High Courts06 Jan 2011Allowed
Ramesh Kumar Jagnani Vs State of Bihar and Food Inspector
Patna High Court · (2011) 01 PAT CK 0092
COURT ARCHIVE
Patna High Court judgments, 2011
1,858 judgments · page 92 of 93
High Courts05 Jan 2011
Vodafone Essar Spacetel Limited Vs The State of Bihar and Others
Patna High Court · (2011) 2 PLJR 436
Criminal Procedure Code, 1973 (CrPC) — Section 133(1)
High Courts05 Jan 2011Dismissed
Binay Kumar Singh and Others Vs The State of Bihar and Others Swapan Mukherjee and Others Vs Cabinet (Vigilance) Department, Electricity Board Cell and Another
Patna High Court · (2011) 01 PAT CK 0139
High Courts05 Jan 2011
Arun Kumar @ Arun Kumar Choubey and Others Vs State of Bihar and Another
Patna High Court · (2011) 59 BLJR 1850 : (2011) 2 PLJR 154
Penal Code, 1860 (IPC) — Section 463
High Courts05 Jan 2011Dismissed
Ramesh Kumar Vs The State of Bihar
Patna High Court · (2011) 01 PAT CK 0133
High Courts05 Jan 2011
Bihar State Hydro Electric Power Corporation Vs Union of India (UOI) and Others
Patna High Court · (2011) 59 BLJR 3370 : (2011) 3 PLJR 75
Bihar Reorganisation Act, 2000 — Section 65(1), 65(2)Constitution of India, 1950 — Article 226
High Courts05 Jan 2011
Institution of Public Character Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 1848 : (2011) 2 PLJR 147
Bengal Ferries Act, 1885 — Section 5, 6Wild Life (Protection) Act, 1972 — Section 27, 27(1)
High Courts05 Jan 2011Allowed
Amarendra Kumar Vs Smt. Anjali Devi.
Patna High Court · (2011) 01 PAT CK 0116
High Courts05 Jan 2011Dismissed
Santosh Kr. Ranka Vs The Food Corporation of India
Patna High Court · (2011) 01 PAT CK 0115
High Courts05 Jan 2011Allowed
Sunil Kumar Garodia @ Sunil Garodia Vs The State of Bihar
Patna High Court · (2011) 01 PAT CK 0112
Constitution of India, 1950 — Article 226
High Courts05 Jan 2011Dismissed
Bibi Jubeda Khatoon and Others Vs The State of Bihar and Others
Patna High Court · (2011) 01 PAT CK 0091
High Courts05 Jan 2011Allowed
Haribole Yadav and Others Vs The State of Bihar
Patna High Court · (2011) 01 PAT CK 0075
Penal Code, 1860 (IPC) — Section 302, 35
High Courts05 Jan 2011
Bihar State Housing Board and Others Vs Ashok Kumar Sen
Patna High Court · (2011) 01 PAT CK 0074
High Courts05 Jan 2011Dismissed
Ramjee Das Vs Rajendra Rai and Others
Patna High Court · (2011) 01 PAT CK 0061
High Courts05 Jan 2011Allowed
Shailendra Prasad Srivastava Vs Baidya Nath Prasad Verma
Patna High Court · (2011) 01 PAT CK 0059
Evidence Act, 1872 — Section 50
High Courts05 Jan 2011
Prakash Chandra Mishra Vs The State of Bihar and Others
Patna High Court · (2011) 2 PLJR 638
High Courts05 Jan 2011Allowed
Dr. Sant Choudhary Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 3383 : (2011) 3 PLJR 63
High Courts05 Jan 2011Allowed
Md. Maqbool Akhtar and Others Vs The Union of India and Others
Patna High Court · (2011) 4 PLJR 164
High Courts04 Jan 2011Allowed
Shyam Chandra Sharma Vs Bihar State Electricity Board and Others
Patna High Court · (2011) 01 PAT CK 0160
High Courts04 Jan 2011Allowed
Akhileshwar Prasad Thakur Vs The State of Bihar and Others
Patna High Court · (2011) 01 PAT CK 0146