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Patna High Court judgments, 2010

1,612 judgments · page 65 of 81

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High Courts01 Apr 2010

In Re: Shivshakti Builders and Financial Company Limited

Patna High Court · (2010) 04 PAT CK 0003

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High Courts31 Mar 2010Dismissed

The Dream Co-operative House-Construction Society Ltd. Vs The Registrar, Co-operative Societies, The Additional Registrar, Co-operative Societies (Planning), The Joint Registrar, Co-operative Societies and Naushaba Usmani and Others

Patna High Court · (2010) 03 PAT CK 0169

Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 226
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High Courts31 Mar 2010Allowed

Md. Rahimuddin, Md. Najiruddin and Md. Afaque Vs The State of Bihar and Sheo Kumar Sinha

Patna High Court · (2010) 03 PAT CK 0163

Criminal Procedure Code, 1973 (CrPC) — Section 245, 482
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High Courts31 Mar 2010

Ramdeo Chaudhary, Suresh Chaudhary and Dhanesh Chaudhary through Ram Deo Chaudhary father guardian and next friend Vs Mathura Chaudhary and Others

Patna High Court · (2010) 03 PAT CK 0140

Partition Act, 1893 — Section 4Transfer of Property Act, 1882 — Section 52
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High Courts31 Mar 2010

Sunil Kumar Sinha Vs The State of Bihar, The District Magistrate and The Divisional Commissioner, Tirhut Division

Patna High Court · (2010) 03 PAT CK 0032

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High Courts31 Mar 2010

Anandi Paswan Vs The State of Bihar and Anil Kumar Sao

Patna High Court · (2010) 03 PAT CK 0026

Arms Act, 1959 — Section 25, 26, 27Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
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High Courts30 Mar 2010Allowed

Dilip Kumar Prasad Vs Kosi Kshetriya Gramin Bank (Now Uttar Bihar Gramin Bank) and others

Patna High Court · (2010) 03 PAT CK 0178

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High Courts30 Mar 2010Allowed

Rakesh Ranjan Keshri Vs The Presiding Officer, Labour Court and Another

Patna High Court · (2010) 03 PAT CK 0176

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High Courts30 Mar 2010

Mahabir Das and Binod Das Vs The State of Bihar and Others

Patna High Court · (2011) 59 BLJR 2065

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High Courts30 Mar 2010

Ashok Kumar Pathak, Siyaram Singh, Smt. Rekha Kumari Mishra and Gita Kumari Vs The State of Bihar and Others

Patna High Court · (2010) 03 PAT CK 0122

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High Courts30 Mar 2010Allowed

Savita Devi Vs The State of Bihar and Saraswati Devi

Patna High Court · (2011) 59 BLJR 2057 : (2011) 6 RCR(Criminal) 1381

Criminal Procedure Code, 1973 (CrPC) — Section 468, 469Penal Code, 1860 (IPC) — Section 323, 504
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High Courts30 Mar 2010Dismissed

Birbal Choudhary @ Mukhiya Jee and Others Vs The State of Bihar The State of Bihar Vs Krishna Bihari Singh @ Krishna Singh and Jawahar Koiry @ Jawahar Singh @ Netaji

Patna High Court · (2010) 03 PAT CK 0067

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High Courts30 Mar 2010Dismissed

The State of Bihar Vs Bhajju Yadav (since dead) and Others

Patna High Court · (2010) 03 PAT CK 0062

Penal Code, 1860 (IPC) — Section 149, 307, 323
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High Courts30 Mar 2010

Abdul Razzaque, Sk. Nutfal @ Sk. Lutful Haque and Sk. Abdur Rahman Vs The State of Bihar and Ataur Rahman

Patna High Court · (2010) 03 PAT CK 0057

Criminal Procedure Code, 1973 (CrPC) — Section 192, 482Penal Code, 1860 (IPC) — Section 120B, 420
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High Courts30 Mar 2010Allowed

Bhagwan Sahni Vs The State of Bihar

Patna High Court · (2010) 03 PAT CK 0050

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 34, 396
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High Courts30 Mar 2010Allowed

Sushila Devi Vs The State of Bihar and Ranjeet Kumar Bimal

Patna High Court · (2010) 03 PAT CK 0045

Penal Code, 1860 (IPC) — Section 499, 500
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High Courts30 Mar 2010Dismissed

Shailjanand Verma Vs The State of Bihar and Others

Patna High Court · (2011) 59 BLJR 2061

Registration Act, 1908 — Section 47
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High Courts30 Mar 2010Dismissed

Deo Sidh Singh Vs Bihar State Electricity Board

Patna High Court · (2010) 03 PAT CK 0014

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High Courts29 Mar 2010Allowed

Bharat Sugar Mills Ltd. Vs The Presiding Officer, Labour Court and Sri Ramesh Prasad Singh

Patna High Court · (2010) 03 PAT CK 0167

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High Courts29 Mar 2010Dismissed

Sayed Raza Abbas Vs The State of Bihar and Sayed Zahur Imam

Patna High Court · (2010) 03 PAT CK 0165

Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Penal Code, 1860 (IPC) — Section 147, 148, 379, 382, 420
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