High Courts27 Jan 2011
Arun Kumar Singh and Renu Devi Vs State of Bihar and Others
Patna High Court · (2011) 01 PAT CK 0081
Bihar Panchayat Raj Act, 1993 — Section 42(3), 43(3), 68(4)Bihar Panchayat Raj Act, 2006 — Section 171
COURT ARCHIVE
Patna High Court judgments, 2011
1,858 judgments · page 87 of 93
High Courts27 Jan 2011Dismissed
The National Insurance Company Ltd. Vs Meena Devi and Others
Patna High Court · (2011) 01 PAT CK 0037
High Courts27 Jan 2011Allowed
Kwality Steel Industries Private Limited Vs The State of Bihar and Others
Patna High Court · (2011) 2 PLJR 463
Constitution of India, 1950 — Article 226
High Courts25 Jan 2011Allowed
Munia Devi Vs State of Bihar
Patna High Court · (2011) 1 APLJ 163 : (2011) 59 BLJR 838 : (2011) CriLJ 2865
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Penal Code, 1860 (IPC) — Section 215, 301, 302, 364, 365
High Courts25 Jan 2011Allowed
Bishwanath Singh Vs The State of Bihar
Patna High Court · (2011) 59 BLJR 828
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts24 Jan 2011Allowed
Satish Kumar Mishra Vs The State of Bihar
Patna High Court · (2011) 59 BLJR 2636 : (2011) 2 PLJR 981
Penal Code, 1860 (IPC) — Section 409Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 7
High Courts24 Jan 2011
The Chairman, Shri K.V. Krishnamurthy on behalf of the Petitioner, Bank of India and Another Vs The State of Bihar and Another
Patna High Court · (2011) 01 PAT CK 0151
High Courts24 Jan 2011Dismissed
Yogendra Prasad Singh Vs The State of Bihar and Others
Patna High Court · (2012) 1 PLJR 636
High Courts24 Jan 2011Allowed
Om Prakash Shrivastava Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 2331 : (2011) 1 PLJR 1062
Penal Code, 1860 (IPC) — Section 304A
High Courts24 Jan 2011Dismissed
Khaltu Mahto Vs The Bihar State Board of Religious Trust and Others
Patna High Court · (2011) 4 PLJR 113
Bihar Hindu Religious Trusts Act, 1950 — Section 29, 29(2), 32Constitution of India, 1950 — Article 226
High Courts24 Jan 2011Allowed
Dr. Purnendu Ojha Vs Union of India (UOI) and Another
Patna High Court · AIR 2011 Patna 54 : (2011) 59 BLJR 2361
Evidence Act, 1872 — Section 114
High Courts24 Jan 2011Allowed
Chhotan Prasad and Others Vs The State of Bihar Sunderdeo Prasad Singh and Vidya Bhushan
Patna High Court · (2011) 01 PAT CK 0124
High Courts24 Jan 2011Allowed
The Chairman, Shri K.V. Krishnamurthy and The Senior Branch Manager, Main Branch, Bank of India Vs The State of Bihar and Anant Jha
Patna High Court · (2011) 01 PAT CK 0122
High Courts24 Jan 2011Allowed
Raj Kishore Mishra and Smt. Binod Chaudhary @ Bimal Devi Vs The State of Bihar and Shambhu Kumar Jha
Patna High Court · (2011) 01 PAT CK 0121
Penal Code, 1860 (IPC) — Section 406, 420
High Courts24 Jan 2011Allowed
S. Sundaram Vs The State of Bihar and Madan Gopal Chaudhary
Patna High Court · (2011) 59 BLJR 806 : (2011) 4 PLJR 204
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420
High Courts24 Jan 2011Allowed
Gunjan Sinha Vs The State of Bihar and Vijay Prasad
Patna High Court · (2011) 01 PAT CK 0105
High Courts24 Jan 2011Allowed
Nand Kishore Singhania and Surendra Kumar Singhania Vs The State of Bihar and The Regional Director, Employees State Insurance Corporation
Patna High Court · (2011) 59 BLJR 1066
Employees State Insurance Act, 1948 — Section 85
High Courts24 Jan 2011Allowed
Bakar Haji @ Abu Bakar and Others Vs The State of Bihar
Patna High Court · (2011) 59 BLJR 1067 : (2012) 1 PLJR 415
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 34
High Courts24 Jan 2011Dismissed
Binod Prasad Singh, Jpushpa Kumari @ Pushpa Das and Vijay Yadav @ Vijay Kumar Vs The State of Bihar and Sanju Devi
Patna High Court · (2011) 01 PAT CK 0067
High Courts24 Jan 2011Dismissed
Baidhya Nath Chaudhary Vs The State of Bihar and Renu Devi Chaudhary
Patna High Court · (2011) 01 PAT CK 0065