High Courts11 Feb 2010Allowed
Sukhdeo Sah and Shambhu Rai Vs State of Bihar
Patna High Court · (2010) 02 PAT CK 0008
COURT ARCHIVE
Patna High Court judgments, 2010
1,612 judgments · page 76 of 81
High Courts11 Feb 2010
Harinagar Sugar Mills Ltd. Vs The State of Bihar and Others
Patna High Court · (2012) 1 PLJR 832
High Courts10 Feb 2010Dismissed
Md. Nabi Alam @ Md. Nabi, Md. Sadik and Md. Asfak Vs State of Bihar
Patna High Court · (2010) 02 PAT CK 0062
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts10 Feb 2010Allowed
Ajai Kumar Yadav @ Sudhir Kumar Vs The State of Bihar
Patna High Court · (2010) 02 PAT CK 0045
High Courts10 Feb 2010Allowed
Sandhya Devi Vs The State Election Commissioner and Others
Patna High Court · (2010) 02 PAT CK 0043
High Courts10 Feb 2010
Banshi Ram Vs The State of Bihar and Others
Patna High Court · (2010) 02 PAT CK 0033
High Courts10 Feb 2010
National Insurance Company Vs Rabri Devi and Another The New India Assurance Company Limited Vs Savitri Devi and Others
Patna High Court · (2010) 02 PAT CK 0009
High Courts09 Feb 2010Allowed
Matto Yadav @ Nageshwar Yadav and Santosh Yadav Vs State of Bihar
Patna High Court · (2011) 6 RCR(Criminal) 2459
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302, 34
High Courts09 Feb 2010Allowed
Manoj Kumar Verma Vs State of Bihar
Patna High Court · (2010) CriLJ 3073 : (2010) 4 Crimes 125
Penal Code, 1860 (IPC) — Section 201, 302
High Courts09 Feb 2010Dismissed
Rekha Devi and Others Vs The National Insurance Company Ltd. and Sri Haridwar Singh
Patna High Court · (2010) 02 PAT CK 0035
High Courts09 Feb 2010
Kadwa Prakhand Matsyajivi Swablambi Sahkari Samiti Ltd. Vs The State of Bihar and Others
Patna High Court · (2010) 2 PLJR 362
Bihar Fish Jalkar Management Act, 2006 — Section 2(viii), 7(viii)
High Courts09 Feb 2010Dismissed
Suresh Mahto Vs State of Bihar
Patna High Court · (2010) 02 PAT CK 0012
Criminal Procedure Code, 1973 (CrPC) — Section 235, 313Penal Code, 1860 (IPC) — Section 299, 302, 304, 394
High Courts08 Feb 2010
Mahabir Sah Vs Bibi Jubeda Khatoon and Others
Patna High Court · (2010) 02 PAT CK 0080
High Courts08 Feb 2010Allowed
Koushal Kishore Prasad Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 801
High Courts08 Feb 2010Dismissed
Anju Sinha Vs The State of Bihar and Others
Patna High Court · (2010) 02 PAT CK 0047
High Courts08 Feb 2010Allowed
Ram Chandra Ram Vs The State of Bihar
Patna High Court · (2010) 58 BLJR 304
Penal Code, 1860 (IPC) — Section 201, 302, 304B, 306, 34
High Courts08 Feb 2010Dismissed
The State of Bihar and Others Vs Pramila Kumari and Others
Patna High Court · (2010) 02 PAT CK 0015
High Courts05 Feb 2010Dismissed
Mantu Kumar Vs State of Bihar
Patna High Court · (2010) 7 RCR(Criminal) 1626
High Courts05 Feb 2010Allowed
Munna Rajwanshi Vs The State of Bihar
Patna High Court · (2010) 02 PAT CK 0011
Criminal Procedure Code, 1973 (CrPC) — Section 164Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12