High Courts20 Jul 2010Dismissed
Kamal Nayan Choubey Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 386
COURT ARCHIVE
Patna High Court judgments, 2010
1,612 judgments · page 40 of 81
High Courts20 Jul 2010Allowed
Vinodrai A. Doshi and Another Vs The State of Bihar and Another
Patna High Court · (2011) 59 BLJR 1816 : (2011) 2 PLJR 297
Cattle Trespass Act, 1871 — Section 20Criminal Procedure Code, 1973 (CrPC) — Section 2Penal Code, 1860 (IPC) — Section 120B, 406, 410, 420
High Courts20 Jul 2010Dismissed
Union of India and others Vs Anju Devi
Patna High Court · (2010) 127 FLR 1028
High Courts20 Jul 2010
The Bihar State Electricity Board and Others Vs Raghbendra Prasad
Patna High Court · (2010) 07 PAT CK 0011
High Courts19 Jul 2010Disposed Off
National Insurance Company Limited Vs Kamlawati Devi
Patna High Court · (2013) 2 BBCJ 727
High Courts19 Jul 2010Allowed
Kameshwar Jha Vs State of Bihar and Others
Patna High Court · (2011) 128 FLR 362
High Courts19 Jul 2010Allowed
Mahabir Abhushan Bhandar Vs Government of Bihar and The Deputy Commissioner of Commercial Taxes, Investigation Bureau Patna Division
Patna High Court · (2011) 43 VST 257
Bihar and Orissa General Clauses Act, 1917 — Section 27Bihar Finance Act, 1981 — Section 31, 31(2), 31(3), 34, 35Bihar Sales Tax Rules, 1959 — Rule 19, 19(1), 19(2)
High Courts19 Jul 2010Dismissed
Ashok Kumar, Awadhesh Kumar and Akhilesh Prasad (Sons of late Lakhan Sao) Vs The State of Bihar
Patna High Court · (2010) 07 PAT CK 0128
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 307, 323, 34, 341, 379
High Courts19 Jul 2010Allowed
Madanlal Sultania, Shyam Sundar Sultania, Raman Kumar Kamalia and Satish Kumar Kamalia Vs The State of Bihar and Others
Patna High Court · (2010) 07 PAT CK 0127
High Courts19 Jul 2010Allowed
Gaya Singh and Others Vs State of Bihar
Patna High Court · (2010) 52 BLJR 997
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 144, 173(8), 379, 411, 468Penal Code, 1860 (IPC) — Section 144, 379, 411
High Courts19 Jul 2010Allowed
Haribansh Tiwary, Ragubir Ram, Chandradeo Tiwary and Awadhesh Tiwary Vs The State of Bihar and Basisth Narain Mishra
Patna High Court · (2010) 07 PAT CK 0080
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420, 467, 468
High Courts19 Jul 2010Allowed
Ramesh Prasad @ Ramesh Sah Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 384
High Courts19 Jul 2010
Ex. Ct. Ranvir Singh Vs Union of India (UOI) and Others
Patna High Court · (2011) 128 FLR 694
High Courts16 Jul 2010
Most. Asma Khatoon and Others Vs The State of Bihar and Others
Patna High Court · (2010) 1 PLJR 1053
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 45B
High Courts16 Jul 2010Dismissed
The Union of India (UOI) and Others Vs Md. Kalim Ansari
Patna High Court · (2011) 59 BLJR 81
High Courts16 Jul 2010Dismissed
Masomat Kamla Devi, Sangita Kumari and Rambha Kumari Vs The State of Bihar and Others
Patna High Court · (2010) 52 BLJR 1008
High Courts16 Jul 2010Allowed
Arun Kumar Vs The State of Bihar and Dwarika Tiwari
Patna High Court · (2010) 07 PAT CK 0113
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 420
High Courts16 Jul 2010Dismissed
The Employees State Insurance Corporation and Others Vs Prabhas Chandra Mallik and The Union of India (UOI)
Patna High Court · (2010) 07 PAT CK 0112
High Courts16 Jul 2010Allowed
Arbind Kumar Sinha and Smt. Krishna Devi Vs The State of Bihar and Dharam Nath Singh
Patna High Court · (2010) 52 BLJR 1012
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 409, 420
High Courts16 Jul 2010Dismissed
Sangita Devi Vs The State of Bihar and Others
Patna High Court · (2011) 4 PLJR 189
Bihar Municipal Act, 2007 — Section 3, 4, 6Constitution of India, 1950 — Article 226