High Courts29 Apr 2010Allowed
Baldeo Ram Vs The State of Bihar and Others
Patna High Court · (2011) 130 FLR 265 : (2011) 2 PLJR 425
Bihar Pension Rules, 1950 — Rule 139, 43
COURT ARCHIVE
Patna High Court judgments, 2010
1,612 judgments · page 54 of 81
High Courts28 Apr 2010
Satya Narayan Yadav Vs The State of Bihar
Patna High Court · (2010) 04 PAT CK 0229
High Courts28 Apr 2010
Chairman, Central Silk Board and Another Vs Presiding Officer, Industrial Tribunal and Another
Patna High Court · (2010) 04 PAT CK 0202
High Courts28 Apr 2010
Smt. Kunti Devi Vs Bihar State Electricity Board and Others
Patna High Court · (2010) 04 PAT CK 0177
High Courts28 Apr 2010Dismissed
Sita Ram Singh Vs Ram Kishori Devi alleged to be Widow of Amar Roy (Deceased) and Draupadi Kumari alleged to be the Daughter of Amar Roy (Deceased)
Patna High Court · (2010) 04 PAT CK 0166
High Courts28 Apr 2010
Dhirendra Kumar Vs Bihar State Electricity Board and Others
Patna High Court · (2010) 04 PAT CK 0140
High Courts28 Apr 2010Dismissed
Ajit Kumar Singh Vs The State of Bihar and Ram Chandra Prasad
Patna High Court · (2011) 1 PLJR 1005
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 148, 323, 380, 394, 457
High Courts28 Apr 2010Allowed
Abdul Wahid Vs The State of Bihar and Shri Bikash Srivastava, Inspector
Patna High Court · (2010) 04 PAT CK 0028
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 23, 8
High Courts28 Apr 2010Dismissed
State of Bihar Vs Ram Shanehi Singh and Others
Patna High Court · (2010) 04 PAT CK 0022
High Courts27 Apr 2010Allowed
Chandra Shekhar Mishra Vs The State of Bihar and Others
Patna High Court · (2010) 04 PAT CK 0220
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 341
High Courts27 Apr 2010Allowed
Mohd. Muslim Vs The State of Bihar and Satish Kumar Dubey
Patna High Court · (2010) 3 BC 241 : (2010) 2 PLJR 1014 : (2011) 6 RCR(Criminal) 2467
Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts27 Apr 2010Allowed
Pankaj Desai "Managing Director" and Vijay Kumar Singh, "Branch Manager" Lioyds Finance Ltd. Vs State of Bihar and Sri Awadhesh Kumar
Patna High Court · (2010) 04 PAT CK 0143
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 420
High Courts27 Apr 2010Allowed
Sumit Jayaswal Vs The State of Bihar and Abhai Kumar Singh, Prop. Ambience International
Patna High Court · (2010) 04 PAT CK 0118
Criminal Procedure Code, 1973 (CrPC) — Section 203, 482Penal Code, 1860 (IPC) — Section 406, 420
High Courts27 Apr 2010Allowed
Dineshwar Prasad, Ganesh Prasad and Madan Singh Vs The State of Bihar and Others
Patna High Court · (2010) 04 PAT CK 0115
High Courts27 Apr 2010Dismissed
Kamaleshwari Bhagat and Others Vs State of Bihar
Patna High Court · (2010) 04 PAT CK 0073
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 364
High Courts27 Apr 2010
Durga Devi and Others Vs Vijay Kumar Poddar and Others
Patna High Court · (2010) 04 PAT CK 0039
High Courts27 Apr 2010Dismissed
Mohd. Shamim Vs State of Bihar
Patna High Court · (2011) 59 BLJR 2055
Penal Code, 1860 (IPC) — Section 307, 323, 326, 34, 341
High Courts27 Apr 2010Dismissed
Bajrangi Singh Vs Sukhdeo @ Karman Singh and Others
Patna High Court · (2010) 04 PAT CK 0002
High Courts26 Apr 2010Allowed
Raj Kumar Gupta Vs State of Bihar and Another
Patna High Court · (2011) 2 LLJ 423
Criminal Procedure Code, 1973 (CrPC) — Section 177, 178, 5Employees State Insurance (General) Regulations, 1950 — Regulation 26Employees State Insurance Act, 1948 — Section 2(12), 39, 4, 44, 85, 85
High Courts26 Apr 2010
Shyam Kishore Sharma Vs The State of Bihar and Others
Patna High Court · (2010) 04 PAT CK 0231