High Courts06 Apr 2010Dismissed
Lakhan Bind Vs The State of Bihar
Patna High Court · (2010) 04 PAT CK 0099
Penal Code, 1860 (IPC) — Section 376
COURT ARCHIVE
Patna High Court judgments, 2010
1,612 judgments · page 63 of 81
High Courts06 Apr 2010Dismissed
Ratneshwar Jha Vs The State of Bihar and Others
Patna High Court · (2010) 04 PAT CK 0068
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145
High Courts06 Apr 2010Allowed
Punit Markandey, Bahadur Markandey and Ganga Markandey Vs The State of Bihar
Patna High Court · (2010) 04 PAT CK 0063
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 107, 144Penal Code, 1860 (IPC) — Section 149, 302, 307
High Courts06 Apr 2010
Smt. Parwati Devi, Surendra Prasad Sah and Manoj Kumar Sah Vs The State of Bihar and Others
Patna High Court · (2010) 1 PLJR 959
Bhudan Yagya Committee Act — Section 11Sonthal Parganas Act, 1855 — Section 2
High Courts05 Apr 2010Allowed
Karamdeo Singh @ Karndeo Singh and Others Vs Karu Singh (alias Parshuram Singh) and Kaili Devi
Patna High Court · (2010) 04 PAT CK 0183
Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 120, 120B, 201, 302, 34
High Courts05 Apr 2010Allowed
Dineshwar Singh Vs The Bihar State Electricity Board and Others
Patna High Court · (2010) 04 PAT CK 0179
High Courts05 Apr 2010
Yugal Kishore Singh @ Yugal Kishore Singh and Jagdish Prasad Vs The State of Bihar and Prem Shankar Choudhary
Patna High Court · (2010) 04 PAT CK 0098
High Courts05 Apr 2010Dismissed
Bishnu Shankar Sharma @ Vishnu Shankar Vs State of Bihar and Smt. Ranjana Pathak
Patna High Court · (2010) 04 PAT CK 0095
Criminal Procedure Code, 1973 (CrPC) — Section 319
High Courts05 Apr 2010Allowed
Sardar Darshan Singh, Sardar Parshan Singh and Rambabu Vs The State of Bihar and Sardar Surjit Singh
Patna High Court · (2010) 04 PAT CK 0087
Criminal Procedure Code, 1973 (CrPC) — Section 203, 482Penal Code, 1860 (IPC) — Section 323, 34, 341, 379, 427
High Courts05 Apr 2010Dismissed
Pradip Kumar Shrivastava and Surendra Prasad Mahto Vs The State of Bihar and The Joint Secretary, Rural Works Department Government of Bihar
Patna High Court · (2010) 04 PAT CK 0076
Bihar Classification Controls Appeal Rules, 2005 — Rule 9(1), 9(7)
High Courts05 Apr 2010Dismissed
Kaushal Kishore Choudhary and Others Vs Pratima Devi and Others
Patna High Court · (2010) 04 PAT CK 0061
High Courts05 Apr 2010Allowed
Gupta Homes Private Ltd. Vs The State of Bihar
Patna High Court · (2011) 6 RCR(Criminal) 2452
Penal Code, 1860 (IPC) — Section 405, 406, 420
High Courts05 Apr 2010Dismissed
Santosh Kumar Khirwal and Mahabir Prasad Sarogi Vs The State of Bihar and Munkesh Shah
Patna High Court · (2010) 04 PAT CK 0055
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406
High Courts05 Apr 2010Allowed
Anand Prasad Rai and Jai Nath Singh Vs The State of Bihar and Sri Nand Kumar Thakur
Patna High Court · (2010) 04 PAT CK 0041
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420
High Courts05 Apr 2010Allowed
Paras Lall @ Parsuram Prasad Shrivastav Vs Hans Nath Lall
Patna High Court · (2010) 04 PAT CK 0040
Penal Code, 1860 (IPC) — Section 465, 468, 471
High Courts02 Apr 2010
Pratap Mistry and Others etc. Vs Sitaram Mistry and Others
Patna High Court · (2010) 04 PAT CK 0193
High Courts02 Apr 2010Dismissed
Ramashish Yadav @ Motor Yadav, Gharbharan Yadav and Jagdharo Devi Vs The State of Bihar and Malati Devi
Patna High Court · (2010) 04 PAT CK 0157
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 498A
High Courts02 Apr 2010
Kapil Manjhi, Rambilash Manjhi, Chandra Manjhi and Deoki Manjhi Vs State of Bihar
Patna High Court · (2010) 04 PAT CK 0127
Criminal Procedure Code, 1973 (CrPC) — Section 232Penal Code, 1860 (IPC) — Section 302, 307, 323, 324, 34
High Courts02 Apr 2010Dismissed
Ram Pravesh Rai and Ram Dei Devi Vs Maheshwar Rai
Patna High Court · (2010) 04 PAT CK 0122
High Courts02 Apr 2010Dismissed
Mallick Asghar Hashmi Vs The State of Bihar and Dr. Govind Prasad
Patna High Court · (2010) 04 PAT CK 0094
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 500, 502, 504, 506