High Courts18 Jan 2010
Bihar State Forest Development Corporation Ltd. Vs The Commissioner of Income Tax-I and The Asstt. Commissioner of Income Tax
Patna High Court · (2010) 01 PAT CK 0026
COURT ARCHIVE
Patna High Court judgments, 2010
1,612 judgments · page 80 of 81
High Courts18 Jan 2010Dismissed
Prabhat Vikram Sah Vs The State of Bihar and Others
Patna High Court · (2010) 01 PAT CK 0023
High Courts14 Jan 2010
NLBD Marketing Private Limited Vs The State of Bihar and Others
Patna High Court · (2012) 2 PLJR 253
Stamp Act, 1899 — Section 47A
High Courts14 Jan 2010Allowed
Abhinyata Kumari Vs The State of Bihar and Others
Patna High Court · (2010) 01 PAT CK 0047
High Courts13 Jan 2010
Baidya Nath Prasad Vs State of Bihar and Others
Patna High Court · (2010) 01 PAT CK 0061
High Courts13 Jan 2010Dismissed
Amiruzzaman @ Md. Amir and Others Vs Nanik Chand Binakia and Others
Patna High Court · (2012) 3 PLJR 77
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 5
High Courts13 Jan 2010Dismissed
Humlog Trust and Another Vs State of Bihar and Others
Patna High Court · (2010) 01 PAT CK 0057
High Courts13 Jan 2010Dismissed
Md. Sadaquat Hussain and Saheedan Bibi Vs Sri Surendra Singh, The New India Assurance Company Ltd. and Sri Girja Sharma
Patna High Court · (2010) 01 PAT CK 0048
High Courts13 Jan 2010
Yugeshwar Singh Vs The Union of India (UOI) and Others
Patna High Court · (2010) 01 PAT CK 0041
High Courts13 Jan 2010Dismissed
Central Bihar Chamber of Commerce Vs The State of Bihar and Others
Patna High Court · (2010) 01 PAT CK 0033
High Courts13 Jan 2010Dismissed
Janandi Bind and Mithlesh Bind Vs The State of Bihar
Patna High Court · (2010) 01 PAT CK 0024
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 145, 157
High Courts12 Jan 2010Dismissed
Gayatri Devi Vs The State of Bihar and Others
Patna High Court · (2010) 2 PLJR 577
Constitution of India, 1950 — Article 226
High Courts12 Jan 2010Dismissed
Pramod Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2010) 01 PAT CK 0046
High Courts12 Jan 2010
Surendranath Banerjee Vs The Bihar State Electricity Board and Others
Patna High Court · (2010) 01 PAT CK 0038
High Courts12 Jan 2010
Laxman Sah and Upendra Sah Vs State of Bihar
Patna High Court · (2010) 01 PAT CK 0010
High Courts12 Jan 2010Allowed
Nandu Mandal, Yogendra Mandal alias Manu Mandal alias Bhanu Mandal and Vinay Ram Vs State of Bihar
Patna High Court · (2010) 01 PAT CK 0009
High Courts11 Jan 2010
Ram Ganga Chemicals Pvt. Ltd. Vs The State Bank of India and Others
Patna High Court · (2011) 1 PLJR 183
Debts Recovery Tribunal (Procedure) Rules, 1993 — Rule 16Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 19(21), 20, 21(3)
High Courts11 Jan 2010Allowed
Babulal Mahto and Others and Rajeshwar Mahto Vs The State of Bihar
Patna High Court · (2010) 2 PLJR 628
Penal Code, 1860 (IPC) — Section 201, 304B, 34, 498A
High Courts11 Jan 2010Allowed
Ram Chandra Singh and Others and Nagendra Singh @ Wakeel Singh Vs The State of Bihar
Patna High Court · (2010) 01 PAT CK 0031