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Patna High Court judgments, 2010

1,612 judgments · page 66 of 81

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High Courts29 Mar 2010Allowed

Madan Prasad Choudhary and Others Vs State of Bihar and Lalita Devi

Patna High Court · (2010) 03 PAT CK 0153

Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 341, 494, 498, 498A
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High Courts29 Mar 2010Dismissed

Ajay Parbat Vs State of Bihar

Patna High Court · (2010) 03 PAT CK 0139

Penal Code, 1860 (IPC) — Section 302, 307
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High Courts29 Mar 2010Allowed

Devendra Kumar Vs State of Bihar

Patna High Court · (2010) 03 PAT CK 0138

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High Courts29 Mar 2010Dismissed

Md. Yunus Vs The State of Bihar and Md. Muslim

Patna High Court · (2010) 03 PAT CK 0128

Criminal Procedure Code, 1973 (CrPC) — Section 362
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High Courts29 Mar 2010Allowed

Jhotil Paswan Vs The State of Bihar and Dayanand Dwivedi

Patna High Court · (2011) 6 RCR(Criminal) 2430

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High Courts29 Mar 2010

Rit Lal Mahto and Others Vs State of Bihar

Patna High Court · (2010) 03 PAT CK 0051

Evidence Act, 1872 — Section 6Penal Code, 1860 (IPC) — Section 120B, 149, 302, 304
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High Courts29 Mar 2010

Naresh Prasad Singh @ Naresh Singh and Others Vs State of Bihar and Radha Devi

Patna High Court · (2010) 03 PAT CK 0037

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High Courts29 Mar 2010Dismissed

Sarjan Singh Vs The State of Bihar, The Collector-cum-Chairman, District Compassioinate Committee and The Executive Engineer, Irrigation Mechanical Division

Patna High Court · (2010) 03 PAT CK 0034

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High Courts29 Mar 2010

Salauddin, Maulvi Safiqur Rahman and Md. Zamal Vs The State of Bihar and Shaira Banoo

Patna High Court · (2010) 03 PAT CK 0031

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 380, 386, 498A
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High Courts29 Mar 2010Dismissed

Hena Jha and Gayatri Kumari Jha Vs State of Bihar and Vinod K.

Patna High Court · (2010) CriLJ 3322 : (2011) 6 RCR(Criminal) 1312

Criminal Procedure Code, 1973 (CrPC) — Section 239, 482Penal Code, 1860 (IPC) — Section 420, 467, 468, 472, 474
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High Courts29 Mar 2010Allowed

Khursid Alam and Another Vs The State of Bihar

Patna High Court · (2010) 03 PAT CK 0004

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High Courts29 Mar 2010Allowed

Smt. Ram Badan Devi and Others Vs The State of Bihar and Others

Patna High Court · (2010) 03 PAT CK 0001

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High Courts26 Mar 2010Dismissed

Most. Daulti Devi Vs The State of Bihar

Patna High Court · (2011) 59 BLJR 1679 : (2011) 2 PLJR 189

Criminal Procedure Code, 1973 (CrPC) — Section 394, 394(2)
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High Courts26 Mar 2010

Smt. Kawal Kumari Vs The State of Bihar

Patna High Court · (2010) 2 PLJR 696

Constitution of India, 1950 — Article 14, 16, 311
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High Courts26 Mar 2010Dismissed

Karu Kumar @ Karun Saw and Barun Sao Vs The State of Bihar and Others

Patna High Court · (2010) 03 PAT CK 0146

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 498A
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High Courts26 Mar 2010Dismissed

Awdhesh Tiwari Vs The State of Bihar, The Director, Secondary Education, The Regional Deputy Director of Education, Patna Division and The District Education Officer

Patna High Court · (2010) 126 FLR 968 : (2010) 2 PLJR 783

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High Courts26 Mar 2010Dismissed

Ashok Kumar Singh Vs State of Bihar

Patna High Court · (2010) 03 PAT CK 0134

Penal Code, 1860 (IPC) — Section 143, 147, 148, 307, 323
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High Courts26 Mar 2010Allowed

Chandra Bhushan @ Appu and Upendra Kumar Vs Prem Sagar Prasad and State of Bihar

Patna High Court · (2010) 2 PLJR 799 : (2011) 6 RCR(Criminal) 2709

Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 182, 211, 379, 392
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High Courts26 Mar 2010Dismissed

Daroga Singh @ Daroga Singh Kharwar and Ram Dihal Singh Kharwar Vs State of Bihar

Patna High Court · (2010) 03 PAT CK 0104

Penal Code, 1860 (IPC) — Section 302, 323, 324, 34, 341
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High Courts26 Mar 2010Allowed

Manoj Rai and Satya Narayan Paswan Vs The State of Bihar and Others

Patna High Court · (2010) 03 PAT CK 0097

Constitution of India, 1950 — Article 243B, 243P, 243Q
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