High Courts11 Feb 2011Dismissed
Indradeo Chaudhary Vs The State of Bihar and Sabita Devi
Patna High Court · (2011) 59 BLJR 960 : (2012) 1 Crimes 62 : (2011) 3 DMC 179 : (2011) 2 PLJR 246
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
COURT ARCHIVE
Patna High Court judgments, 2011
1,858 judgments · page 83 of 93
High Courts11 Feb 2011Allowed
Naresh Kumar Vs State of Bihar Rajendra Prasad Vs State of Bihar and Sri Anjani Kumar, Assistant Commissioner, Commercial Taxes
Patna High Court · (2011) 02 PAT CK 0068
High Courts11 Feb 2011Allowed
Gyandeo Sharma Vs The State of Bihar
Patna High Court · (2011) 02 PAT CK 0050
High Courts11 Feb 2011
Shanti Devi, Sanjay Kumar @ Sanjay Kumar Gupta and Shila Kumari @ Shila Gupta Vs The State of Bihar and Rakhi Kumari
Patna High Court · (2011) 02 PAT CK 0049
High Courts11 Feb 2011Allowed
Jai Prakash Mandal, Subodh Mandal and Amlesh Mandal Vs State of Bihar and Sri Binod Kumar
Patna High Court · (2011) 59 BLJR 970 : (2011) 3 Crimes 789 : (2012) 1 RCR(Criminal) 746
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 145(5), 482
High Courts11 Feb 2011Dismissed
Rupdev Yadav and Binod Rajwar Vs The State of Bihar and Union of India (UOI)
Patna High Court · (2011) 02 PAT CK 0041
High Courts10 Feb 2011Disposed Of
Chattu Ram Darshan Ram Vs State Of Bihar And Ors
Patna High Court · (2011) 02 PAT CK 0103
High Courts10 Feb 2011Allowed
State of Bihar Vs Ahsanul Hoda
Patna High Court · (2011) 59 BLJR 964 : (2011) 4 PLJR 100
Land Acquisition Act, 1894 — Section 18, 4
High Courts10 Feb 2011Allowed
Jagrano Kunwar and Others Vs Smt. Nirmala Devi and Others
Patna High Court · (2011) 02 PAT CK 0023
High Courts10 Feb 2011
Ramesh Purbey Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 3400 : (2011) 3 PLJR 39
Minimum Wages Act, 1948 — Section 20(2)
High Courts10 Feb 2011Allowed
Pervez Hussain and Others Vs The State of Bihar and Another
Patna High Court · (2011) 02 PAT CK 0012
High Courts10 Feb 2011Allowed
Surendra Pandey Vs The Chief Electoral Officer and Others
Patna High Court · (2011) 02 PAT CK 0011
High Courts09 Feb 2011Allowed
Sudha Ratna Singh Vs The Union of India (UOI) and Others
Patna High Court · (2011) 02 PAT CK 0090
High Courts09 Feb 2011
Chintamani Devi and Others Vs Ramesh Kumar Singh and Others
Patna High Court · (2011) 02 PAT CK 0062
High Courts09 Feb 2011Allowed
Manju Singh Vs The State of Bihar
Patna High Court · (2011) 02 PAT CK 0037
Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 341
High Courts09 Feb 2011Allowed
Devendra Prasad Singh, Promod Kumar Singh @ Pintu and Dharmveer Jha Vs The State of Bihar
Patna High Court · (2011) 02 PAT CK 0027
Penal Code, 1860 (IPC) — Section 302
High Courts09 Feb 2011
Power Grid Corporation of India Ltd. Vs Rata Naresh Singh and Others
Patna High Court · (2011) 02 PAT CK 0020
High Courts09 Feb 2011Allowed
P.N. Rai @ Prayag Nath Rai and Others Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 968
High Courts07 Feb 2011Allowed
Dr. Sheela Rani Sinha Vs The Hon''ble Chancellor of Universities and Others
Patna High Court · (2011) 02 PAT CK 0100
High Courts07 Feb 2011Dismissed
Narendra Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2011) 02 PAT CK 0089