High Courts06 Jul 2010Dismissed
Dharmshila Devi Vs The State of Bihar and Others
Patna High Court · (2010) 07 PAT CK 0003
COURT ARCHIVE
Patna High Court judgments, 2010
1,612 judgments · page 45 of 81
High Courts05 Jul 2010Dismissed
Ramesh Chandra Sinha Vs The Union of India (UOI) and Others
Patna High Court · (2011) 1 PLJR 385
High Courts05 Jul 2010Allowed
Mahanth Ghanshyam Das @ Ghanshyam Das @ Ghanshyam Das, Chela of Late Mahanth Ram Das and Bhuneshwar Pathak @ Nunu Pathak Vs The State of Bihar and Awadhesh Prasad Singh
Patna High Court · (2011) 59 BLJR 79
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 406, 417, 465, 471
High Courts05 Jul 2010Allowed
Dudh Nath Singh Vs The State of Bihar and Laloo Bin
Patna High Court · (2010) 07 PAT CK 0122
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420, 471
High Courts05 Jul 2010Dismissed
Yogendra Baitha Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 396
Constitution of India, 1950 — Article 16(4A)
High Courts05 Jul 2010Allowed
Ram Jatan Sharma and Others Vs The State of Bihar and Bishwanath Rai
Patna High Court · (2010) 07 PAT CK 0079
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 420, 427, 429, 467
High Courts05 Jul 2010Allowed
Dineshwar Lal Karn Vs The State of Bihar and S.S. Kishori
Patna High Court · (2011) 7 RCR(Criminal) 849
High Courts05 Jul 2010Dismissed
Daroga Singh Vs The State of Bihar and Others
Patna High Court · (2013) 1 PLJR 366
Constitution of India, 1950 — Article 226
High Courts05 Jul 2010Dismissed
Jai Lal Paswan Vs The State of Bihar and Others
Patna High Court · (2012) 2 PLJR 57
High Courts02 Jul 2010Dismissed
Uma Shankar Singh Vs The State of Bihar and Others
Patna High Court · (2012) 2 PLJR 58
High Courts02 Jul 2010Allowed
Dr. Kaushal Kushum Vs The State of Bihar
Patna High Court · (2012) 1 PLJR 293
Bihar Service Code, 1952 — Rule 204, 205, 243Constitution of India, 1950 — Article 226, 309
High Courts02 Jul 2010
Radhe Shyam Makharia and Another Vs State of Bihar and Another
Patna High Court · (2011) 128 FLR 364 : (2011) 2 LLJ 662
Minimum Wages Act, 1948 — Section 18, 19(4)Penal Code, 1860 (IPC) — Section 175, 176, 349, 351, 353
High Courts02 Jul 2010Allowed
Jatashankar Singh Vs State of Bihar
Patna High Court · (2010) 07 PAT CK 0052
Criminal Procedure Code, 1973 (CrPC) — Section 340, 482Penal Code, 1860 (IPC) — Section 120B, 420, 466, 468, 471
High Courts02 Jul 2010Allowed
Kavita Kumari Vs The State of Bihar and Others
Patna High Court · (2010) 07 PAT CK 0028
High Courts02 Jul 2010Allowed
Lakhan Chauhan and Another Vs The Oriental Insurance Company
Patna High Court · (2010) 07 PAT CK 0013
High Courts01 Jul 2010Allowed
Diwakar Kumar Vs Punjab National Bank and Others
Patna High Court · (2013) 1 PLJR 781
High Courts01 Jul 2010Allowed
Food Corporation of India Vs The Union of India and Others
Patna High Court · (2013) 1 PLJR 333
Constitution of India, 1950 — Article 286, 286(1)(B), 366
High Courts01 Jul 2010Allowed
Branch Manager, United India Insurance Co. Ltd. Vs Sujata Devi and Others
Patna High Court · (2012) ACJ 362
Workmens Compensation Act, 1923 — Section 20
High Courts01 Jul 2010
Champaran Sugar Company Ltd Vs The State of Bihar
Patna High Court · (2010) 07 PAT CK 0143
High Courts01 Jul 2010Dismissed
Narendra Kumar Anchalia @ Naro Anchalia and Another Vs State of Bihar and Another
Patna High Court · (2010) 07 PAT CK 0123