High Courts11 May 2010Allowed
Panna Devi Vs State of Bihar and Others
Patna High Court · (2010) 05 PAT CK 0020
COURT ARCHIVE
Patna High Court judgments, 2010
1,612 judgments · page 51 of 81
High Courts11 May 2010Allowed
Bharat Prasad and Others Vs Rajendra Agricultural University, Samastipur and Others Binod Bihari Prasad Sinha Vs The State of Bihar and Others
Patna High Court · (2013) 1 PLJR 360
High Courts11 May 2010Allowed
United India Insurance Co. Ltd. Vs Bimla Devi and Others
Patna High Court · (2012) ACJ 21
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11Workmens Compensation Act, 1923 — Section 30
High Courts10 May 2010Dismissed
Mangal Raut Vs State of Bihar and others
Patna High Court · (2010) 127 FLR 43
High Courts10 May 2010
Ajit Sinha, Advocate Vs Patna Regional Development Authority and Others
Patna High Court · (2010) 05 PAT CK 0080
High Courts10 May 2010Allowed
Usman Mian and Others Vs The State of Bihar
Patna High Court · (2011) 59 BLJR 482
Criminal Procedure Code, 1973 (CrPC) — Section 107Penal Code, 1860 (IPC) — Section 302, 34, 380
High Courts10 May 2010Allowed
Chandra Kishore Mishra @ Basahi Lal Vs The State of Bihar and Lakhan Raj
Patna High Court · (2011) 6 RCR(Criminal) 1202
High Courts10 May 2010Allowed
Navrang Prasad Banka @ Navranglal Banka @ Navranglal Banka Vs The State of Bihar and Ram Ratan Choudhary
Patna High Court · (2010) 05 PAT CK 0028
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 420
High Courts10 May 2010
Lala Baleshwar Prasad Sinha Vs State Bank of India and Others
Patna High Court · AIR 2010 Patna 142 : (2011) 1 BC 10
High Courts07 May 2010Allowed
Sunil Dutt Mishra and another Vs Union of India
Patna High Court · (2010) 05 PAT CK 0082
High Courts07 May 2010Dismissed
Ramashish Sharma Vs The State of Bihar
Patna High Court · (2010) 05 PAT CK 0067
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420, 467, 468
High Courts07 May 2010Dismissed
State of Bihar and Another Vs Gyaneshwar Sah and Another
Patna High Court · (2010) 05 PAT CK 0065
High Courts07 May 2010Allowed
Sitaram Sah Vs The State of Bihar and Another
Patna High Court · (2011) CriLJ 1253 : (2012) 1 PLJR 752 : (2011) 7 RCR(Criminal) 2191
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 181, 2, 202, 203Penal Code, 1860 (IPC) — Section 366, 380
High Courts07 May 2010Dismissed
Sukhdeo Prasad Mahto Vs The State of Bihar and Shyama Nand Thakur
Patna High Court · (2010) 05 PAT CK 0034
Criminal Procedure Code, 1973 (CrPC) — Section 147, 148, 149, 302, 307Penal Code, 1860 (IPC) — Section 323, 324, 34, 341, 342
High Courts07 May 2010Dismissed
Satya Naraian Vs The State of Bihar and Dr. Amita Kumari
Patna High Court · (2010) 05 PAT CK 0029
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 120B, 323, 34, 467, 469
High Courts07 May 2010Allowed
Kumar Anjani @ Baijnath Kumar @ Baiju and Another Vs The State of Bihar
Patna High Court · (2010) 05 PAT CK 0026
High Courts06 May 2010Dismissed
Mahalaxmi Continental Pvt. Ltd. Vs The State of Bihar and Others The State of Bihar and Others Vs Bhagwati Coal Distributors and Another
Patna High Court · (2010) 05 PAT CK 0069
High Courts06 May 2010Dismissed
Maruti Ranjan Singh Vs The State of Bihar
Patna High Court · (2010) 05 PAT CK 0054
High Courts06 May 2010Dismissed
Awadhesh Kumar Sinha @ Kamleshwari Prasad Sinha and Another Vs Smt. Sunita Devi and Others
Patna High Court · (2010) 05 PAT CK 0041