High Courts03 Feb 2010Dismissed
Niraj Chandrayavi Vs The State of Bihar and Niranjan Prasad
Patna High Court · (2010) 02 PAT CK 0001
Penal Code, 1860 (IPC) — Section 406, 420, 465, 467, 468
COURT ARCHIVE
Patna High Court judgments, 2010
1,612 judgments · page 78 of 81
High Courts02 Feb 2010
Sri Baldeo Prasad Vs The State of Bihar and Others
Patna High Court · (2010) 02 PAT CK 0063
Evidence Act, 1872 — Section 4, 6
High Courts02 Feb 2010Dismissed
Birendra Tiwary and Birendra Pradhan Vs The State of Bihar
Patna High Court · (2010) 02 PAT CK 0058
Penal Code, 1860 (IPC) — Section 216, 224, 225, 225B, 34
High Courts02 Feb 2010Dismissed
Dinesh Kumar Singh Vs Bihar State Electricity Board and Others
Patna High Court · AIR 2010 Patna 171
Bihar Electricity Regulatory Commission (Standards of Performance of Distribution Licensee) Regulations, 2006 — Regulation 15(3)Electricity Act, 2003 — Section 43(1)
High Courts01 Feb 2010
Sahdeo Singh alias Saho Singh and Another Vs Ram Naumi Singh
Patna High Court · (2010) 02 PAT CK 0079
High Courts01 Feb 2010
Kapil Sah @ Kapildeo Sah and Sudarshan Sah Vs The State of Bihar
Patna High Court · (2010) 02 PAT CK 0056
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 157, 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts01 Feb 2010
Rajgir Singh Vs State of Bihar and Dr. Harendra Prasad Srivastava, Addl. CMO, Sadar Hospital
Patna High Court · (2010) 02 PAT CK 0042
Criminal Procedure Code, 1973 (CrPC) — Section 198, 227Penal Code, 1860 (IPC) — Section 420, 467, 468, 471, 494
High Courts01 Feb 2010
Shashi Bhushan Singh Vs Oriental Insurance Company and Others
Patna High Court · (2010) 02 PAT CK 0022
High Courts29 Jan 2010Allowed
Yogendra Rai Vs The General Manager and Others
Patna High Court · (2011) 1 PLJR 445
High Courts29 Jan 2010Allowed
Md. Islam and Meghu Lal Sharma @ Meghu Sharma Vs The State of Bihar
Patna High Court · (2010) 58 BLJR 455
Penal Code, 1860 (IPC) — Section 120B, 395, 412
High Courts29 Jan 2010Dismissed
Ashok Kumar Singh, Bhola Prasad Singh, Ram Pravesh Singh and Manoj Kumar Singh and Brij Nandan Singh Vs State of Bihar
Patna High Court · (2010) 01 PAT CK 0020
High Courts29 Jan 2010
In Re: Sri Bahubali Cement Ltd. (In Liquidation)
Patna High Court · (2010) 01 PAT CK 0016
High Courts29 Jan 2010Dismissed
Sk. Waheed @ Sk. Wahid and Jaibunnisha alias Sona Devi Vs State of Bihar
Patna High Court · (2010) 7 RCR(Criminal) 1108
High Courts29 Jan 2010Dismissed
Ram Sajjan Sah and Others Vs State of Bihar and Another
Patna High Court · (2010) 01 PAT CK 0002
High Courts28 Jan 2010
Tripurari Gope and Others Vs The State of Bihar
Patna High Court · (2011) 1 PLJR 11
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts28 Jan 2010
Sona Devi Vs The Estate of late Ajay Kumar
Patna High Court · (2010) 01 PAT CK 0054
High Courts28 Jan 2010Dismissed
Union of India (UOI) and Others Vs Jagdish Chandra Verma
Patna High Court · (2010) 01 PAT CK 0044
Customs Act, 1962 — Section 107, 108, 112, 12, 121
High Courts28 Jan 2010Allowed
Mahendra Mandal and Others Vs Upendra Prasad and Others
Patna High Court · (2010) 01 PAT CK 0035
Bihar Tenancy Act, 1885 — Section 5, 5(5)
High Courts28 Jan 2010
Rameshwar Jamadar and Others Vs State of Bihar
Patna High Court · (2010) 01 PAT CK 0025