High Courts15 Apr 2010Dismissed
Vijay Kumar Singh Verma Vs Bihar State Financial Corporation and Others
Patna High Court · (2010) 04 PAT CK 0104
COURT ARCHIVE
Patna High Court judgments, 2010
1,612 judgments · page 59 of 81
High Courts15 Apr 2010Dismissed
Laxman Ram Vs The Hon''ble High Court, The Registrar General, Patna High Court and The State of Bihar
Patna High Court · (2010) 04 PAT CK 0103
High Courts15 Apr 2010
Nagendra Prasad Sinha Vs The State of Bihar and Others
Patna High Court · (2011) 2 PLJR 637
Criminal Procedure Code, 1973 (CrPC) — Section 107, 133, 144, 145, 146
High Courts15 Apr 2010Dismissed
Anil Prasad Verma Vs The State of Bihar
Patna High Court · (2010) 04 PAT CK 0025
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 408, 409, 420, 465
High Courts15 Apr 2010Dismissed
Dinanath Choudhary Vs The State of Bihar and Others
Patna High Court · (2010) 04 PAT CK 0017
Bihar Pension Rules, 1950 — Rule 61
High Courts13 Apr 2010
Kamta Singh Vs The State of Bihar and Others
Patna High Court · (2011) 2 PLJR 699
High Courts13 Apr 2010Allowed
Mahadeo Jha Vs Krishna Nandan Singh and Others
Patna High Court · (2010) 04 PAT CK 0206
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts13 Apr 2010Dismissed
S. Ali Imam Vs The State of Bihar and Manish Kumar Agrawal
Patna High Court · (2010) 04 PAT CK 0199
High Courts13 Apr 2010Allowed
Ramjee Prasad Vs The State of Bihar and Others
Patna High Court · (2010) 04 PAT CK 0163
High Courts13 Apr 2010Dismissed
Governing Body of R.P.S. College Vs Magadh University
Patna High Court · (2010) 04 PAT CK 0147
Bihar State Universities Act, 1976 — Section 60, 60(2)
High Courts13 Apr 2010Dismissed
Bihar Industrial Area Development Authority and Others Vs Santosh Kumar Sinha
Patna High Court · (2010) 04 PAT CK 0136
High Courts13 Apr 2010Dismissed
Naresh Choudhary Vs The Union of India (UOI) and Others Naresh Choudhary Vs The Union of India (UOI) and Others
Patna High Court · (2010) 04 PAT CK 0133
High Courts13 Apr 2010Dismissed
Arjun Kumar Singh Vs The State of Bihar
Patna High Court · (2010) 04 PAT CK 0113
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 182, 211, 392
High Courts13 Apr 2010Allowed
Shiv Kumar Prasad Vs Union of India (UOI) and Others
Patna High Court · (2010) 04 PAT CK 0112
High Courts13 Apr 2010Dismissed
Akhileshwar Chaudhary Vs The State of Bihar and Others
Patna High Court · (2010) 04 PAT CK 0111
Evidence Act, 1872 — Section 114
High Courts13 Apr 2010Dismissed
Era Surekha, Deepak Surekha @ Deepak Kayal, Devi Dutta Sureka @ Devi Dayal Sureka and Motilal Kayal Sureka @ Moti Lal Kayal Vs The State of Bihar, Baleshwar Mandal and Mr. Ravi Shankar Sharma
Patna High Court · (2010) 04 PAT CK 0086
Criminal Procedure Code, 1973 (CrPC) — Section 164, 173, 319, 482
High Courts13 Apr 2010Allowed
Kusumuddin @ Mantu Vs The State of Bihar and Pankaj Dangwal
Patna High Court · (2011) 6 RCR(Criminal) 2449
High Courts13 Apr 2010
Satyendra Choudhary and Others Vs The State of Bihar and Bishwa Mohan Choudhary
Patna High Court · (2010) 04 PAT CK 0058
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 147, 323, 379
High Courts13 Apr 2010Dismissed
Bihar State Electricity Board thought its Secretary, The Joint Secretary, Bihar State Electricity Board and The Financial Controller (Pension), Bihar State Electricity Board Vs Shri Naresh Mohan Tiwary, Superintending Engineer (Civil), retired, The General Manager cum Chief Engineer, Patratu Thermal Power Station and The Dy. Director of Accounts, Bihar State Electricity Board
Patna High Court · (2010) 04 PAT CK 0049
High Courts13 Apr 2010Dismissed
Shyam Babu Rai Vs The State of Bihar and Competent Authority, Building Construction Department, Government of Bihar
Patna High Court · (2010) 04 PAT CK 0048
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145Specific Relief Act, 1963 — Section 6