COURT ARCHIVE

Patna High Court judgments, 2010

1,612 judgments · page 68 of 81

High Courts23 Mar 2010Dismissed

Sukhdeo Chaudhary @ Sukhdeo Prasad, Executive Engineer, Rural Engineering Organisation Vs The State of Bihar and Shambhu Saran Singh

Patna High Court · (2010) 03 PAT CK 0142

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 379, 427, 504

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High Courts23 Mar 2010Dismissed

Rajendra Singh, Sub Inspector of Police Vs The State of Bihar and Anandi Prasad

Patna High Court · (2010) 1 PLJR 833

Penal Code, 1860 (IPC) — Section 465

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High Courts23 Mar 2010Dismissed

Md. Jamaluddin Vs The State of Bihar and Sk. Mehar Ali

Patna High Court · (2011) 6 RCR(Criminal) 1128

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 418, 420

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High Courts23 Mar 2010Dismissed

Md. Majar Alam @ Md. Manjar Alam @ Chunna Khan, Sabiha Rana and Md. Sajid Khan @ Md. Sajid Vs The State of Bihar and Chedi Lal Goenka

Patna High Court · (2010) 1 BC 593 : (2011) 7 RCR(Criminal) 1962

Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 120B, 406, 420

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High Courts23 Mar 2010Allowed

Most. Kusum Bala Devi and Others Vs Sita Ram Yadav and Others

Patna High Court · (2010) 03 PAT CK 0068

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High Courts23 Mar 2010Dismissed

Sri Narshim Singh, Sri Subhash Ghosh and Sri Ganesh Ghosh Vs Union of India (UOI) and Others

Patna High Court · (2010) 03 PAT CK 0052

Criminal Procedure Code, 1973 (CrPC) — Section 482Customs Act, 1962 — Section 11, 135

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High Courts23 Mar 2010Allowed

Bal Mukund Roy Vs The State of Bihar and Others

Patna High Court · (2010) 03 PAT CK 0047

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High Courts23 Mar 2010Dismissed

Mohan Singh and Most. Rajmuni Kunwar Vs The State of Bihar and Bansropan Singh

Patna High Court · (2010) 03 PAT CK 0039

Criminal Procedure Code, 1973 (CrPC) — Section 227, 239, 245, 397, 482Penal Code, 1860 (IPC) — Section 494, 498A

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High Courts23 Mar 2010Dismissed

Arjun Prasad Gupta and Another Vs Smt. Rita Rani Gupta

Patna High Court · (2010) 03 PAT CK 0013

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High Courts23 Mar 2010

Goverdhan Singh @ Govind Singh and Others Vs State of Bihar and Others

Patna High Court · (2011) 59 BLJR 2052 : (2011) 1 DMC 52 : (2011) 6 RCR(Criminal) 2730

Penal Code, 1860 (IPC) — Section 498A

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High Courts23 Mar 2010Dismissed

Vijay Kumar Tekriwal, Shankar Lal Khemka and Ramesh Kumar Khemka Vs The State of Bihar and Manager (Disbursment), Bihar State Credit and Investment Corporation Limited

Patna High Court · (2010) 03 PAT CK 0005

Criminal Procedure Code, 1973 (CrPC) — Section 239, 482Penal Code, 1860 (IPC) — Section 120B, 406, 420

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High Courts23 Mar 2010Dismissed

Srikant Jha and Others Vs The Union Of India and Others

Patna High Court · (2010) 03 PAT CK 0002

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High Courts22 Mar 2010

Sunaina Devi Vs State of Bihar and Others

Patna High Court · AIR 2010 Patna 98

Bihar Panchayat Raj Act, 2006 — Section 34, 36(1), 37, 40, 40(1)

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High Courts22 Mar 2010Dismissed

Syed Abdus Sattar @ Sattar Mian and Others Vs The State of Bihar and Ashiyana Khatoon

Patna High Court · (2010) 03 PAT CK 0166

Criminal Procedure Code, 1973 (CrPC) — Section 144, 216, 482Penal Code, 1860 (IPC) — Section 148, 149, 323, 395, 436

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High Courts22 Mar 2010Allowed

Nandita Poultry Integrator Pvt. Ltd. Vs Bihar State Electricity Board and Others

Patna High Court · AIR 2010 Patna 174 : (2011) 59 BLJR 2046 : (2011) 4 PLJR 863

Constitution of India, 1950 — Article 12Electricity Act, 2003 — Section 56

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High Courts22 Mar 2010Allowed

Sarita Kumari and Others Vs The State of Bihar and Nageshwar Mishra Chanchal, Executive Magistrate

Patna High Court · (2010) 03 PAT CK 0136

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 419, 420, 468, 471, 472

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High Courts22 Mar 2010Allowed

Dr. Shiv Shankar Thakur Vs The State of Bihar and Vice Chairman, Muzaffarpur Regional Development Authority

Patna High Court · (2010) 03 PAT CK 0131

Criminal Procedure Code, 1973 (CrPC) — Section 468, 482

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High Courts22 Mar 2010Allowed

Sheo Pujan Pandey, Tribhuwan Pandey, Shailendra Pandey @ Shailendra Kumar Pandey and Mukesh Kumar Pandey Vs State of Bihar and Parbati Devi

Patna High Court · (2010) 03 PAT CK 0123

Criminal Procedure Code, 1973 (CrPC) — Section 156, 239, 482Penal Code, 1860 (IPC) — Section 465, 467, 468

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High Courts22 Mar 2010Allowed

Indu Kumari Vs The State of Bihar and Rameshwar Prasad

Patna High Court · (2011) 6 RCR(Criminal) 2449

Criminal Procedure Code, 1973 (CrPC) — Section 195, 340Penal Code, 1860 (IPC) — Section 120B, 211, 494, 495, 500

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High Courts22 Mar 2010Allowed

Bindeshwari Singh, Jitendra Singh and Hanuman Singh @ Pawan Kumar Singh Vs The State of Bihar

Patna High Court · (2010) 03 PAT CK 0073

Arms Act, 1959 — Section 25, 27Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 324

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