High Courts22 Feb 2012Allowed
Ratan Kumar Sinha Vs The State of Bihar and Eqbal Ahmed
Patna High Court · (2012) 02 PAT CK 0027
Criminal Procedure Code, 1973 (CrPC) — Section 202Penal Code, 1860 (IPC) — Section 406
COURT ARCHIVE
Patna High Court judgments, 2012
1,402 judgments · page 59 of 71
High Courts22 Feb 2012
Digvijay Kumar Vs The State of Bihar and Others
Patna High Court · (2012) 2 PLJR 222
Evidence Act, 1872 — Section 114
High Courts21 Feb 2012
State of Bihar Vs Nil
Patna High Court · (2012) CriLJ 4112
Criminal Procedure Code, 1973 (CrPC) — Section 235, 235(2), 317, 353, 353(7)Penal Code, 1860 (IPC) — Section 302
High Courts21 Feb 2012Allowed
The Punjab National Bank and Others Vs Suresh Prasad Malakar
Patna High Court · (2012) 2 PLJR 339
Constitution of India, 1950 — Article 226
High Courts21 Feb 2012Dismissed
Ashok Kumar Singh Vs State of Bihar and Others
Patna High Court · (2012) 02 PAT CK 0080
High Courts21 Feb 2012Allowed
Dr. Shafique Azam Vs The State of Bihar and Others
Patna High Court · (2012) 2 PLJR 508
High Courts21 Feb 2012Dismissed
Geeta Gupta Vs The State of Bihar and Others
Patna High Court · (2012) 2 PLJR 285
Bihar Panchayat Election Rules, 1995 — Rule 122Bihar Panchayat Raj Act, 1993 — Section 135, 139, 139(1), 139(2), 140Bihar Panchayat Raj Act, 2006 — Section 135, 135(1), 136(1), 136(2), 137
High Courts21 Feb 2012Dismissed
Munna Ram Vs The State of Bihar and Others
Patna High Court · (2013) 1 PLJR 164
High Courts21 Feb 2012
The Registrar-cum-Secretary, Pharmacy Council of India Combined Councils'' Building, Kotla Road, Aiwan-E-Ghalib Marg, P.O. Box- 7020, New Delhi-110002 Vs Bablu Kumar and Others
Patna High Court · (2012) 3 PLJR 200
Constitution of India, 1950 — Article 226
High Courts21 Feb 2012
The State of Bihar Vs Girija Singh and Others Ravindra Singh Vs State of Bihar
Patna High Court · (2012) 2 PLJR 848
Criminal Procedure Code, 1973 (CrPC) — Section 235, 235(2), 317, 353, 353(7)Penal Code, 1860 (IPC) — Section 302
High Courts17 Feb 2012Allowed
Shambhu Yadav Vs State of Bihar
Patna High Court · (2012) 02 PAT CK 0081
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
High Courts16 Feb 2012Allowed
Safiur Rehman and Others Vs The State of Bihar and Another
Patna High Court · (2013) 1 PLJR 481
Penal Code, 1860 (IPC) — Section 323, 325, 504
High Courts16 Feb 2012Dismissed
Subodh Kumar Vs The State of Bihar and Others
Patna High Court · (2012) 2 PLJR 647
Constitution of India, 1950 — Article 162, 226, 309
High Courts16 Feb 2012Allowed
Braj Bhushan Prasad Sinha Vs The State of Bihar and Others
Patna High Court · (2012) 2 PLJR 469
Constitution of India, 1950 — Article 16(4A), 335
High Courts16 Feb 2012Allowed
Chandreshwar Ram Vs The State of Bihar and Others
Patna High Court · (2012) 02 PAT CK 0112
High Courts16 Feb 2012
Brajesh Prasad Singh Vs The State of Bihar and Others
Patna High Court · (2012) 2 PLJR 560
Constitution of India, 1950 — Article 14, 16
High Courts16 Feb 2012Allowed
Tarini Kumar Nandi Vs The State of Bihar and Others
Patna High Court · (2012) 3 PLJR 704
High Courts16 Feb 2012
Akbar Ali, Samimapur Post" Office, Salimapur Police Station, Marhaura, Saran at Chapra, presently Up-Mukiha of Gram Panchayat Raj, Salimapur, Marhaura, Saran at Chapra Vs The State of Bihar and Others
Patna High Court · (2012) 02 PAT CK 0040
Constitution of India, 1950 — Article 21, 21A
High Courts16 Feb 2012Allowed
Pramod Kumar Vs The State of Bihar and Others
Patna High Court · (2012) 3 PLJR 171
High Courts16 Feb 2012Allowed
Nanhi Begam and Others Vs Dhrub Narain and Others
Patna High Court · (2013) 1 ACC 219 : (2013) ACJ 632 : (2012) 2 TAC 715
Motor Vehicles Act, 1988 — Section 166