High Courts04 May 2010Dismissed

Rakesh Vs State of Bihar

Patna High Court · (2010) 05 PAT CK 0047

Criminal Procedure Code, 1973 (CrPC) — Section 207, 239, 482, 82, 83Penal Code, 1860 (IPC) — Section 420, 468Prevention of Food Adulteration Act, 1954 — Section 14, 20