High Courts30 Jul 2010
Rabindra Prasad @ Rabindra Kumar Srivastava Vs State of Bihar and Awadh Bihari Pandey
Patna High Court · (2010) 07 PAT CK 0005
Penal Code, 1860 (IPC) — Section 420
COURT ARCHIVE
Patna High Court judgments, 2010
1,612 judgments · page 37 of 81
High Courts29 Jul 2010Dismissed
Deep Narayan Thakur Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 924
High Courts29 Jul 2010Allowed
Chandra Kala Devi, Kusum Kumari Devi and Bhalsari Devi Vs The State of Bihar and Anil Prasad Singh
Patna High Court · (2010) 07 PAT CK 0168
High Courts29 Jul 2010
Aniklal Mandal and Others Vs The State of Bihar and Shyam Mandal
Patna High Court · (2010) 07 PAT CK 0167
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 161, 482Penal Code, 1860 (IPC) — Section 147, 148, 182, 211, 364
High Courts29 Jul 2010Allowed
Hira Lal Mahto Vs The State of Bihar and Others
Patna High Court · (2010) 07 PAT CK 0159
High Courts29 Jul 2010
Ram Prakash Sharma, Narendra Sharma Sons of Sri Jadu Bir Sharma and Rabindra Sharma @ Papu Vs The State of Bihar and Others
Patna High Court · (2010) 07 PAT CK 0140
High Courts29 Jul 2010
Manorma Devi Vs State of Bihar and Pankaj Kumar Bharti
Patna High Court · (2010) 07 PAT CK 0139
Criminal Procedure Code, 1973 (CrPC) — Section 319, 482Penal Code, 1860 (IPC) — Section 201, 302
High Courts29 Jul 2010Dismissed
Triloki Prasad Singh @ Triloki Prasad Vs The State of Bihar and Shrikant Sharma
Patna High Court · (2010) 07 PAT CK 0124
High Courts29 Jul 2010
Vidya Nand Yadav and Others Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 203
Bengal Embankment Act, 1882 — Section 25
High Courts29 Jul 2010
Madan Mohan Singh Vs State of Bihar, Krishna Ram Sub. Inspector, Brij Bhushan Singh Officer Incharge and Shailendra Singh Manager Pankaj Cinema
Patna High Court · (2010) 07 PAT CK 0074
Criminal Procedure Code, 1973 (CrPC) — Section 203, 482
High Courts29 Jul 2010Allowed
Tata Finance Limited, Rajdeo Singh and Rajesh Kumar @ Rajesh Kr. Singh Vs The State of Bihar and Survesh Kumar
Patna High Court · (2010) 07 PAT CK 0050
High Courts29 Jul 2010Allowed
Dinkar Yadav @ Dinkar Prasad Din, Prabhakar Yadav and Arun Yadav Vs The State of Bihar
Patna High Court · (2011) 6 RCR(Criminal) 1136
High Courts28 Jul 2010Dismissed
Syed Ahmad and Another Vs Bihar State Financial Corporation and Another
Patna High Court · (2010) 07 PAT CK 0166
State Financial Corporations Act, 1951 — Section 29, 30, 41(A), 46(B)
High Courts28 Jul 2010Dismissed
The Director of National Cadet Corps and Others Vs Smt. Ram Piari Devi and Others
Patna High Court · (2011) 59 BLJR 93
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11(1)(C)
High Courts28 Jul 2010Allowed
Muneshwar Rajak Vs State of Bihar and Rajiv Kumar
Patna High Court · (2010) 07 PAT CK 0133
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 420
High Courts28 Jul 2010
Indra Kant Jha and Ghanshyam Jha son Sri Yugeshwar Jha Vs State of Bihar and Tan Tan Devi
Patna High Court · (2010) 07 PAT CK 0132
High Courts28 Jul 2010Dismissed
Hira Paswan and Others Vs Badri Narayan Singh and Others
Patna High Court · (2010) 07 PAT CK 0110
Village Chaukidari Act, 1870 — Section 1, 47, 48, 50
High Courts28 Jul 2010Allowed
R.K. Sinha and Shiv Shankar Jha Vs State of Bihar and Baidyananth Prasad Srivastava, General Secretary, National Life Insusrance Employees Association (INTUC),
Patna High Court · (2010) 07 PAT CK 0095
Penal Code, 1860 (IPC) — Section 323, 379, 427, 482, 504
High Courts28 Jul 2010Allowed
Bimala Devi and Others Vs The State of Bihar and Sri Ramadhar Singh
Patna High Court · (2010) 1 PLJR 169
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 434, 465, 467
High Courts28 Jul 2010Allowed
Life Insurance Corpn. of India Vs Gopal Prasad Verma
Patna High Court · (2010) 07 PAT CK 0077