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Patna High Court judgments, 2010

1,612 judgments · page 57 of 81

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High Courts21 Apr 2010Dismissed

Akhileshwar Kumar Sinha Vs The State of Bihar and Bihar State Financial Corporation

Patna High Court · (2010) 04 PAT CK 0070

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 34, 406, 408, 420
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High Courts21 Apr 2010

Nandu Sah, Arjun Sao @ Arajun Prasad and Raj Kishore Prasad Vs The State of Bihar and Sri Udai Pratap Sah

Patna High Court · (2010) 04 PAT CK 0059

Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 7
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High Courts21 Apr 2010

Kailash Choudhary Vs The State of Bihar and Others

Patna High Court · (2010) 04 PAT CK 0016

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High Courts20 Apr 2010Dismissed

The State of Bihar and Others Vs Sanjay Kumar and Others The State of Bihar and Others Vs Dr. (Mrs.) Neena Jha and Others

Patna High Court · (2012) 1 PLJR 845

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High Courts20 Apr 2010

Pradeep Kumar Vs State of Bihar

Patna High Court · (2011) 1 EFLT 33

Forest Act, 1927 — Section 33, 41, 42
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High Courts20 Apr 2010Dismissed

Sheo Prasad and Upendra Kumar Vs State of Bihar

Patna High Court · (2010) 04 PAT CK 0159

Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 380, 457
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High Courts20 Apr 2010Dismissed

Vijay Kumar Kejriwal and Sheo Shankar Singh Vs The State of Bihar and Kaniram Kejriwal Charity Trust

Patna High Court · (2010) 04 PAT CK 0152

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 109, 403
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High Courts20 Apr 2010Allowed

Devendra Singh Vs State of Bihar

Patna High Court · (2010) 04 PAT CK 0137

Criminal Procedure Code, 1973 (CrPC) — Section 319, 362, 482
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High Courts20 Apr 2010Dismissed

Ishwar Dhari Choudhari Vs Akhauri Anil Kumar, Inderdeo Prasad, Radhika Raman Singh and The State of Bihar

Patna High Court · (2010) 04 PAT CK 0078

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 147, 323, 379, 504
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High Courts20 Apr 2010Allowed

Dhirendra Singh and Others Vs The State of Bihar

Patna High Court · (2010) 04 PAT CK 0047

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High Courts20 Apr 2010Dismissed

Ram Dulari Devi Vs The State of Bihar and B.K. Sinha Proprietor Beekey Securities

Patna High Court · (2010) 04 PAT CK 0031

Criminal Procedure Code, 1973 (CrPC) — Section 192, 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 420
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High Courts20 Apr 2010Dismissed

Rajesh Gupta @ Rajesh Kumar Gupta, Director Wellington Commercial Limited Vs The State of Bihar and Avinash Chandra Jha

Patna High Court · (2010) 04 PAT CK 0030

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High Courts20 Apr 2010Dismissed

Rajesh Kumar Singh Vs State of Bihar

Patna High Court · (2010) 04 PAT CK 0029

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High Courts20 Apr 2010Dismissed

Hansa Devi and Others Vs The State of Bihar and Nawal Kumar Singh

Patna High Court · (2010) 04 PAT CK 0012

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 147, 148, 323, 420, 427
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High Courts20 Apr 2010Allowed

Bihar State Road Transport Corporation Vs Presiding Officer, Industrial Tribunal, Patna and others

Patna High Court · (2010) 04 PAT CK 0009

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High Courts19 Apr 2010Allowed

Ajay Kumar Sharma Vs The State of Bihar and Others

Patna High Court · (2010) 04 PAT CK 0218

Constitution of India, 1950 — Article 14, 16
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High Courts19 Apr 2010Allowed

Manoj Kumar Poddar and Others Vs The Bihar State Electricity Board and Others

Patna High Court · (2010) 04 PAT CK 0178

Bihar Pension Rules, 1950 — Rule 43
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High Courts19 Apr 2010

Girja Nandan Sinha Vs State of Bihar and Sujata Devi Choudhary

Patna High Court · (2010) 04 PAT CK 0158

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High Courts19 Apr 2010

The State of Bihar and Others Vs Raj Kumar Prasad Singh

Patna High Court · (2011) 1 PLJR 346

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High Courts19 Apr 2010Allowed

Umesh Kumar Singh and Others Vs The State of Bihar and Others

Patna High Court · (2010) 04 PAT CK 0043

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