High Courts15 Feb 2012Allowed
Shailendra Nath Gupta, Chhotelal and Kamleshwar Pathak Vs The State of Bihar and Surajdeo Rai
Patna High Court · (2012) 02 PAT CK 0051
COURT ARCHIVE
Patna High Court judgments, 2012
1,402 judgments · page 60 of 71
High Courts15 Feb 2012Allowed
Bhajan Churihara and Others Vs The State of Bihar
Patna High Court · (2012) 02 PAT CK 0036
Criminal Procedure Code, 1973 (CrPC) — Section 107Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
High Courts14 Feb 2012Allowed
Md. Sadique Vs The State of Bihar and Others
Patna High Court · (2013) 1 PLJR 152
High Courts14 Feb 2012
Umesh Narayan Vs Jhati Devi
Patna High Court · (2013) 1 PLJR 47
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2Court Fees Act, 1870 — Section 7, 7(iv), 7(iv)(c)
High Courts14 Feb 2012Allowed
Masomat Phool Devi Vs The State of Bihar and Others
Patna High Court · (2013) 1 PLJR 55
High Courts14 Feb 2012Allowed
Murari Krishna Agrawal @ Krishna Murari Agrawal Vs State of Bihar
Patna High Court · (2012) 2 Crimes 284
Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Food Adulteration Act, 1954 — Section 16(1)(a)
High Courts14 Feb 2012Allowed
Nandu Pandey Vs The State of Bihar and Others
Patna High Court · (2013) 1 PLJR 426
Bihar Pension Rules, 1950 — Rule 43(b)
High Courts14 Feb 2012Dismissed
Ram Pervesh Kumar and Others Vs Jaleshwar Singh and Others
Patna High Court · (2012) 02 PAT CK 0082
High Courts14 Feb 2012Allowed
Vinod Tiwary Vs The State of Bihar
Patna High Court · (2012) 02 PAT CK 0063
High Courts14 Feb 2012Dismissed
Sriman Narayan Singh and Another Vs The State of Bihar and Others Abhay Kumar Vs The State of Bihar and Others
Patna High Court · (2012) 3 PLJR 365
Constitution of India, 1950 — Article 14, 39(d)
High Courts13 Feb 2012Allowed
Niranjan Kumar @ Pankaj Kumar Vs State of Bihar and Another
Patna High Court · (2012) 2 PLJR 829
Arms Act, 1959 — Section 27Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 14, 2(k), 49, 7APenal Code, 1860 (IPC) — Section 302, 34
High Courts13 Feb 2012Dismissed
Rupendra Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2012) 3 PLJR 727
Constitution of India, 1950 — Article 14
High Courts10 Feb 2012Dismissed
Uday Kant Sharma Vs The State of Bihar and Others
Patna High Court · (2012) 4 PLJR 155 : (2013) 3 SCT 394
High Courts10 Feb 2012
Ranjeet Kumar Yadav Vs The State of Bihar and Others
Patna High Court · (2012) 4 PLJR 134
Right of Children to Free and Compulsory Education Act, 2009 — Section 23(2)
High Courts10 Feb 2012
Krishna Vijay Singh Vs State of Bihar
Patna High Court · (2012) CriLJ 2586
Forest Act, 1927 — Section 52
High Courts10 Feb 2012Allowed
Gulam Sahid @ Raju Vs The State of Bihar
Patna High Court · (2012) 02 PAT CK 0075
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302
High Courts10 Feb 2012Dismissed
Bindeshwari Thakur Vs The State of Bihar
Patna High Court · (2012) 02 PAT CK 0067
Penal Code, 1860 (IPC) — Section 201, 304B
High Courts10 Feb 2012
Suraj Singh Koeri @ Suraj Singh and Ramdeo Koeri Vs State of Bihar
Patna High Court · (2012) 02 PAT CK 0066
Penal Code, 1860 (IPC) — Section 391, 395, 396, 412
High Courts09 Feb 2012Dismissed
Parbati Devi Vs Ram Sewak Singh, Upadhya Kumar Singh, Rekha Devi and Lakmuna Devi
Patna High Court · (2013) 2 PLJR 815
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2), 151Specific Relief Act, 1963 — Section 19(b)
High Courts09 Feb 2012Allowed
Bihar School Examination Board and Others Vs The Union of India and Others
Patna High Court · AIR 2012 Patna 135 : (2012) 3 PLJR 667
Consumer Protection Act, 1986 — Section 2(c), 2(d), 2(g), 7