High Courts29 Jun 2010Allowed
Ladhali Sharan Vs The state of Bihar
Patna High Court · (2010) 06 PAT CK 0003
COURT ARCHIVE
Patna High Court judgments, 2010
1,612 judgments · page 47 of 81
High Courts28 Jun 2010Dismissed
Goldan Singh @ Goltan Singh and Aiya Singh Vs State of Bihar and Sakaldeo Prasad
Patna High Court · (2010) 06 PAT CK 0029
Criminal Procedure Code, 1973 (CrPC) — Section 227, 239, 245, 482Penal Code, 1860 (IPC) — Section 323, 34, 341Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
High Courts28 Jun 2010Allowed
Satya Narayan Prasad Yadav Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 398
High Courts28 Jun 2010Dismissed
Deata Devi and Ranjeet Thakur @ Ranjeet Kumar Thakur Vs State of Bihar and Ram Chandra Chaudhary
Patna High Court · (2011) 2 DMC 168
Criminal Procedure Code, 1973 (CrPC) — Section 239, 397(3), 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 34, 498(A)
High Courts25 Jun 2010
Suo motu contempt against V.C. and The Reg. of LNMU Vs The State of Bihar
Patna High Court · (2011) 59 BLJR 1329 : (2011) 1 PLJR 769
High Courts25 Jun 2010
Chandreshwar Ram Vs The State of Bihar and Others
Patna High Court · (2012) 2 PLJR 246
High Courts25 Jun 2010
Prem Lata Sharma Vs The State of Bihar
Patna High Court · (2010) 06 PAT CK 0028
Criminal Procedure Code, 1973 (CrPC) — Section 197, 227Penal Code, 1860 (IPC) — Section 197Prevention of Corruption Act, 1988 — Section 10, 11, 13, 13(1), 13(2)
High Courts25 Jun 2010Allowed
Sita Devi and Others Vs Prabhunath Singh and Others
Patna High Court · (2012) 4 PLJR 32
Evidence Act, 1872 — Section 50, 60Limitation Act, 1963 — Section 3Succession Act, 1925 — Section 213
High Courts25 Jun 2010Dismissed
Rakesh Kumar and Others Vs Ashok Kumar Sharma and Another
Patna High Court · (2010) 58 BLJR 865 : (2011) 1 PLJR 460
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Limitation Act, 1963 — Article 54, 3Specific Relief Act, 1963 — Section 19
High Courts25 Jun 2010Dismissed
Mostt. Albia Khatoon and Others Vs Zamil Azhar and Others
Patna High Court · (2010) 06 PAT CK 0021
High Courts25 Jun 2010Allowed
Priya Nath Sinha Vs The Central Administrative Tribunal and Others
Patna High Court · (2010) 06 PAT CK 0020
High Courts25 Jun 2010Dismissed
Surendra Prasad Ambastha Vs The State of Bihar and Others
Patna High Court · (2010) 06 PAT CK 0009
High Courts25 Jun 2010
Punam Kumari Vs The State of Bihar and Others
Patna High Court · (2011) 3 PLJR 140
Constitution of India, 1950 — Article 14
High Courts24 Jun 2010Allowed
Bhagirath Prasad Sigh @ Bachcha Babu Vs Ram Narayan Rai @ Ram Narayan Singh and Another
Patna High Court · (2013) 1 PLJR 738
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2, Order 6 Rule 2(1), Order 7 Rule 11Constitution of India, 1950 — Article 226, 227
High Courts24 Jun 2010Allowed
Dr. C.R. Bhansali and Another Vs State of Bihar and Another
Patna High Court · (2010) 159 CompCas 236 : (2011) 108 SCL 577
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 406, 420
High Courts24 Jun 2010Allowed
Mahendra Prasad, Ravi Shankar Prasad @ Bholi and Sanjay Prasad Vs The State of Bihar and Kusheshwar Sah
Patna High Court · (2010) 06 PAT CK 0037
Criminal Procedure Code, 1973 (CrPC) — Section 192(1), 482Penal Code, 1860 (IPC) — Section 141, 147, 323, 341, 379
High Courts24 Jun 2010Dismissed
Ayodhya Prasad and Others Vs The State of Bihar and Others
Patna High Court · (2010) 06 PAT CK 0031
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 482
High Courts24 Jun 2010Allowed
Bibha Rani Vs The State of Bihar, The Collector, The Panchayat Secretary and The District Teacher''s Appointment Appellate Authority
Patna High Court · (2010) 06 PAT CK 0026
High Courts24 Jun 2010Dismissed
Surendra Kumar Sinha Vs The State of Bihar and Others
Patna High Court · (2010) 06 PAT CK 0019
Criminal Procedure Code, 1973 (CrPC) — Section 156, 164, 216, 313, 482Penal Code, 1860 (IPC) — Section 363, 365, 368, 384, 385
High Courts24 Jun 2010Allowed
Atin Kumar Chowdhury Vs The State of Bihar and Shri Dilip Kumar Sinha
Patna High Court · (2010) 06 PAT CK 0018
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Penal Code, 1860 (IPC) — Section 192, 406, 420