High Courts11 Jan 2010Allowed
Hari Narain Sah Vs The State of Bihar and Others
Patna High Court · (2010) 01 PAT CK 0012
COURT ARCHIVE
Patna High Court judgments, 2010
1,612 judgments · page 81 of 81
High Courts11 Jan 2010
Smt. Kalawati Devi Sinha (deceased) Vs The Bihar State Electricity Board and Others
Patna High Court · (2010) 01 PAT CK 0007
High Courts11 Jan 2010
Kamleshwari Devi Vs The State Bank of India
Patna High Court · (2010) 2 PLJR 95
High Courts08 Jan 2010Allowed
The State of Bihar Vs Md. Sahebjan Md. Sahebjan Vs State of Bihar
Patna High Court · (2011) 59 BLJR 1681 : (2011) 2 PLJR 191
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 201, 302, 34, 364
High Courts08 Jan 2010
Sahdeo Krishna Das Vs The Commissioner, Regional Provident Fund
Patna High Court · (2010) 01 PAT CK 0053
High Courts08 Jan 2010Allowed
In Re: Prof. Dr. Miss. Lakshmi Sinha
Patna High Court · (2010) 01 PAT CK 0029
High Courts08 Jan 2010Allowed
Janardan Singh and Others Vs The State of Bihar and Others
Patna High Court · (2010) 01 PAT CK 0003
High Courts07 Jan 2010
Nagina Devi and Raj Kishore Singh Kushwaha Vs The Union of India (UOI) and Others
Patna High Court · (2010) 01 PAT CK 0022
High Courts06 Jan 2010Allowed
Bhola Gordhi @ Bhola Gorhi @ Singh Vs State of Bihar
Patna High Court · (2010) 58 BLJR 458 : (2010) 1 PLJR 657
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 396
High Courts06 Jan 2010Allowed
Muzaffarpur Zila Khadi Gramodyog Sangh and another Vs State of Bihar and another
Patna High Court · (2010) 125 FLR 985
Bihar Shops and Establishments Act, 1953 — Section 26(1)
High Courts05 Jan 2010
Prem Mahto and Another Vs Chandeshwari Modi and Others
Patna High Court · (2011) 2 PLJR 696
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts05 Jan 2010Allowed
Shukdeo Ojha Vs The State of Bihar and Others
Patna High Court · (2010) 01 PAT CK 0008