High Courts04 Aug 2010Allowed
Manan Sah (Madan Sah) Vs State of Bihar
Patna High Court · (2011) 2 DMC 270
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 304B, 498A
COURT ARCHIVE
Patna High Court judgments, 2010
1,612 judgments · page 36 of 81
High Courts04 Aug 2010
Satendra Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2010) 1 PLJR 1052
High Courts04 Aug 2010Dismissed
Smt. Madhu Verma Vs Smt. Urmila Devi and Another
Patna High Court · (2010) 08 PAT CK 0014
High Courts03 Aug 2010Allowed
Awadhesh Kumar Sharma Vs The State of Bihar and Ashok Kumar Shukla
Patna High Court · (2010) 08 PAT CK 0122
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 420
High Courts03 Aug 2010
Sonelal Choudhary and Others Vs The State of Bihar and Ram Krishna Choudhary
Patna High Court · (2010) 08 PAT CK 0121
Criminal Procedure Code, 1973 (CrPC) — Section 107, 116, 482
High Courts03 Aug 2010Allowed
Gopal Lal Sizuar Vs The State of Bihar and Baban Lal Barik
Patna High Court · (2010) 08 PAT CK 0108
High Courts03 Aug 2010Dismissed
Purushottam Lal Bajaj Vs The State of Bihar, Sita Ram Bajaj, Dilip Kumar Bajaj and Bishnu Kumar Bajaj
Patna High Court · (2010) 08 PAT CK 0079
Criminal Procedure Code, 1973 (CrPC) — Section 203
High Courts02 Aug 2010
State of Haryana and Others Vs Deep Mayank and Associates and Others
Patna High Court · (2010) 08 PAT CK 0147
High Courts02 Aug 2010
Sarfuddin @ Sarfa Vs The State of Bihar and Zakia Bano, Divorced
Patna High Court · (2010) 08 PAT CK 0140
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts02 Aug 2010
Mamta Shukla Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 219
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151, 94
High Courts02 Aug 2010Allowed
A.K. Das, Assistant General Manager, Bajaj Electricals Ltd. Vs The State of Bihar and Sachidanand Singh
Patna High Court · (2011) 59 BLJR 181
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 406, 420, 465, 471
High Courts30 Jul 2010Allowed
Matru Soren Vs Jaipal Marandi and Others
Patna High Court · (2011) 4 PLJR 79
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts30 Jul 2010Allowed
Md. Akalu Vs State of Bihar
Patna High Court · (2012) 2 PLJR 140
Penal Code, 1860 (IPC) — Section 304
High Courts30 Jul 2010
Rakesh Ranjan Sinha Vs The State of Bihar, Shashank Shekhar and Binita Devi
Patna High Court · (2010) 07 PAT CK 0161
Criminal Procedure Code, 1973 (CrPC) — Section 156, 156(3), 173, 210, 210(2)Penal Code, 1860 (IPC) — Section 323, 34, 379, 384, 406
High Courts30 Jul 2010Allowed
Binda Lal Sah Vs The State of Bihar
Patna High Court · (2010) 07 PAT CK 0152
Criminal Procedure Code, 1973 (CrPC) — Section 192, 482Penal Code, 1860 (IPC) — Section 120B, 420, 465, 467, 468
High Courts30 Jul 2010Allowed
Baijnath Singh Vs The State of Bihar and Bhola Singh
Patna High Court · (2010) 07 PAT CK 0151
Criminal Procedure Code, 1973 (CrPC) — Section 192, 482Penal Code, 1860 (IPC) — Section 323, 34, 341, 379, 392
High Courts30 Jul 2010
Ghanshyam Dhurka, The Executive President, New India Sugar Mills Ltd. Vs The State of Bihar and The Bihar State Pollution Control Board
Patna High Court · (2011) 7 RCR(Criminal) 845
Criminal Procedure Code, 1973 (CrPC) — Section 482Water (Prevention and Control of Pollution) Act, 1974 — Section 41, 43, 44
High Courts30 Jul 2010
Neelam Kumari and Rajeev Ranjan Singh @ Rajiv Ranjan Vs The State of Bihar and Sitaram Singh
Patna High Court · (2010) 07 PAT CK 0075
High Courts30 Jul 2010Allowed
Sunil Kumar @ Sunil Sao and Mewalal Albela Vs The State of Bihar
Patna High Court · (2010) 07 PAT CK 0058
Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 7
High Courts30 Jul 2010
Balkeshwar Singh and Another Vs The State of Bihar and Others
Patna High Court · (2011) 2 PLJR 374