High Courts09 Feb 2012Allowed
Goutam Pal @ Shyamal Pal Vs The State of Bihar
Patna High Court · (2012) 2 PLJR 764
Penal Code, 1860 (IPC) — Section 376, 493
COURT ARCHIVE
Patna High Court judgments, 2012
1,402 judgments · page 61 of 71
High Courts09 Feb 2012Allowed
Ram Chandra Thakur and Prahlad Thakur Vs The State of Bihar
Patna High Court · (2012) 02 PAT CK 0072
Penal Code, 1860 (IPC) — Section 201, 302, 34, 354
High Courts09 Feb 2012
Deo Prayag Sharma and Others Vs State of Bihar and Another
Patna High Court · (2012) 2 PLJR 467
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 307, 320, 323, 325, 34
High Courts09 Feb 2012Allowed
Munni Kuwar Vs The Union of India
Patna High Court · AIR 2012 Patna 92
Railway Claims Tribunal Act, 1987 — Section 16Railways Act, 1989 — Section 125
High Courts09 Feb 2012
Rash Bihari Manjhi Vs The State of Bihar thru Home Secretary, Secretariat, Patna and Others
Patna High Court · (2012) 02 PAT CK 0058
Penal Code, 1860 (IPC) — Section 120B, 405, 419, 420, 465Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1), 3(2)
High Courts09 Feb 2012Dismissed
Bachai Ram, Sachai Ram, Chotu Chamar and Badri Chamar Vs The State of Bihar
Patna High Court · (2012) 02 PAT CK 0057
Criminal Procedure Code, 1973 (CrPC) — Section 107, 145Penal Code, 1860 (IPC) — Section 147, 304
High Courts09 Feb 2012Allowed
Surya Narayan Mandal and Sattan Mandal Vs The State of Bihar
Patna High Court · (2012) 02 PAT CK 0055
Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts09 Feb 2012Allowed
Dayanand Singh Vs The State of Bihar and Others
Patna High Court · (2012) 3 PLJR 700
High Courts09 Feb 2012Dismissed
Vijay Kumar Vs Nilam Kumari and Others
Patna High Court · AIR 2012 Patna 129
High Courts09 Feb 2012
Aditya Prasad Singh and Another Vs The State of Bihar and Others
Patna High Court · (2012) 4 PLJR 43
High Courts08 Feb 2012Dismissed
Shailendra Kumar Jha Vs Ajay Dhari Singh and Ors
Patna High Court · (2012) 02 PAT CK 0079
High Courts08 Feb 2012
Punaya Deo Mishra (since deceased) and substituted by 1(a) Most. Shanti Devi 1(b) Braj Kishore Mishra 1 (c) Nawal Kishore Mishra 1 (d) Smt. Sumitra Devi 1 (e) Smt. Phul Kumari Devi 1 (f) Smt. Gayatri Devi Vs Pt. Bidya Mishra (expunged) 2, Ram Naresh Mishra (since deceased and substituted by 2(a) Bipin Mishra 2(b) Upendra Mishra 2(c) Jitendra Mishra 2(d) Smt. Urmila Devi 2 (e) Smt. Usha Devi 3. Smt. Basant Devi and 4 Kamala Mishra
Patna High Court · (2012) 02 PAT CK 0076
High Courts08 Feb 2012Allowed
Rama Singh and Others Vs The State of Bihar and Others
Patna High Court · (2012) 2 PLJR 749
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 432, 433, 433(A)Penal Code, 1860 (IPC) — Section 147, 148, 149, 171B, 302
High Courts08 Feb 2012Allowed
Vishal Singh Vs State of Bihar and Another
Patna High Court · (2012) 2 PLJR 373
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 34, 342, 379, 406, 409
High Courts07 Feb 2012
Rameshwar Prasad Ray Vs The State of Bihar and Others
Patna High Court · (2012) 3 PLJR 632
High Courts07 Feb 2012
Bharat Mandal and Others Vs The State of Bihar
Patna High Court · (2012) 2 PLJR 855
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 29, 357, 357(2), 357(3), 389Penal Code, 1860 (IPC) — Section 149, 307
High Courts07 Feb 2012Allowed
Dr. Bikas Chandra Kumar Vs The State of Bihar
Patna High Court · (2012) 3 PLJR 424
Criminal Procedure Code, 1973 (CrPC) — Section 197, 227Penal Code, 1860 (IPC) — Section 120B, 13(1)(d), 13(2), 409, 7Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 19, 7, 8
High Courts07 Feb 2012
Rana Rakesh Singh Vs State of Bihar
Patna High Court · (2012) 1 DMC 731
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 379, 498A
High Courts07 Feb 2012Dismissed
Kumari Sunita Vs The State of Bihar and Others
Patna High Court · (2012) 3 PLJR 18