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Patna High Court judgments, 2011

1,858 judgments · page 90 of 93

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High Courts17 Jan 2011Dismissed

Gyan Ranjan Basak Vs The State of Bihar and Others

Patna High Court · (2011) 01 PAT CK 0005

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High Courts17 Jan 2011Dismissed

Karu Dusad Vs The State of Bihar and Others

Patna High Court · (2011) 01 PAT CK 0004

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High Courts17 Jan 2011

Dr. Arun Kumar Singh Vs The State of Bihar and Others

Patna High Court · (2012) 1 PLJR 451

Civil Services (Classification, Control and Appeal) Rules — Rule 49(1), 55(A)
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High Courts14 Jan 2011Allowed

Rakesh Chandra Malhotra Vs The State of Bihar and Sujeet Kumar Sinha

Patna High Court · (2011) 59 BLJR 2189

Penal Code, 1860 (IPC) — Section 406, 420
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High Courts14 Jan 2011

Smt. Sundari devi Vs Deo Narayan Prasad

Patna High Court · (2011) 01 PAT CK 0050

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High Courts13 Jan 2011Allowed

Sitaram Gond Vs The State of Bihar and Chandrika Gond

Patna High Court · (2011) 59 BLJR 2204

Criminal Procedure Code, 1973 (CrPC) — Section 203, 482
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High Courts13 Jan 2011Allowed

Birendra Kumar Modi Vs The State of Bihar

Patna High Court · (2011) 59 BLJR 2201 : (2011) 3 PLJR 16

Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Food Adulteration Act, 1954 — Section 13(2), 16(1)
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High Courts13 Jan 2011Dismissed

Lalan Kumar Chaudhary Vs The Bhojpur Rohtas Gramin Bank

Patna High Court · (2011) 01 PAT CK 0108

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High Courts13 Jan 2011Dismissed

Nirmala Devi and Others Vs The State of Bihar and Ram Narayan Singh Yadav

Patna High Court · (2011) 59 BLJR 2227

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Penal Code, 1860 (IPC) — Section 406, 420
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High Courts13 Jan 2011Allowed

Praduman Sao and Nand Kishore Prasad Sao Vs The State of Bihar

Patna High Court · (2011) 01 PAT CK 0095

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High Courts13 Jan 2011

Surendra Prasad Vs The State of Bihar

Patna High Court · (2011) 2 PLJR 372

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High Courts13 Jan 2011Allowed

Satrughan Saha Vs The State of Bihar and The Block Development Officer

Patna High Court · (2011) 01 PAT CK 0072

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High Courts13 Jan 2011Allowed

Madhav Roy Vs The State of Bihar and Others

Patna High Court · (2011) 01 PAT CK 0051

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High Courts13 Jan 2011Dismissed

State of Bihar Vs Bimala Devi

Patna High Court · (2011) 59 BLJR 2195

Land Acquisition Act, 1894 — Section 18
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High Courts13 Jan 2011

Sri Hasmat Rai Burman Vs The Union of India (UOI) and Others

Patna High Court · (2011) 59 BLJR 2699 : (2011) 130 FLR 578 : (2011) 2 PLJR 1118

Constitution of India, 1950 — Article 226Minimum Wages Act, 1948 — Section 20(2), 20(3), 20(6)
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High Courts13 Jan 2011

Mamta Kumari Vs The State of Bihar and Others

Patna High Court · (2011) 01 PAT CK 0014

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High Courts13 Jan 2011Dismissed

Narsingh Prasad Yadav @ Narsingh and Another Vs The State of Bihar and Others

Patna High Court · (2011) 59 BLJR 1855 : (2011) 2 PLJR 301

Limitation Act, 1963 — Section 29, 29(2), 5, 7
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High Courts12 Jan 2011

Bihar State Credit and Investment Corporation Ltd. and Others Vs Rajendra Singh and Another

Patna High Court · (2011) 59 BLJR 2667 : (2011) 2 PLJR 1047

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High Courts12 Jan 2011

Sanjay Kumar Sah Vs Bhupendra Narayan Mandal University and Others

Patna High Court · (2011) 59 BLJR 2488 : (2011) 2 PLJR 690

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High Courts12 Jan 2011Dismissed

The State of Bihar Vs Anil Singh, Mathura Singh and Bigan Singh

Patna High Court · (2011) 59 BLJR 2232

Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 106, 302, 307, 34, 364
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