High Courts26 Mar 2010Dismissed
Babulal Ram Vs The Chancellor, Magadh University and Veer Kunwar Singh University and Others
Patna High Court · (2010) 2 PLJR 731
Bihar State Universities Act, 1976 — Section 35(2)
COURT ARCHIVE
Patna High Court judgments, 2010
1,612 judgments · page 67 of 81
High Courts26 Mar 2010Allowed
Dr. Mosibur Rahman Vs The State of Bihar and Others
Patna High Court · (2010) 03 PAT CK 0033
Criminal Procedure Code, 1973 (CrPC) — Section 202
High Courts26 Mar 2010
Birendra Kumar Vs The State of Bihar and Others
Patna High Court · (2010) 2 PLJR 503
High Courts25 Mar 2010Dismissed
Chittaranjan Prasad Vs The State of Bihar and Bhup Narayan Jha
Patna High Court · (2010) 03 PAT CK 0154
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 379, 411
High Courts25 Mar 2010
Dr. Lakshmi Roy Vs The State of Bihar and Another
Patna High Court · (2010) 03 PAT CK 0151
High Courts25 Mar 2010
Shithil Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2010) 03 PAT CK 0148
High Courts25 Mar 2010Allowed
Ramesh Kumar Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 649
High Courts25 Mar 2010
Bachiya Devi @ Mosmatt Bachiya Devi, Santosh Sonar and Amarish Sonar Vs The State of Bihar
Patna High Court · (2010) 03 PAT CK 0127
High Courts25 Mar 2010
Amod Singh and Azzimullah Vs State of Bihar
Patna High Court · (2011) 2 PLJR 709
Arms Act, 1959 — Section 25, 26, 35
High Courts25 Mar 2010Allowed
Mukul Kumar Hansda and Janki Ram Vs The State of Bihar, Abhimanyu Kumar Yadav and Sikandar Yadav
Patna High Court · (2010) 03 PAT CK 0094
Criminal Procedure Code, 1973 (CrPC) — Section 197, 482, 82, 83Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 326
High Courts25 Mar 2010Dismissed
Rameshwar Ram, Somaro Devi and Ravi Shankar Ravi Vs The State of Bihar
Patna High Court · (2010) 03 PAT CK 0084
High Courts25 Mar 2010Allowed
Rajauddin and Others Vs The State of Bihar and Md. Nasir
Patna High Court · (2010) 03 PAT CK 0043
Criminal Procedure Code, 1973 (CrPC) — Section 202, 204Penal Code, 1860 (IPC) — Section 323, 341
High Courts25 Mar 2010Allowed
Krishna Mangal Singh Vs The State of Bihar and Jagannath Singh
Patna High Court · (2010) 03 PAT CK 0042
Penal Code, 1860 (IPC) — Section 182, 211, 307, 327, 328
High Courts25 Mar 2010Dismissed
Krishna Mohan Choudhary Vs State of Bihar, Sudhir Mishra and Sunil Mishra
Patna High Court · (2011) 3 PLJR 61
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 341
High Courts25 Mar 2010Allowed
Dr. Kuber Ram Mourya, Ganpat Gope and Ayodhya Paswan Vs The State of Bihar and Chandra Shekhar Kunwar
Patna High Court · (2010) 03 PAT CK 0023
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 147, 148, 241, 323, 341
High Courts25 Mar 2010
Kaushal Kumar Singh Vs State of Bihar Jaleshwar Prasad Singh Vs State of Bihar and Shyam Kumar Singh
Patna High Court · (2010) 03 PAT CK 0012
Criminal Procedure Code, 1973 (CrPC) — Section 156Penal Code, 1860 (IPC) — Section 34, 364A
High Courts25 Mar 2010Allowed
Idio Construction and Industry (India) Ltd. Vs Union of India (UOI)
Patna High Court · (2010) 03 PAT CK 0008
High Courts25 Mar 2010Dismissed
Kashi Nath Prasad Sah and Others Vs The State of Bihar and Others
Patna High Court · (2011) 4 PLJR 28
Bihar Municipal Election Rules, 2007 — Rule 96(2)Evidence Act, 1872 — Section 114
High Courts23 Mar 2010Dismissed
Vijay Chandra Lal Karn Vs Bihar Industrial Area Development Authority, Biada and others
Patna High Court · (2010) 03 PAT CK 0177
High Courts23 Mar 2010
Amrapali Films Limited Vs The State of Bihar and Deputy Commissioner, Commercial Taxes Department
Patna High Court · (2010) 03 PAT CK 0155