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Patna High Court judgments, 2011

1,858 judgments · page 81 of 93

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High Courts25 Feb 2011Dismissed

Bishnu Roy and Others Vs The State of Bihar and Poli Devi

Patna High Court · (2011) 02 PAT CK 0043

Penal Code, 1860 (IPC) — Section 120B, 498A
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High Courts25 Feb 2011Allowed

Gopalji Sharma and Krishna Kumar Sharma Vs The State of Bihar and Naresh Kumar Singh @ Netaji

Patna High Court · (2011) 59 BLJR 1006

Criminal Procedure Code, 1973 (CrPC) — Section 144Penal Code, 1860 (IPC) — Section 147, 148, 379, 427
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High Courts24 Feb 2011Dismissed

Vidyut Kumar Verma and Another Vs Manju Kumari

Patna High Court · AIR 2011 Patna 110 : (2011) 59 BLJR 973 : (2011) 4 CivCC 120 : (2011) 6 RCR(Civil) 790

Hindu Marriage Act, 1955 — Section 12(1)
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High Courts24 Feb 2011Allowed

Shambhu Tiwari and Imamul Hasan Vs State of Bihar

Patna High Court · (2011) 59 BLJR 2752 : (2011) CriLJ 1698

Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302, 34
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High Courts24 Feb 2011Dismissed

Umesh Kumar Sinha Vs State of Bihar and Others

Patna High Court · (2011) 59 BLJR 978 : (2011) 4 PLJR 207

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High Courts24 Feb 2011Allowed

Mritunjay Mani Mishra alias Mritunjay Mishra and Others Vs The State of Bihar

Patna High Court · (2011) 02 PAT CK 0035

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High Courts24 Feb 2011

Rajni Kant Roy Vs The State of Bihar and Others

Patna High Court · (2011) 59 BLJR 2564 : (2011) 2 PLJR 836

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High Courts24 Feb 2011

Lakshman Prasad Vs Firm M/s Dress Co. and Others

Patna High Court · (2012) 3 PLJR 701

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High Courts23 Feb 2011Allowed

Sri 108 Gopalji Isht Devta @ Sri Lalla Gopalji @ 108 Sri Lalla Sri Gopalji Vs The State of Bihar and Others

Patna High Court · (2012) 1 PLJR 619

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High Courts23 Feb 2011Dismissed

Dr. Surendra Kumar Vs The State of Bihar and Others

Patna High Court · (2011) 59 BLJR 2861 : (2011) 2 PLJR 568

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High Courts23 Feb 2011

Anil Kumar Vs The State of Bihar Sanjay Kumar and Others Vs The State of Bihar and Others

Patna High Court · (2011) 02 PAT CK 0030

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High Courts23 Feb 2011Dismissed

Dr. Sudhir Kumar Singh and Others Vs The State of Bihar and Others Dr. Ganesh Narayan Jha and Dr. Chandra Mohan Jha Vs The State of Bihar and Others

Patna High Court · (2011) 59 BLJR 733 : (2011) 3 PLJR 931

Bihar Medical Education (Service Cadre and Recruitment of its Post) Rules, 1997 — Rule 10
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High Courts22 Feb 2011Allowed

Smt. Usha Sinha Vs The Chancellor, Patna University, Patna, Raj Bhawan, Patna (Bihar) and Others

Patna High Court · (2012) 3 PLJR 473

Constitution of India, 1950 — Article 226, 32Patna University Act, 1976 — Section 10(4)
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High Courts22 Feb 2011Dismissed

Prakash Singh Vs The State of Bihar and Others

Patna High Court · (2011) 59 BLJR 2874 : (2011) 2 PLJR 613

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High Courts22 Feb 2011Allowed

Sanjoy Kumar Srivastava Vs The State of Bihar and Others

Patna High Court · (2011) 02 PAT CK 0085

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High Courts22 Feb 2011Dismissed

Glaxo Smithkline Pharmaceuticals limited Vs The State of Bihar and Rakesh Nandan Singh, Inspector of Drugs, Civil Surgeon

Patna High Court · (2011) 02 PAT CK 0044

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High Courts22 Feb 2011Dismissed

Animesh Sil Vs The State of Bihar and Others

Patna High Court · (2011) 02 PAT CK 0031

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High Courts22 Feb 2011Allowed

Bulkan Prasad Singh Vs The State of Bihar and Others

Patna High Court · (2011) 59 BLJR 3378 : (2011) 3 PLJR 66

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High Courts22 Feb 2011Allowed

Indu Devi Vs The State of Bihar and Others

Patna High Court · (2011) 02 PAT CK 0015

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High Courts22 Feb 2011Dismissed

The State of Bihar and Others Vs Suresh Prasad

Patna High Court · (2011) 130 FLR 262 : (2011) 2 PLJR 612

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