High Courts08 Mar 2010Dismissed
P.K. Sahay Vs The Union of India (UOI) and Others
Patna High Court · (2010) 03 PAT CK 0058
COURT ARCHIVE
Patna High Court judgments, 2010
1,612 judgments · page 73 of 81
High Courts05 Mar 2010
Basant Ram and Bali Ram Choudhary Vs The State of Bihar and Others
Patna High Court · (2010) 03 PAT CK 0118
High Courts05 Mar 2010
Pradip Yadav Vs The State of Bihar, The Collector, The Circle Officer and The Executive Officer, Katihar Municipality
Patna High Court · (2010) 03 PAT CK 0116
High Courts05 Mar 2010Allowed
Durga Prasad Bhagat Bhagat Vs The State of Bihar, The Collector, The Deputy Collector Land Reforms and The Block Development Officer
Patna High Court · (2010) 03 PAT CK 0112
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 45B
High Courts05 Mar 2010Dismissed
Manoj Kumar Vs The State of Bihar
Patna High Court · (2010) 03 PAT CK 0099
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302
High Courts05 Mar 2010Dismissed
Feku Rai, Tirjug Rai, Bhoran Rai @ Bhuran Rai @ Bhulan, Gabbar Rai @ Randhir Rai @ Gabbar Kumar Vs The State of Bihar and Others
Patna High Court · (2010) 03 PAT CK 0091
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 147, 148, 149, 302
High Courts05 Mar 2010Dismissed
Gautam Kapoor, Ganesh Prasad Singh and Raj Kumar Prajapati Vs The State of Bihar and Others
Patna High Court · (2010) 03 PAT CK 0077
High Courts05 Mar 2010
Mrs. Sheela Jha and Naseema Khatoon Vs The State of Bihar and Others Santi Sinha Vs The State of Bihar, The Director (Primary Education) Government of Bihar, The District Superintendent of Education and The Head Master, Rajkiya Ganesh Pathsala Saroj Prasad Vs The State of Bihar, The Director (Primary Education) Government of Bihar, The District Superintendent of Education and The Head Master, Middle School
Patna High Court · (2010) 03 PAT CK 0066
High Courts05 Mar 2010
A. Ravindra Nath Reddy Vs The Union of India (UOI) and Others
Patna High Court · (2010) 03 PAT CK 0029
High Courts05 Mar 2010
The State of Jharkhand Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 527
High Courts05 Mar 2010Dismissed
Alok Vs Bihar State Human Rights Commission and Others
Patna High Court · (2010) 03 PAT CK 0016
High Courts04 Mar 2010
The State of Bihar Vs Raj Kumar Gupta
Patna High Court · (2010) 03 PAT CK 0160
Penal Code, 1860 (IPC) — Section 228, 353
High Courts04 Mar 2010Dismissed
Sushil Kumar Parsuram Puria Vs Smt. Shanti Devi
Patna High Court · (2010) 03 PAT CK 0103
High Courts04 Mar 2010Dismissed
Bihar Distillery Ltd. Vs Central Bank of India and Others
Patna High Court · (2010) 03 PAT CK 0076
Transfer of Property Act, 1882 — Section 52
High Courts04 Mar 2010
Manoj Kumar Rajak Vs The General Manager, State Bank of India and Others
Patna High Court · (2010) 03 PAT CK 0046
High Courts03 Mar 2010Dismissed
Mukesh Kumar Vs The State of Bihar and Others
Patna High Court · (2010) 03 PAT CK 0152
Bihar Panchayat Raj Act, 1947 — Section 157
High Courts03 Mar 2010Allowed
Jagjeet Singh Vs The State of Bihar and Others
Patna High Court · (2010) 03 PAT CK 0106
High Courts03 Mar 2010Dismissed
R.N. Prasad Vs The Union of India (UOI) and Others The Union of India (UOI) and Others Vs R.N. Prasad and The Central Administrative Tribunal, Patna Branch
Patna High Court · (2010) 03 PAT CK 0105
High Courts03 Mar 2010Dismissed
Digranjan Kumar Vs The State of Bihar and Others
Patna High Court · (2010) 03 PAT CK 0085
Constitution of India, 1950 — Article 226
High Courts03 Mar 2010Dismissed
Radhe Raman Vs The State of Bihar and Others
Patna High Court · (2010) 03 PAT CK 0079