High Courts13 Jul 2010Dismissed
Birendra Nath Jha Vs The State of Bihar, The Collector, The D.C.L.R. and The Anchal Adhikari
Patna High Court · (2010) 07 PAT CK 0149
COURT ARCHIVE
Patna High Court judgments, 2010
1,612 judgments · page 42 of 81
High Courts13 Jul 2010
Abhay Kumar Labh and Others Vs The State of Bihar and Others
Patna High Court · (2010) 07 PAT CK 0148
High Courts13 Jul 2010Dismissed
Nezamuddin Ansari and Others Vs Chela Narsingh Das, Chela of Awadhesh Singh
Patna High Court · (2010) 07 PAT CK 0145
High Courts13 Jul 2010Allowed
Anandi Mahto and Others Vs The State of Bihar and Nagendra Mahto
Patna High Court · (2010) 07 PAT CK 0067
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 311, 319, 482Penal Code, 1860 (IPC) — Section 313, 323, 34, 341, 342
High Courts13 Jul 2010Allowed
Surendra Narayan Singh and Birendra Narayan Singh Vs The State of Bihar and Others
Patna High Court · (2010) 07 PAT CK 0053
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 10, 10(3), 11, 11(1), 15Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Rules, 1963 — Rule 12, 12(5)
High Courts13 Jul 2010Dismissed
Suresh Chandra Agrawal Vs The State of Bihar and Others
Patna High Court · (2010) 07 PAT CK 0041
High Courts13 Jul 2010Allowed
Ramesh Rajgarhia @ Ramesh Kr. Rajgarhia, Partner Usha Finance Corporation and Gandhi Singh Vs The State of Bihar and Sachidanand Prasad Mahto
Patna High Court · (2010) 07 PAT CK 0025
Criminal Procedure Code, 1973 (CrPC) — Section 468(2), 473, 482Penal Code, 1860 (IPC) — Section 143, 379
High Courts13 Jul 2010Allowed
Bharat Kishore Narayan Saraswati and Others Vs The State of Bihar and Another
Patna High Court · (2010) 07 PAT CK 0021
High Courts13 Jul 2010
Bhuna Rai Vs The State of Bihar and Others
Patna High Court · (2010) 07 PAT CK 0014
Criminal Procedure Code, 1973 (CrPC) — Section 107, 144
High Courts12 Jul 2010Allowed
Pramod Tiwary and Others Vs The State of Bihar and Another
Patna High Court · (2012) 1 PLJR 462
Criminal Procedure Code, 1973 (CrPC) — Section 227, 319, 398
High Courts12 Jul 2010Allowed
Sri Gurunanak Deoji Gurudwara Uchla and Others Vs The State of Bihar and Others
Patna High Court · (2010) 07 PAT CK 0147
High Courts12 Jul 2010Dismissed
Krishna Kumar Vs The State of Bihar and Others
Patna High Court · (2011) 129 FLR 723 : (2011) 1 PLJR 512
High Courts12 Jul 2010Allowed
Sheo Shankar Tiwary and Jai Prakash Nr. Tiwary Vs The State of Bihar and Uday Narain Tiwary
Patna High Court · (2010) 07 PAT CK 0081
Criminal Procedure Code, 1973 (CrPC) — Section 107, 144, 156, 468, 482Penal Code, 1860 (IPC) — Section 323, 34, 341, 392
High Courts12 Jul 2010Dismissed
The State of Bihar thru. The Chief Secretary, Government of Bihar, The Finance Commissioner-Cum-Secretary, Finance Department and The Secretary, Animal Husbandry and Fishery Department Vs Sati Kant Mishra and The Accountant General
Patna High Court · (2010) 07 PAT CK 0071
High Courts12 Jul 2010Allowed
Satish Singh and Yaspal Singh Vs The State of Bihar and Hanuman Prasad Agrawal
Patna High Court · (2010) 07 PAT CK 0070
Criminal Procedure Code, 1973 (CrPC) — Section 107, 116, 144, 145, 156Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468Registration Act, 1908 — Section 81, 82
High Courts12 Jul 2010Allowed
Anita Devi Vs The State of Bihar and Lallan Kumar, Inspector of Police
Patna High Court · (2010) 07 PAT CK 0038
Penal Code, 1860 (IPC) — Section 182, 211
High Courts12 Jul 2010
Krishna Sinha and Others Vs The State of Bihar and Others
Patna High Court · (2011) 2 PLJR 1023
High Courts09 Jul 2010Allowed
Vivekanand Singh Vs State of Bihar and Others
Patna High Court · (2011) 128 FLR 693
High Courts09 Jul 2010Allowed
Thakur Singh Vs The State of Bihar and Others
Patna High Court · (2012) 2 PLJR 68
High Courts09 Jul 2010
Dinesh Prasad Yadav, Siyaram Yadav and Panchanand Yadav Vs The State of Bihar and Others
Patna High Court · (2013) 2 PLJR 286
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 15, 15(1), 45B, 9