High Courts22 Jul 2010
Divisional Manager, National Insurance Company Ltd. Vs Kamla Devi and Others
Patna High Court · (2013) 2 PLJR 149
Motor Vehicles Act, 1988 — Section 140, 147, 149, 166
COURT ARCHIVE
Patna High Court judgments, 2010
1,612 judgments · page 39 of 81
High Courts22 Jul 2010Allowed
Debendra Prasad Singh Vs The State of Bihar and Others
Patna High Court · (2010) 07 PAT CK 0165
High Courts22 Jul 2010Allowed
Chandrika Prasad Singh Vs The State of Bihar and Ram Bilash Singh
Patna High Court · (2010) 07 PAT CK 0164
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420, 465
High Courts22 Jul 2010
Sashidhar Bhagat Vs The State of Bihar and Madan Poddar
Patna High Court · (2011) 59 BLJR 145
Criminal Procedure Code, 1973 (CrPC) — Section 192, 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 420
High Courts22 Jul 2010Dismissed
Chandeshwar Prasad Vs Most. Jeera Devi and Others
Patna High Court · (2010) 07 PAT CK 0126
High Courts22 Jul 2010Allowed
Mishri Sah @ Mishri Lal Sah Vs The State of Bihar and Indu Kala Devi
Patna High Court · (2010) 07 PAT CK 0119
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482Penal Code, 1860 (IPC) — Section 406, 498A
High Courts22 Jul 2010Allowed
Shiv Nandan Sahay Srivastava and Raj Kishore Sinha Vs The State of Bihar
Patna High Court · (2010) 07 PAT CK 0108
High Courts22 Jul 2010Allowed
Beni Madhav Pandey, Sharda Devi, Awadh Narayan Mishra and Ram Lakhan Prasad Vs State of Bihar and Raj Narayan Pandey
Patna High Court · (2010) 07 PAT CK 0106
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 420
High Courts22 Jul 2010
The State of Bihar, The Secretary-cum-Commissioner, Department of Revenue and Land Reforms, K.C. Saha, Secretary-cum-Commissioner, Department of Land Reforms and Revenue and The Under Secretary, Department of Revenue and Land Reforms, Government of Bihar Vs Krishna Kumar Sinha and Baijuddin Ansari Wazainuddin Ansari Vs Krishna Kumar Sinha and Others
Patna High Court · (2010) 07 PAT CK 0105
High Courts22 Jul 2010
Surendra Prasad Sharma and Others Vs The Bhagalpur Central Co-Operative Bank Limited
Patna High Court · (2010) 07 PAT CK 0047
Bihar Co-operative Societies Rules, 1959 — Rule 33Constitution of India, 1950 — Article 14
High Courts22 Jul 2010
Uma Shanker Lal Vs State of Bihar and Meera Devi
Patna High Court · (2010) 07 PAT CK 0033
Criminal Procedure Code, 1973 (CrPC) — Section 227, 482Penal Code, 1860 (IPC) — Section 182, 211, 323, 376
High Courts21 Jul 2010Allowed
Kamla Devi and Others Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 382
Consolidation Act, 1948 — Section 10B, 35
High Courts21 Jul 2010Dismissed
Ram Prasad Singh Vs Chandrawati Devi and Others
Patna High Court · (2011) 3 CivCC 384
High Courts21 Jul 2010Dismissed
Nawal Prasad @ Nawal Kumar Vs Jai Kant Prasad and Jitendra Prasad
Patna High Court · (2010) 07 PAT CK 0115
High Courts21 Jul 2010Dismissed
Raghunath Choudhary Vs State of Bihar
Patna High Court · (2010) 52 BLJR 1082 : (2011) 7 RCR(Criminal) 2063
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 320Penal Code, 1860 (IPC) — Section 302, 34
High Courts21 Jul 2010Allowed
Vinod Kumar Sinha @ Vinod Kumar Vs The State of Bihar
Patna High Court · (2010) 07 PAT CK 0063
Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 7Penal Code, 1860 (IPC) — Section 414
High Courts21 Jul 2010Dismissed
Parvati Devi Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 381
Essential Commodities Act, 1955 — Section 7
High Courts20 Jul 2010
Devendra Prasad Sinha Vs The Chairman Bihar State Electricity Board and Others
Patna High Court · (2010) 07 PAT CK 0156
High Courts20 Jul 2010Dismissed
Ramakant Singh Vs The State of Bihar and Pramod Kumar Gupta
Patna High Court · (2010) 07 PAT CK 0134
Criminal Procedure Code, 1973 (CrPC) — Section 192(1), 482Penal Code, 1860 (IPC) — Section 148, 323, 386, 448
High Courts20 Jul 2010Allowed
The State of Bihar Vs Shri Lakshmi Naryan Prasad
Patna High Court · (2010) 07 PAT CK 0096