High Courts24 Jan 2011
Subhash Chandra Mishra, Ajay Kumar Pandey and Dronachaya Dubey Vs The State of Bihar
Patna High Court · (2011) 01 PAT CK 0058
Penal Code, 1860 (IPC) — Section 399, 402
COURT ARCHIVE
Patna High Court judgments, 2011
1,858 judgments · page 88 of 93
High Courts24 Jan 2011Dismissed
Sheo Pujan Rai @ Sheo Pujan Bhar @ Sipahi Bhar Vs The State of Bihar
Patna High Court · (2011) 01 PAT CK 0056
High Courts24 Jan 2011Dismissed
The State of Bihar Vs Vijay Yadav @ Vijay Kumar Yada Vijay Yadav @ Vijay Kumar Yadav Vs State of Bihar
Patna High Court · (2011) 01 PAT CK 0048
High Courts24 Jan 2011Dismissed
Ganga Darshan Ram @ Ganga Darshan Dusadh and Others Vs Sudhakar Rai and Others
Patna High Court · (2011) 01 PAT CK 0034
High Courts24 Jan 2011Allowed
Ram Chandra Prasad Mahto Vs Jitan Mahto
Patna High Court · (2011) 01 PAT CK 0019
High Courts24 Jan 2011Allowed
K.V. Krishnamurthy @ K.B. Krishnamurty Vs The State of Bihar and Shri Subhash Chandra Gupta
Patna High Court · (2011) 59 BLJR 2272
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 409, 420
High Courts24 Jan 2011Dismissed
Chalo Yadav Vs The State of Bihar and Another
Patna High Court · (2011) 2 PLJR 477
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 372Penal Code, 1860 (IPC) — Section 302, 34
High Courts21 Jan 2011Dismissed
Ratnesh Mani Tripathi Vs The State of Bihar and Others
Patna High Court · (2011) 01 PAT CK 0161
High Courts21 Jan 2011Dismissed
Harifan Rai, Surendra Rai and Manji Rai Vs The State of Bihar
Patna High Court · (2011) 59 BLJR 821
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 114, 147, 148, 149, 201
High Courts21 Jan 2011Allowed
Amar Nath Verma Vs The Union of India (UOI) and Others
Patna High Court · (2011) 01 PAT CK 0106
High Courts21 Jan 2011Dismissed
The State of Bihar Vs Bibi Jamila Khatoon and Others
Patna High Court · (2011) 59 BLJR 818
Land Acquisition Act, 1894 — Section 18, 32(2)
High Courts21 Jan 2011
SCI India Ltd. Vs State of Bihar and Others
Patna High Court · (2011) 59 BLJR 3360 : (2011) 3 PLJR 84 : (2011) 46 VST 466
High Courts20 Jan 2011Allowed
Lakshmi Prasad Gupta Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 2629 : (2011) 2 PLJR 934
High Courts20 Jan 2011
Smt. Ram Deni Devi and Another Vs The State of Bihar and Others
Patna High Court · (2011) 01 PAT CK 0142
High Courts20 Jan 2011
The State of Bihar Vs Gajadhar Singh (Amin)
Patna High Court · (2011) 01 PAT CK 0140
High Courts20 Jan 2011
Ram Vinay Pandey and Others Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 2484 : (2011) 2 PLJR 684
High Courts20 Jan 2011
Bishundeo Sahu Vs The State of Bihar and Others
Patna High Court · (2011) 01 PAT CK 0129
High Courts20 Jan 2011Dismissed
Arjun Prasad and Others Vs The State of Bihar and Others
Patna High Court · (2011) 01 PAT CK 0123
High Courts20 Jan 2011Allowed
Rameshwar Jha Vs The State of Bihar and Rai Raghuwanshani
Patna High Court · (2011) 59 BLJR 2271
Penal Code, 1860 (IPC) — Section 120B, 406, 420, 506
High Courts20 Jan 2011Disposed Off
The District Magistrate, Collectorate and The Deputy Collector, Disaster Management Branch Vs The Union of India(UOI) and Others
Patna High Court · (2011) 59 BLJR 845
Income Tax Act, 1961 — Section 194C, 260A