High Courts03 Feb 2011Allowed

Ramdeo Pandit Vs The State of Bihar

Patna High Court · (2011) 02 PAT CK 0040

Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 162, 313Penal Code, 1860 (IPC) — Section 120B, 201, 202, 302, 364