High Courts22 Feb 2010Dismissed
Awdesh Kumar minor represented through his father Yogendra Prasad Yadav and Another, Rajan Kumar Sharma, Om Prakash and Kumar Bickram Vs The State of Bihar and Others
Patna High Court · (2010) 02 PAT CK 0069
COURT ARCHIVE
Patna High Court judgments, 2010
1,612 judgments · page 75 of 81
High Courts22 Feb 2010Allowed
Manoje Nath Vs The Union of India (UOI) and Others
Patna High Court · (2010) 02 PAT CK 0067
High Courts22 Feb 2010Allowed
Matar Miyan Vs State of Bihar
Patna High Court · (2010) 02 PAT CK 0027
Arms Act, 1959 — Section 25, 26Criminal Procedure Code, 1973 (CrPC) — Section 167
High Courts22 Feb 2010Allowed
Shrimati Shakuntala Devi Lohia Vs The Union of India (UOI) and Others
Patna High Court · (2011) 59 BLJR 1623 : (2011) 2 PLJR 71
High Courts19 Feb 2010Allowed
Most. Hadisan Khatoon and Others Vs Dinesh Kumar Purswani and Others
Patna High Court · (2010) 02 PAT CK 0082
High Courts19 Feb 2010Allowed
Manoranjan Singh, Indu Devi @ Indira Singh and Rakesh Kumar Singh Vs The State of Bihar and Priyanka Soni
Patna High Court · (2010) 02 PAT CK 0031
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 375, 376, 494, 498A
High Courts18 Feb 2010Allowed
Md. Jamalluddin, Md. Sultan, Most. Chunni Khatoon and Jamila Khatoon Vs The State of Bihar and The Executive Officer-cum-Special Officer, Kishanganj Municipal Council
Patna High Court · (2010) 2 PLJR 518
Constitution of India, 1950 — Article 21, 300A
High Courts18 Feb 2010
Kusum Devi Vs The Bihar State Electricity Board and Others
Patna High Court · (2010) 02 PAT CK 0023
High Courts18 Feb 2010Allowed
Nagendra Lal, Awadhesh Kumar Giri and Birendra Kumar Sharma Vs The State of Bihar and Others
Patna High Court · (2010) 02 PAT CK 0016
High Courts17 Feb 2010Dismissed
Anwar Kujra and Others Vs The State of Bihar and Zafar Alam
Patna High Court · (2010) 02 PAT CK 0068
Criminal Procedure Code, 1973 (CrPC) — Section 468Penal Code, 1860 (IPC) — Section 147, 323, 341, 447
High Courts17 Feb 2010Dismissed
Manju Devi and Bipendra Dutt Mishra Vs The State of Bihar and Others
Patna High Court · (2010) 02 PAT CK 0065
Bihar Panchayat Raj Act, 2006 — Section 44(3)(i), 44(3)(iii)
High Courts17 Feb 2010Dismissed
Maharani Durgeshwari Sahi and Others Vs The State of Bihar and Others
Patna High Court · (2010) 02 PAT CK 0053
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 32, 5(1)(iii)
High Courts16 Feb 2010Dismissed
Navneet Kumar Vs State of Bihar
Patna High Court · (2010) 2 PLJR 485
Criminal Procedure Code, 1973 (CrPC) — Section 436AJuvenile Justice (Care and Protection of Children) Act, 2000 — Section 12Penal Code, 1860 (IPC) — Section 302
High Courts16 Feb 2010Allowed
Dhananjay Kumar Vs The State of Bihar and Others
Patna High Court · (2010) 2 PLJR 853
Constitution of India, 1950 — Article 243K, 243ZA
High Courts15 Feb 2010
The State of Bihar Vs Hari Singh and Others
Patna High Court · (2010) 02 PAT CK 0054
High Courts15 Feb 2010Dismissed
Munna Bhagat Vs State of Bihar
Patna High Court · (2010) 02 PAT CK 0029
High Courts15 Feb 2010Dismissed
Manoj Kumar Vs The General Manager, S.B.I. and Others
Patna High Court · (2010) 02 PAT CK 0004
High Courts11 Feb 2010Allowed
Ram Chandra Kamat Vs The State of Bihar and Others
Patna High Court · (2011) 129 FLR 854 : (2011) 1 PLJR 772
High Courts11 Feb 2010Allowed
Dr. Krishna Kumar Vs The State of Bihar and Others Dr. Krishna Kumar Vs Veer Kunwar Singh University and Others
Patna High Court · (2010) 126 FLR 506 : (2010) 2 PLJR 365
Bihar State Universities Act, 1976 — Section 10 II, 10 XIV
High Courts11 Feb 2010
The Union of India (UOI) Vs Sri S.P. Singh, Mr. T.S. Govindrajan, CPMG and Mr. Vatsala Raghu, CPMG
Patna High Court · (2010) 02 PAT CK 0017