High Courts23 Feb 2010Dismissed

Lal Mohar Koiri Vs The State of Bihar

Patna High Court · (2010) 02 PAT CK 0071

Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 157, 394Penal Code, 1860 (IPC) — Section 149, 302, 34