CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Patna High Court/2010

COURT ARCHIVE

Patna High Court judgments, 2010

1,612 judgments · page 61 of 81

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
  • 1965
  • 1964
  • 1963
  • 1962
  • 1961
  • 1960
  • 1959
  • 1958
  • 1957
  • 1956
  • 1955
  • 1954
  • 1953
  • 1952
  • 1951
  • 1950
  • 1949
  • 1948
  • 1947
  • 1946
  • 1945
  • 1944
  • 1943
  • 1942
  • 1941
  • 1940
  • 1939
  • 1938
  • 1937
  • 1936
  • 1935
  • 1934
  • 1933
  • 1932
  • 1931
  • 1930
  • 1929
  • 1928
  • 1927
  • 1926
  • 1925
  • 1924
  • 1923
  • 1922
  • 1921
  • 1920
  • 1919
  • 1918
  • 1917
  • 1916
  • 1914
  • 1910
High Courts08 Apr 2010Allowed

Nand Lal Shastri @ Nand Lal Paswan and Nasib Lal Paswan Vs The State of Bihar and Digamber Choudhary

Patna High Court · (2011) 6 RCR(Criminal) 2474

Criminal Procedure Code, 1973 (CrPC) — Section 468, 482Penal Code, 1860 (IPC) — Section 379, 427
Read judgment
High Courts08 Apr 2010Dismissed

Noorul Haque, Abaddin @ Jainut Abeddin, Manjur @ Manjur Ahmad and Khursid Alam Vs The State of Bihar and Husne Alam

Patna High Court · (2011) 6 RCR(Criminal) 2482

Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 147, 148, 149, 337, 383
Read judgment
High Courts08 Apr 2010

Ajay Singh Vs The State of Bihar

Patna High Court · (2010) 04 PAT CK 0168

Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
Read judgment
High Courts08 Apr 2010

Daya Nand Prasad Sahu Vs The State of Bihar and Others

Patna High Court · (2010) 04 PAT CK 0153

Read judgment
High Courts08 Apr 2010Dismissed

Ranjeet Kumar Vs The State of Bihar

Patna High Court · (2010) 04 PAT CK 0151

Criminal Procedure Code, 1973 (CrPC) — Section 397, 482
Read judgment
High Courts08 Apr 2010Dismissed

Rameshwar Singh Vs The State of Bihar and Others

Patna High Court · (2010) 04 PAT CK 0097

Read judgment
High Courts08 Apr 2010

Satto Sada, Ramchandra Sahu and Biseswar Paswan Vs The State of Bihar and Laliya Devi

Patna High Court · (2010) 04 PAT CK 0085

Penal Code, 1860 (IPC) — Section 307, 326, 34, 452Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
Read judgment
High Courts08 Apr 2010Allowed

Dadan Singh Yadav @ Dadan Singh @ Dadan Pahalwan Vs The State of Bihar and Ramji Singh Yadav

Patna High Court · (2010) 04 PAT CK 0081

Criminal Procedure Code, 1973 (CrPC) — Section 227, 228Penal Code, 1860 (IPC) — Section 307, 325
Read judgment
High Courts08 Apr 2010Dismissed

Pabitri Devi and Others Vs Rash Bihari Gope and Others

Patna High Court · (2010) 04 PAT CK 0072

Read judgment
High Courts08 Apr 2010Dismissed

Roza Khatoon Vs The State of Bihar and Others

Patna High Court · (2010) 04 PAT CK 0062

Bihar Panchayat Raj Act, 1947 — Section 136
Read judgment
High Courts08 Apr 2010

Most. Pramila Devi Vs The State of Bihar and Others

Patna High Court · (2010) 04 PAT CK 0051

Read judgment
High Courts08 Apr 2010Dismissed

Smt. Usha Verma Vs Ashok Kumar Verma

Patna High Court · (2010) 04 PAT CK 0045

Hindu Marriage Act, 1955 — Section 10, 13
Read judgment
High Courts08 Apr 2010Dismissed

Mataku Tuddu and Chaturi Tuddu alias Chatur Tuddu Vs The State of Bihar

Patna High Court · (2010) 04 PAT CK 0037

Read judgment
High Courts08 Apr 2010

Maharaja Kamal Singh, Sheo Narain Beriya and Shyam Narain Beriya Vs The State of Bihar and Others

Patna High Court · (2010) 2 PLJR 1018

Read judgment
High Courts08 Apr 2010Allowed

Dr. Lalit Kumar Singh Vs State of Bihar and Another

Patna High Court · (2012) 3 PLJR 661

Penal Code, 1860 (IPC) — Section 336
Read judgment
High Courts07 Apr 2010Dismissed

Vandana Govindam Vs The State of Bihar and Others

Patna High Court · (2011) 2 PLJR 585

Read judgment
High Courts07 Apr 2010Allowed

Dr. Nandkishore Prasad Vs The State of Bihar and Another

Patna High Court · (2011) 2 PLJR 604

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 324, 341, 342, 353
Read judgment
High Courts07 Apr 2010

Braj Kishore Singh @ Brij Kishore Singh Vs The State of Bihar, Afzal Amanullah, Home Secretary, Govt. of Bihar, Shiv Kumar, Inspector General of Police and Bihar State Staff Selection Commission thru. its Chairman

Patna High Court · (2010) 04 PAT CK 0219

Read judgment
High Courts07 Apr 2010

General Manager, NTPC Vs Birendra Prasad Sah and Another

Patna High Court · (2010) 04 PAT CK 0207

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5
Read judgment
High Courts07 Apr 2010Dismissed

Bhudeo Choudhary, Brahmdeo Choudhary and Charitra Choudhary Vs The State of Bihar and Others

Patna High Court · (2010) 04 PAT CK 0130

Read judgment
Previous1…5960616263…81Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions