CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Patna High Court/2010

COURT ARCHIVE

Patna High Court judgments, 2010

1,612 judgments · page 79 of 81

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
  • 1965
  • 1964
  • 1963
  • 1962
  • 1961
  • 1960
  • 1959
  • 1958
  • 1957
  • 1956
  • 1955
  • 1954
  • 1953
  • 1952
  • 1951
  • 1950
  • 1949
  • 1948
  • 1947
  • 1946
  • 1945
  • 1944
  • 1943
  • 1942
  • 1941
  • 1940
  • 1939
  • 1938
  • 1937
  • 1936
  • 1935
  • 1934
  • 1933
  • 1932
  • 1931
  • 1930
  • 1929
  • 1928
  • 1927
  • 1926
  • 1925
  • 1924
  • 1923
  • 1922
  • 1921
  • 1920
  • 1919
  • 1918
  • 1917
  • 1916
  • 1914
  • 1910
High Courts28 Jan 2010Allowed

Bijendra Prasad Vs The State of Bihar

Patna High Court · (2010) 01 PAT CK 0004

Read judgment
High Courts27 Jan 2010Allowed

Dhananjay Kumar Singh Vs State of Bihar and Others

Patna High Court · (2010) 126 FLR 138 : (2010) 4 LLJ 759

Read judgment
High Courts27 Jan 2010Allowed

Smt. Vijay Lakshmi Devi Vs Gautam Krishna Mishra

Patna High Court · AIR 2010 Patna 56 : (2010) 58 BLJR 461 : (2011) 2 CivCC 257 : (2011) 1 DMC 36

Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 13
Read judgment
High Courts27 Jan 2010

Dinesh Kumar Sah Bharti Vs The State of Bihar and Others

Patna High Court · (2010) 01 PAT CK 0037

Read judgment
High Courts27 Jan 2010Dismissed

Bishwanath Yadav, Shyam Nandan Lal and Kulanand Jha Vs The State of Bihar and Others

Patna High Court · (2010) 01 PAT CK 0034

Constitution of India, 1950 — Article 226
Read judgment
High Courts27 Jan 2010

Deepak Kumar sah Vs The State of Bihar and Others

Patna High Court · (2010) 1 PLJR 715

Read judgment
High Courts27 Jan 2010

Mahendra Nath Mishra, Narendranath Mishra, Upendra Nath Mishra and Bimla Mishra Vs Awadhesh Mishra and Others

Patna High Court · (2010) 01 PAT CK 0021

Read judgment
High Courts25 Jan 2010

Nawlesh Kumar Sharma Vs The Union of India (UOI) and Others

Patna High Court · (2010) 2 PLJR 284

Read judgment
High Courts25 Jan 2010Allowed

Prabhash Kumar Yadav @ Prabhu Yadav Vs State of Bihar

Patna High Court · (2010) 01 PAT CK 0030

Penal Code, 1860 (IPC) — Section 409, 420Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
Read judgment
High Courts25 Jan 2010Dismissed

Virendra Ram and Raj Kumar @ Baharan Ram Vs State of Bihar

Patna High Court · (2010) 01 PAT CK 0027

Read judgment
High Courts22 Jan 2010

Mostt. Kanti Devi and Others Vs Narain Khawas and Gopi Krishna Neyogi

Patna High Court · (2010) 01 PAT CK 0045

Read judgment
High Courts22 Jan 2010Allowed

Devendra Kumar Singh Vs The State of Bihar and The Investigating Officer, Vigilance

Patna High Court · (2010) 01 PAT CK 0019

Penal Code, 1860 (IPC) — Section 109, 120B, 201, 420, 465Prevention of Corruption Act, 1988 — Section 13
Read judgment
High Courts22 Jan 2010Dismissed

Shradha Nand Singh Vs The State of Bihar and Others The State of Bihar and Others Vs Shardha Nand Singh

Patna High Court · (2010) 01 PAT CK 0017

Read judgment
High Courts22 Jan 2010Dismissed

Ashok Rai, Ramayan Paneri and Md. Kyamuddin Ansari Vs State of Bihar

Patna High Court · (2010) 01 PAT CK 0014

Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 21, 27Registration Act, 1908 — Section 17
Read judgment
High Courts21 Jan 2010Allowed

Kallu Seikh Vs State of Bihar

Patna High Court · (2011) 6 RCR(Criminal) 2434

Read judgment
High Courts21 Jan 2010

Atish Chandra Choudhary Vs Central Bank of India and Others

Patna High Court · (2010) 01 PAT CK 0011

Read judgment
High Courts21 Jan 2010

Smt. Shamshad Khatun Vs State of Bihar and Others

Patna High Court · (2010) 01 PAT CK 0006

Read judgment
High Courts19 Jan 2010Allowed

Brajendra Nandan Singh Vs The State of Bihar and Others

Patna High Court · (2010) 01 PAT CK 0015

Read judgment
High Courts18 Jan 2010

Sanjay Kumar Vs Smt. Pratima Devi

Patna High Court · AIR 2010 Patna 96 : (2011) 1 DMC 277 : (2010) 1 PLJR 653

Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 13, 13(1)
Read judgment
High Courts18 Jan 2010Allowed

Matasya Vikas Swablambi Sahkari Samiti Ltd. Vs The District Co-operative Officer, The Assistant Registrar, Co-operative Society and Gokhul Mahaldar Mahaldar

Patna High Court · (2010) 2 PLJR 286

Bihar Self Supporting Co-operative Societies Act, 1996 — Section 44(1), 44(c), 44(d)
Read judgment
Previous1…7778798081Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions