Office, New Market, Pumea Vs Most. Masheda Khatoon and Others
Patna High Court · (2012) 3 PLJR 683
Motor Vehicles Act, 1988 — Section 140Penal Code, 1860 (IPC) — Section 279, 304A
High Courts24 Jan 2012
Mathura Prasad Singh, retired Assistant Store Keeper-BTPS Vs The Bihar State Electricity Board and Others
Patna High Court · (2012) 3 PLJR 724
Contract Act, 1872 — Section 72
High Courts23 Jan 2012
Kamaljeet Ranjan Rai Vs The State of Bihar and Others
Patna High Court · (2012) 4 PLJR 293
Criminal Procedure Code, 1973 (CrPC) — Section 468, 473, 482Penal Code, 1860 (IPC) — Section 323, 379
High Courts23 Jan 2012
Dr. Shivendra Kumar Shahi Vs The State of Bihar and Others
Patna High Court · (2012) 2 PLJR 722
Indira Gandhi Institute of Medical Sciences Act, 1984 — Section 24, 25, 7
High Courts23 Jan 2012
Ram Prit Rai and Others Vs The State of Bihar
Patna High Court · (2012) 01 PAT CK 0111
Penal Code, 1860 (IPC) — Section 147, 148, 307, 323
High Courts23 Jan 2012
Smt. Renu Sinha and Others Vs Md. Kalam, Sri Bishwanath Sao and Oriental Insurance Company Ltd.
Patna High Court · (2012) 01 PAT CK 0108
High Courts23 Jan 2012Dismissed
Canara Bank, Siwan Vs M/s. Decent Sarees Palace and Others
Patna High Court · (2012) 01 PAT CK 0079
High Courts23 Jan 2012Allowed
Ram Krishna Poddar Vs The State of Bihar and Amar Nath Choubey
Patna High Court · (2012) 01 PAT CK 0055
High Courts23 Jan 2012Allowed
Arun Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2012) 3 PLJR 134
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 29, Order 41 Rule 5Land Acquisition Act, 1894 — Section 18
High Courts23 Jan 2012Allowed
Meena Sinha Vs The State of Bihar and Others
Patna High Court · (2012) 2 PLJR 587
High Courts23 Jan 2012Allowed
Kalawati Devi and Another Vs Yoganti Devi and Others
Patna High Court · AIR 2012 Patna 125 : (2012) 3 PLJR 74
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 9Specific Relief Act, 1963 — Section 19, 19(b)
High Courts23 Jan 2012Allowed
Madhusudan Prasad Vs The State of Bihar and Others
Patna High Court · (2012) 4 PLJR 403