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Patna High Court judgments, 2011

1,858 judgments · page 93 of 93

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High Courts04 Jan 2011Allowed

Laxami Prasad Vs The State of Bihar and Others

Patna High Court · (2011) 2 PLJR 276

Constitution of India, 1950 — Article 226
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High Courts04 Jan 2011Allowed

Bhism Prasad Yadav Vs State of Bihar

Patna High Court · (2011) 01 PAT CK 0111

Criminal Procedure Code, 1973 (CrPC) — Section 235, 313Penal Code, 1860 (IPC) — Section 120(B), 201, 302, 406
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High Courts04 Jan 2011Allowed

Smt. Lalita devi Vs Smt. Narmada devi and Another

Patna High Court · (2011) 01 PAT CK 0102

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High Courts04 Jan 2011Allowed

Neelam Devi and Another Vs Devendra Kumar Mandal

Patna High Court · (2011) 01 PAT CK 0099

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High Courts04 Jan 2011Allowed

Smt. Krishna Dey and Another Vs Smt. Sarita Dokania and Another

Patna High Court · (2011) 01 PAT CK 0093

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High Courts04 Jan 2011Allowed

National Thermal Power Corporation Vs Smt. Shobha Singh and Another

Patna High Court · (2011) 01 PAT CK 0079

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High Courts04 Jan 2011Allowed

Kiran Traders and Suppliers Vs The State of Bihar

Patna High Court · (2011) 01 PAT CK 0076

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High Courts04 Jan 2011Allowed

Prithviraj Singh Vs The State of Bihar and Others

Patna High Court · (2011) 01 PAT CK 0062

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High Courts04 Jan 2011Dismissed

Bihar State Co-operative Land Development Bank Limited and Another Vs Union of India (UOI) and Others

Patna High Court · (2011) 129 FLR 540 : (2011) LLR 624 : (2011) 1 PLJR 841

Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 17, 17(1), 7A, 7I
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High Courts04 Jan 2011Allowed

Arrah Sasaram Light Railway Company Vs The State of Bihar and Others

Patna High Court · (2011) 1 PLJR 685

Bihar Panchayat Raj Act, 2006 — Section 8Criminal Procedure Code, 1973 (CrPC) — Section 145Land Acquisition Act, 1894 — Section 44(A)
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High Courts04 Jan 2011

Dharam Kant Jha Vs The State of Bihar and Others

Patna High Court · (2011) 1 PLJR 835

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High Courts04 Jan 2011

Kusheshwar Ravidas and Others Vs The State of Bihar and Others

Patna High Court · (2011) 2 PLJR 648

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High Courts04 Jan 2011Allowed

Ramesh Shankar Pandey Vs The State of Bihar and Others

Patna High Court · (2011) 1 PLJR 692

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High Courts04 Jan 2011

Rajiv Kumar Agarwal and Middleton Row Vs The State of Bihar and Others

Patna High Court · (2011) 2 PLJR 368

Penal Code, 1860 (IPC) — Section 120B, 420
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High Courts03 Jan 2011

Dr. Onkareshwar Prasad, Vs The State of Bihar and Others

Patna High Court · (2011) 3 PLJR 948

Bihar Medical Attendance Rules, 1947 — Rule 26
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High Courts03 Jan 2011

Upendra Narayan Singh Vs The State of Bihar and Others

Patna High Court · (2011) 59 BLJR 1852 : (2011) 2 PLJR 281

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High Courts03 Jan 2011Dismissed

Rajendra Chauhan Vs The State of Bihar

Patna High Court · (2011) 2 PLJR 974

Criminal Procedure Code, 1973 (CrPC) — Section 161, 360Penal Code, 1860 (IPC) — Section 34, 341, 379, 384, 392
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High Courts03 Jan 2011Allowed

Ran Vijay Kumar Vs The State of Bihar and Others

Patna High Court · (2011) 2 PLJR 653

Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16, 16(3), 2, 32
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