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Patna High Court judgments, 2010

1,612 judgments · page 55 of 81

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High Courts26 Apr 2010

Dr. Lakshmi Choudhary Vs The State of Bihar and Others

Patna High Court · (2010) 04 PAT CK 0223

Bihar Pension Rules, 1950 — Rule 27
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High Courts26 Apr 2010Dismissed

Sukhdeo Das Vs The State of Bihar and The Marketing Supervisor, Bihar Agriculture Produce Market Committee

Patna High Court · (2010) 04 PAT CK 0215

Criminal Procedure Code, 1973 (CrPC) — Section 482
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High Courts26 Apr 2010Dismissed

Hare Ram Singh and Others Vs State of Bihar

Patna High Court · (2010) 2 PLJR 987

Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 149, 302, 323
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High Courts26 Apr 2010Allowed

Branch Manager, Oriental Insurance Comp. (Ltd.) Vs MD. Yunus and Others

Patna High Court · (2010) 04 PAT CK 0165

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High Courts26 Apr 2010Dismissed

Most. Brij Kumari Devi and Others Vs Raj Narayan Dubey and Others

Patna High Court · (2010) 04 PAT CK 0146

Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1, Order 41 Rule 11, 144, 94
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High Courts26 Apr 2010

D.N. Singh Vs Commissioner of Income Tax and Another

Patna High Court · (2010) 04 PAT CK 0132

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High Courts26 Apr 2010Dismissed

Gaurishanker Vs The State of Bihar, J. Sujata, Branch Manager, State Bank of India, Hajipur Branch and Surendra Kumar Rai, Inspector of Police

Patna High Court · (2010) 04 PAT CK 0074

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
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High Courts26 Apr 2010Allowed

Abdul Bahab, Salimun Nisha, Abrar Ahmad and Ashrar Ahmad Vs The State of Bihar and Jahangir

Patna High Court · (2010) 04 PAT CK 0066

Criminal Procedure Code, 1973 (CrPC) — Section 125, 482Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 379, 406, 498A, 504, 506
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High Courts26 Apr 2010

Reliance Telecom Pvt. Ltd. and Shri Rajendra Kumar Singh, Circle Head, Reliance Telecom Pvt. Ltd. Vs State of Bihar and Labour Superintendent and Inspector in The Office of Deputy Labout Commissioner

Patna High Court · (2010) 04 PAT CK 0064

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High Courts23 Apr 2010

Dharmendra Singh Vs The Union of India (UOI) and Others

Patna High Court · (2011) 1 PLJR 357

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High Courts23 Apr 2010

Sajda Alam Vs The State of Bihar and Others

Patna High Court · (2010) 04 PAT CK 0224

Bihar Pension Rules, 1950 — Rule 189
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High Courts23 Apr 2010Dismissed

Nageshwar Singh and Others Vs The State of Bihar and Rama Kant Jha

Patna High Court · (2010) 04 PAT CK 0214

Criminal Procedure Code, 1973 (CrPC) — Section 245, 482Penal Code, 1860 (IPC) — Section 147, 149, 323, 379
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High Courts23 Apr 2010Allowed

Sujata Vs The State of Bihar and Ishwur Singh

Patna High Court · (2010) 04 PAT CK 0213

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323
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High Courts23 Apr 2010Allowed

Sanjay Pratap Singh Vs The State of Bihar and Prabhat Narain Singh

Patna High Court · (2010) 04 PAT CK 0212

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 420
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High Courts23 Apr 2010Dismissed

Rang Bahadur Singh and Pradep Singh Vs The State of Bihar and Ajit Singh

Patna High Court · (2010) 04 PAT CK 0173

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 408
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High Courts23 Apr 2010Dismissed

Rang Nath Singh Vs The State of Bihar and Others

Patna High Court · (2010) 04 PAT CK 0079

Criminal Procedure Code, 1973 (CrPC) — Section 482
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High Courts23 Apr 2010Dismissed

Bishundeo Manjhi, Ram Awatar Manjhi, Dharmanath Manjhi and Bhuwan Manjhi @ Sudama Manjhi Vs Smt. Parwati Devi and Others

Patna High Court · (2010) 04 PAT CK 0060

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High Courts23 Apr 2010Dismissed

Sukhlal Singh Vs The State of Bihar and Lakhan Singh

Patna High Court · (2010) 04 PAT CK 0005

Criminal Procedure Code, 1973 (CrPC) — Section 397, 482Penal Code, 1860 (IPC) — Section 147, 427, 447
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High Courts22 Apr 2010Dismissed

Chandra Prabha Srivastava and Others Vs The State Bank of India and Others

Patna High Court · (2010) 04 PAT CK 0236

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High Courts22 Apr 2010

Ayodhya Nath Rai Vs The State of Bihar and Others

Patna High Court · (2010) 04 PAT CK 0227

Bihar Pension Rules, 1950 — Rule 189
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