High Courts20 Jan 2011
Saiyed Hussain Abbas Rizwi Vs The State Information Commission and Others
Patna High Court · (2011) 01 PAT CK 0036
COURT ARCHIVE
Patna High Court judgments, 2011
1,858 judgments · page 89 of 93
High Courts19 Jan 2011
Commissioner of Customs Vs Kishori Prasad Saraf
Patna High Court · (2011) 01 PAT CK 0164
High Courts19 Jan 2011
Anand Swarup @ Anand Swaroop Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 2655 : (2011) 2 PLJR 1021
Bihar Government Servants (Classification, Control and Appeal) Rules, 2005 — Rule 9, 9(1), 9(2)
High Courts19 Jan 2011
Purvotter Railway Lcco Handling Sharamik Sahyog Samiti Ltd. Vs The Union of India (UOI) and Others
Patna High Court · (2011) 59 BLJR 2369 : (2011) 2 PLJR 371
High Courts19 Jan 2011
Mahendra Prasad Singh and Brothers Vs The General Manager, East Central Railway and Others
Patna High Court · (2011) 01 PAT CK 0038
High Courts19 Jan 2011Dismissed
Dr. Lai Babu Singh and Another Vs State of Bihar and Another
Patna High Court · (2011) 01 PAT CK 0025
High Courts19 Jan 2011Dismissed
Nalin Sinha, represented by General Secretary, E. Merck Field Staff Union Vs The State of Bihar and Others
Patna High Court · (2011) 01 PAT CK 0003
High Courts18 Jan 2011Allowed
Bandar Yadav @ Bandarwa Yadav @ Dharmendra Yadav Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 3374 : (2011) 3 PLJR 69
Bihar Control of Crimes Act, 1981 — Section 12(2), 21, 21(1), 22
High Courts18 Jan 2011
The State of Bihar and Others Vs Ganesh Prasad and Others
Patna High Court · (2011) 59 BLJR 3357 : (2011) 3 PLJR 87
High Courts18 Jan 2011
Krishna Nand Jha Vs The State of Bihar and Others
Patna High Court · (2011) 01 PAT CK 0147
High Courts18 Jan 2011Dismissed
Sadhu Rai Vs The State of Bihar and Others
Patna High Court · (2012) 1 PLJR 77
High Courts18 Jan 2011Allowed
Pandit Electrical Private Ltd. Vs The Union of India (UOI) and Others
Patna High Court · (2011) 59 BLJR 205 : (2011) 184 ECR 169 : (2011) 2 PLJR 444 : (2011) 46 VST 341
Bihar Value Added Tax Act, 2005 — Section 41, 6, 8Constitution of India, 1950 — Article 226
High Courts18 Jan 2011Dismissed
Badri Narayan Giri Vs The State of Bihar and Others
Patna High Court · (2011) 01 PAT CK 0028
High Courts18 Jan 2011Dismissed
Ram Deo Prasad Vs The State of Bihar and Others
Patna High Court · (2011) 01 PAT CK 0021
High Courts18 Jan 2011Allowed
The State of Bihar and Others Vs Ravindra Kumar Sinha
Patna High Court · (2011) 3 PLJR 747
Bihar Service Act — Section 76Bihar Service Rules, 1952 — Rule 76Constitution of India, 1950 — Article 136, 226
High Courts17 Jan 2011
Sanjiv Kumar Chandhariyavi Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 299 : (2011) 1 PLJR 1116
High Courts17 Jan 2011
Purbi Bengal Sharnarthi Samiti and Another Vs The State of Bihar and Others
Patna High Court · (2011) 01 PAT CK 0130
High Courts17 Jan 2011Dismissed
Usha Devi Vs The State of Bihar
Patna High Court · (2011) 59 BLJR 2187 : (2012) 1 PLJR 134
High Courts17 Jan 2011Allowed
Vijay Singh Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 2695 : (2011) 2 PLJR 1115
Bihar Panchayat Raj Act, 2006 — Section 18(4), 18(5)
High Courts17 Jan 2011Dismissed
Abdul Wahid son Late Anaruddin Pradhan and Others Vs The State of Bihar and Bihar State Co-Operative Marketing Union Ltd.
Patna High Court · (2011) 2 PLJR 978
Bihar Co-operative Societies Act, 1935 — Section 14, 41Constitution of India, 1950 — Article 12