High Courts12 Jan 2011Allowed
Sonalal Sahni @ Sona Sahni Vs State of Bihar
Patna High Court · (2011) 1 PLJR 1061
Criminal Procedure Code, 1973 (CrPC) — Section 170, 170(2), 173(2)
COURT ARCHIVE
Patna High Court judgments, 2011
1,858 judgments · page 91 of 93
High Courts12 Jan 2011Allowed
Bhagwati Bhandar and Others Vs The State of Bihar
Patna High Court · (2011) 59 BLJR 2230 : (2011) 41 VST 219
Bihar Value Added Tax Act, 2005 — Section 32(1), 52(2)Constitution of India, 1950 — Article 226
High Courts12 Jan 2011
Janardan Prasad Agrawal Vs The State of Bihar and Others
Patna High Court · (2011) 01 PAT CK 0032
High Courts11 Jan 2011Allowed
Prasar Bharti Broadcasting Corporation of India All India Radio Vs The Presiding Officer and Another
Patna High Court · (2011) 01 PAT CK 0148
High Courts11 Jan 2011
Smt. Jagdamba Devi Vs The Union of India (UOI) and Others
Patna High Court · (2011) 01 PAT CK 0134
High Courts11 Jan 2011
Brij Nandan Pandey Vs The State of Bihar
Patna High Court · (2011) 59 BLJR 2236
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 201, 302, 34, 364
High Courts11 Jan 2011Allowed
Amod Kumar Vs Patna Municipal Corporation and Others
Patna High Court · (2011) 01 PAT CK 0064
High Courts11 Jan 2011Dismissed
Ishwar Chandra Jha Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 2573 : (2011) 130 FLR 1061 : (2011) 2 PLJR 844
Bihar Pension Rules, 1950 — Rule 43(b), 43(b)(ii)
High Courts11 Jan 2011Dismissed
Veer Kunwar Singh University and Others Vs Anubhav Chamaria and Another
Patna High Court · (2011) 01 PAT CK 0011
High Courts10 Jan 2011
Shyam Bihari Giri Vs The State of Bihar and Others
Patna High Court · (2012) 2 PLJR 97
Bihar Panchayati Raj Act, 2006 — Section 73(17)(I)
High Courts10 Jan 2011
Md. Saiyed Vs State of Bihar
Patna High Court · (2011) 59 BLJR 2241
Criminal Procedure Code, 1973 (CrPC) — Section 157Penal Code, 1860 (IPC) — Section 201, 302, 34, 364, 374
High Courts10 Jan 2011
United India Insurance Co. Ltd. Manager Vs Mostt. Shanti Prasad and Others
Patna High Court · (2011) 01 PAT CK 0060
High Courts10 Jan 2011Allowed
Harendra Tiwary and Rama Shankar Shahi Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 2367 : (2011) 2 PLJR 279
High Courts10 Jan 2011Dismissed
Branch Manger United India Insurance Co. Ltd. Darbhanga Branch, (Insurer of Hero Honda Splendor + (Plus) No. BR -7E-5651, Engine No. 31644, Chasis No. 2. 34743 Vs Ansuiya Devi and Others
Patna High Court · (2011) 01 PAT CK 0024
High Courts07 Jan 2011Allowed
Sanjay Kumar Samaiyar Vs The State of Bihar and Others
Patna High Court · (2012) 4 PLJR 716
Constitution of India, 1950 — Article 226, 309, 32
High Courts07 Jan 2011Allowed
Rajendra Mahton, Khalath Mahton @ Khalthu Mahto and Karu Mahton Vs The State of Bihar
Patna High Court · (2011) 59 BLJR 2254
Penal Code, 1860 (IPC) — Section 302, 34
High Courts07 Jan 2011
Surendra Narayan Singh Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 2486 : (2011) 2 PLJR 688
High Courts07 Jan 2011
Satyendra Kumar Sandilya @ Satyendra Singh Vs The State of Bihar and Others
Patna High Court · (2011) 01 PAT CK 0033
High Courts06 Jan 2011
Tanki Devi and Others Vs The Union of India (UOI) and Others
Patna High Court · (2011) 2 PLJR 640
Constitution of India, 1950 — Article 12, 21, 300A
High Courts06 Jan 2011
Md. Murtaza kasai Vs The State of Bihar
Patna High Court · (2011) 01 PAT CK 0114
Evidence Act, 1872 — Section 65Penal Code, 1860 (IPC) — Section 302