High Courts21 May 2010Allowed
Indrajeet Upadhyay Vs The State of Bihar and Others
Patna High Court · (2010) 05 PAT CK 0045
COURT ARCHIVE
Patna High Court judgments, 2010
1,612 judgments · page 49 of 81
High Courts21 May 2010Dismissed
Sahdeo Yadav Vs State of Bihar
Patna High Court · (2010) 58 BLJR 712
Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304
High Courts21 May 2010Dismissed
Hes Infra Pvt. Ltd. Vs The State of Bihar and Others
Patna High Court · (2012) 2 PLJR 66
High Courts20 May 2010
Ram Sewak Singh Vs The State of Bihar and Others
Patna High Court · (2010) 05 PAT CK 0073
High Courts20 May 2010Dismissed
Ramesh Narayan Joshi Vs The State of Bihar and Jyoti Narayan Bajpai, Proprietor Shri Jagadamba Sales
Patna High Court · (2010) 05 PAT CK 0063
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 409, 420
High Courts20 May 2010
Jagdish Narain Sinha and Deo Narain Yadav Vs The State of Bihar and Gandak Area Development Agency and Others
Patna High Court · (2010) 05 PAT CK 0052
High Courts20 May 2010
Manorma Devi and Others Vs New India Assurance Company and Another
Patna High Court · (2010) 05 PAT CK 0004
High Courts19 May 2010Dismissed
Khawaja Gholam Rasul, Sunil Kumar and Chandra Mauli Sharma Vs State of Bihar and Dr. Surjit Singh
Patna High Court · (2010) 05 PAT CK 0071
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 167, 177, 218, 408
High Courts19 May 2010Allowed
Chandeshwar Pandey, Ash Narayan Pandey and Bhola Pandey Vs The State of Bihar and Shiv Shankar Pandey
Patna High Court · (2010) 05 PAT CK 0064
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 334, 341, 379
High Courts18 May 2010Dismissed
Ran Kaushal Pratap Singh Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 400
High Courts18 May 2010Allowed
Manorama Singh @ Manorama Devi and Gayatri Devi Vs The State of Bihar and Vijay Krishna Prasad @ Lallu Babu
Patna High Court · (2010) 58 BLJR 710 : (2010) 2 PLJR 1075
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 420
High Courts18 May 2010
Commissioner of Customs, Patna Vs Ram Nath Sah
Patna High Court · (2010) 05 PAT CK 0016
High Courts18 May 2010
R.A. Himmatsingka and through its Partner Sri Mohan Himmatsingka Vs Commissioner of Income Tax
Patna High Court · (2010) 05 PAT CK 0003
High Courts17 May 2010
Subodh Kumar Verma and Shyamdeo Jha Vs The State of Bihar and Others
Patna High Court · (2010) 05 PAT CK 0046
High Courts14 May 2010Allowed
Baban Chaudhary Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 1667 : (2011) 2 PLJR 180
High Courts14 May 2010Allowed
K.K. Agrawal (Krishna Kumar Agrawal) Vs The State of Bihar and Another
Patna High Court · (2011) 1 PLJR 861
Penal Code, 1860 (IPC) — Section 320, 326
High Courts14 May 2010Allowed
Krishna Kumar Agrawal Vs The State of Bihar and Another
Patna High Court · (2011) 1 PLJR 861
Penal Code, 1860 (IPC) — Section 320, 326
High Courts14 May 2010Allowed
Manjeet Kumar Singh Vs The State of Bihar and The Sub-divisional Magistrate
Patna High Court · (2010) 05 PAT CK 0072
High Courts14 May 2010Allowed
The Commissioner, Kendriya Vidyalaya Sangathan and Others Vs Ajit Kumar and The Union of India (UOI)
Patna High Court · (2010) 05 PAT CK 0070
High Courts14 May 2010Allowed
Bipin Bihari Sah Vs State of Bihar
Patna High Court · (2010) 05 PAT CK 0049
Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 7