High Courts07 Feb 2012Allowed
Chandeshwar Singh Yadav Vs The State of Bihar and Others
Patna High Court · (2012) 2 PLJR 745
COURT ARCHIVE
Patna High Court judgments, 2012
1,402 judgments · page 62 of 71
High Courts07 Feb 2012Dismissed
M/s Baijnath Prasad Banarsi Vs Smt. Triveni Devi and Others
Patna High Court · (2012) 3 PLJR 625
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 14, 14(8)
High Courts07 Feb 2012
Hanuman Prasad Gupta Vs Shankar Choudhary
Patna High Court · (2012) 3 PLJR 649
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11(1)
High Courts07 Feb 2012
Ela Singh @ Akhil Kumar Singh and Sone Lal Singh Vs The State of Bihar
Patna High Court · (2012) 02 PAT CK 0032
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts03 Feb 2012Allowed
Lall Babu Lall Vs The State of Bihar and Others
Patna High Court · (2012) 4 PLJR 986
High Courts03 Feb 2012Allowed
The Union of India and Others Vs Binod Bihari Saran
Patna High Court · (2012) 3 PLJR 527
High Courts03 Feb 2012Dismissed
Subodh Kumar Yadav Vs The State of Bihar and Others
Patna High Court · (2012) 3 PLJR 261
Constitution of India, 1950 — Article 226
High Courts03 Feb 2012
Mukesh Kumar Vs The State of Bihar and Others
Patna High Court · (2012) 3 PLJR 266
High Courts03 Feb 2012
Raj Kumar Yadav Vs State of Bihar
Patna High Court · (2012) 02 PAT CK 0044
Arms Act, 1959 — Section 25(1B), 26Criminal Procedure Code, 1973 (CrPC) — Section 100(4), 100(6)
High Courts03 Feb 2012Dismissed
Union of India Vs Mahindra Sah and Others
Patna High Court · AIR 2012 Patna 71
Civil Procedure Code, 1908 (CPC) — Section 80Railways Act, 1989 — Section 97
High Courts02 Feb 2012Allowed
Indradeo Pandey Vs The State of Bihar and Others
Patna High Court · (2012) 2 PLJR 841
Bihar Public Land Encroachment Act, 1956 — Section 3, 6, 6(e)
High Courts02 Feb 2012Dismissed
Ram Surti Devi and Anr Vs Rabindra Sharma and Others
Patna High Court · AIR 2012 Patna 72
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 23, Order 41 Rule 23A, Order 43 Rule 1, Order 43 Rule 1(1)
High Courts02 Feb 2012Allowed
Anusha Kumari Vs The State of Bihar and Others
Patna High Court · (2012) 4 PLJR 191
High Courts02 Feb 2012
Pramod Kumar Kushwaha Vs The State of Bihar and Others
Patna High Court · (2013) 1 PLJR 162
High Courts02 Feb 2012
Dhrub Lal Mandal Vs State of Bihar
Patna High Court · (2012) 4 PLJR 407
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts02 Feb 2012Allowed
Kaishar Lal Saha, Chandra Devi, Chitranjan Kumar Saha and Niranjan Kumar Saha Vs State of Bihar
Patna High Court · (2012) 1 DMC 810
Evidence Act, 1872 — Section 113A, 113BPenal Code, 1860 (IPC) — Section 304B
High Courts02 Feb 2012Allowed
Chief Commissioner of Income Tax (CCA), Patna and The Director General of Income Tax (Inv.) 9, Bailey Road, Patna Vs The State of Bihar, The Bihar Human Rights Commission Patna and Rajendra Singh C/o. Bhargo Saw Mill, Mithapur PS-Jakkanpur Distt. Patna
Patna High Court · (2012) 02 PAT CK 0022
High Courts02 Feb 2012Dismissed
Suraj Kumar @ Santosh Kumar Yadav Vs The State of Bihar
Patna High Court · (2012) 2 PLJR 742
Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 3, 3(4), 3(4)(b), 7, 7(2)
High Courts02 Feb 2012
Sidheshwar Prasad Vs The Bihar State Electricity Board and Others
Patna High Court · (2012) 4 PLJR 553
High Courts01 Feb 2012Dismissed
Uma Shankar Pathak Vs The State of Bihar and Others
Patna High Court · (2012) 3 PLJR 648