High Courts31 Jan 2011Dismissed
Md. Anish Vs The State of Bihar and (Most. Maya Devi, Manoj Sah, Mukesh Sah, Muniya Devi
Patna High Court · (2011) 59 BLJR 722
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 145(8), 482
COURT ARCHIVE
Patna High Court judgments, 2011
1,858 judgments · page 86 of 93
High Courts31 Jan 2011Allowed
Ideal Financing Corporation Ltd. and Others Vs The State of Bihar and Rohit Kumar Singh
Patna High Court · (2011) 59 BLJR 691
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 192, 34, 384, 418, 420
High Courts31 Jan 2011Allowed
Mohan Prasad Singh @ Dr. Mohan Pd. Singh and Others Vs The State of Bihar and Dharmendra Kumar Singh
Patna High Court · (2011) 01 PAT CK 0071
High Courts31 Jan 2011Allowed
Jawahar Lal Vs The State of Bihar
Patna High Court · (2011) 01 PAT CK 0069
High Courts31 Jan 2011Allowed
Sushil Nath Mishra Vs The State of Bihar
Patna High Court · (2011) 01 PAT CK 0057
High Courts31 Jan 2011Dismissed
MD. Mustafa @ Mustafa Vs State of Bihar and Ranger
Patna High Court · (2011) 59 BLJR 701 : (2011) 3 PLJR 129
Bihar Saw Mills (Regulation) Act, 1990 — Section 10, 17, 20(1)Bihar Saw Mills (Regulation) Rules, 1993 — Rule 6Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts28 Jan 2011
Sweta Devi Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 2669 : (2011) 2 PLJR 1049
Bihar Panchayat Raj Act, 2006 — Section 42, 61
High Courts28 Jan 2011Dismissed
Akhileshwar Bharti Vs Ram Sawari Devi
Patna High Court · (2011) 2 DMC 727
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11Hindu Marriage Act, 1955 — Section 13
High Courts28 Jan 2011
Dr. Bimal Prasad Singh and Others Vs The State of Bihar and Others Dr. Narendra Kumar Vs The Chancellor, Magadh University Dr. Narendra Kumar Vs Chancellor of The Universities of Bihar, Magadh University, Vice Chancellor, Magadh University and Registrar, Magadh University
Patna High Court · (2011) 01 PAT CK 0104
High Courts28 Jan 2011Dismissed
Tribhuwan Roy Vs The State of Bihar and Others
Patna High Court · (2011) 01 PAT CK 0096
High Courts28 Jan 2011Allowed
Suresh Kumar Lal Vs Smt. Lalti Devi
Patna High Court · (2011) 4 CivCC 135 : (2011) 6 RCR(Civil) 2066
High Courts28 Jan 2011Dismissed
Modern Food Industries (India) Limited and Another Vs Nandlal and Co. and Others
Patna High Court · (2011) 01 PAT CK 0063
High Courts28 Jan 2011Allowed
Sunil Kumar Singh and Others Vs The State of Bihar and Another
Patna High Court · (2011) 01 PAT CK 0041
High Courts28 Jan 2011
Narayan Mishra and Others Vs The State of Bihar and Others
Patna High Court · (2011) 01 PAT CK 0029
Criminal Procedure Code, 1973 (CrPC) — Section 205
High Courts28 Jan 2011Allowed
Nilambar Mahtha Vs Central Bank of India and Another
Patna High Court · (2011) 59 BLJR 3395 : (2011) 3 PLJR 43
Constitution of India, 1950 — Article 226Legal Services Authorities Act, 1987 — Section 19, 19(5)
High Courts28 Jan 2011Dismissed
Azad Rakesh Kumar ''Raman'' Vs Rita Sinha @ Punam Bharti
Patna High Court · (2011) 2 DMC 698
Hindu Marriage Act, 1955 — Section 13Penal Code, 1860 (IPC) — Section 498A
High Courts27 Jan 2011Dismissed
Gauri Shankar Pathak and Others Vs Dr. Shankaranand Upadhyay and Others
Patna High Court · (2011) 8 RCR(Civil) 2250
High Courts27 Jan 2011Allowed
Kuldip Singh Vs The State Election Commission
Patna High Court · (2011) 01 PAT CK 0136
High Courts27 Jan 2011
Rajendra Rai and Others Vs The State of Bihar and Others
Patna High Court · (2011) 01 PAT CK 0086
High Courts27 Jan 2011Allowed
Prabhu Yadav Vs The State of Bihar
Patna High Court · (2011) 59 BLJR 764
Criminal Procedure Code, 1973 (CrPC) — Section 161Explosive Substances Act, 1908 — Section 3, 5Penal Code, 1860 (IPC) — Section 302, 307, 324