COURT ARCHIVE

Patna High Court judgments, 2010

1,612 judgments · page 44 of 81

High Courts07 Jul 2010Allowed

Gunanand Sah and Md. Shafi Ahmad Vs The State of Bihar and Rai Jatan Bhagat

Patna High Court · (2010) 07 PAT CK 0141

Criminal Procedure Code, 1973 (CrPC) — Section 144, 156, 482Penal Code, 1860 (IPC) — Section 120B, 419, 420, 421, 423

High Courts07 Jul 2010Dismissed

Meena Mishra Vs The State of Bihar and Others

Patna High Court · (2010) 07 PAT CK 0104

Constitution of India, 1950 — Article 14, 16

High Courts07 Jul 2010

Ghurbigan Sah and Others Vs Lalan Sah and Others

Patna High Court · (2010) 07 PAT CK 0100

Transfer of Property Act, 1882 — Section 52

High Courts07 Jul 2010Dismissed

B.C. Suchanti Vs The State of Bihar and Gopal Padia

Patna High Court · (2010) 07 PAT CK 0082

Criminal Procedure Code, 1973 (CrPC) — Section 482

High Courts07 Jul 2010Dismissed

Dr. Janak Lal Sharma @ J.L. Sharma Vs The State of Bihar and Ram Dheyan Rai

Patna High Court · (2010) 07 PAT CK 0039

Criminal Procedure Code, 1973 (CrPC) — Section 156, 482Penal Code, 1860 (IPC) — Section 120B, 201, 418

High Courts07 Jul 2010Dismissed

Ashif Jamal Siddique Vs State of Bihar and Amitabh Kumar, Manager Trikon Mutual Benefit Limited

Patna High Court · (2010) 07 PAT CK 0036

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 406, 409, 417, 418

High Courts07 Jul 2010Allowed

Kameshwar Singh and Uday Narayan Singh Vs The State of Bihar and Nand Kishore Pd. Sinha, Advocate

Patna High Court · (2010) 07 PAT CK 0024

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 500

High Courts07 Jul 2010Allowed

Chaitali Majumdar Vs The State of Bihar and Others

Patna High Court · (2010) 07 PAT CK 0017

High Courts07 Jul 2010

Raziya Perween Vs The State of Bihar and Others

Patna High Court · (2011) 2 PLJR 65

High Courts06 Jul 2010

Braj Kishore Roy Vs The State of Bihar and Others

Patna High Court · (2013) 1 PLJR 364

Land Acquisition Act, 1894 — Section 18, 23, 4(1), 6, 9

High Courts06 Jul 2010Allowed

Ram Binod Singh Vs The Union of India (UOI) and Others

Patna High Court · (2010) 07 PAT CK 0173

High Courts06 Jul 2010

Chitranjan Kumar Singh, Kundan Kumar, Md. Kausar Ali Rahmani and Md. Abu Kumar Vs The State of Bihar and Others

Patna High Court · (2010) 07 PAT CK 0144

High Courts06 Jul 2010Allowed

Bhogendra Choudhary, Nirmala Devi and Jay Mangla Devi Vs The State of Biahr and Shubhkala Devi Mishra

Patna High Court · (2010) 07 PAT CK 0130

Criminal Procedure Code, 1973 (CrPC) — Section 192, 482Penal Code, 1860 (IPC) — Section 323, 342, 352, 379, 498A

High Courts06 Jul 2010Allowed

Karlo Auto Mobiles Private Ltd. and B. Mani Vs The State of Bihar and Murari Prasad

Patna High Court · (2011) 59 BLJR 116

Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 406, 420, 500

High Courts06 Jul 2010

N.K. Tiwari @ Nand Kishore Tewari Vs State of Bihar

Patna High Court · (2010) 07 PAT CK 0086

Criminal Procedure Code, 1973 (CrPC) — Section 482

High Courts06 Jul 2010

Shail Kishore Prasad Vs The Union of India (UOI) and Others

Patna High Court · (2010) 07 PAT CK 0064

High Courts06 Jul 2010

S. Ram Krishna Rao and Others Vs The State of Bihar and Another

Patna High Court · (2010) 07 PAT CK 0060

High Courts06 Jul 2010

Bihar Rajya Pul Nirman Nigam Ltd. Vs Presiding Officer, Labour Court and Another

Patna High Court · (2010) 07 PAT CK 0045

High Courts06 Jul 2010

Sri Krishna Sinha Vs State of Bihar and Another

Patna High Court · (2011) 1 PLJR 273

Criminal Courts and Court Martial (Adjustment of Jurisdiction) Rules, 1978 — Order 9 Rule 13, Order 9 Rule 31Criminal Procedure Code, 1973 (CrPC) — Section 202Hindu Marriage Act, 1955 — Section 9

High Courts06 Jul 2010Dismissed

Baleshwar Prasad Vs The State of Bihar and Others

Patna High Court · (2011) 1 PLJR 121

Bihar and Orissa Excise Act, 1915 — Section 39, 48(C)