High Courts06 Aug 2010Allowed
Priya Ranjan Shrivastava Vs The State of Bihar
Patna High Court · (2010) 08 PAT CK 0149
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 182, 211, 323, 34, 341
COURT ARCHIVE
Patna High Court judgments, 2010
1,612 judgments · page 35 of 81
High Courts06 Aug 2010Allowed
Abhay Kumar and Others Vs State of Bihar and Another
Patna High Court · (2011) 1 PLJR 913
Constitution of India, 1950 — Article 21, 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 258, 309, 311, 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 324
High Courts06 Aug 2010Dismissed
Ganga Nath Jha Vs Bhupendra Narayan Mandal University, The Vice Chancellor and The Registrar of Bhupendra Narayan Mandal University
Patna High Court · (2010) 08 PAT CK 0112
High Courts06 Aug 2010Dismissed
Sunil Garodia Vs The State of Bihar
Patna High Court · (2010) 08 PAT CK 0104
Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 7
High Courts06 Aug 2010Allowed
Nagendra Shahi, Srimati Krishna Kumar Devi @ Krishna Devi and Gayatri Devi Vs The State of Bihar and Nand Kishore Shahi
Patna High Court · (2010) 08 PAT CK 0103
High Courts06 Aug 2010Dismissed
Dr. Satyendra Kumar Jha Vs The State of Bihar and Others
Patna High Court · (2010) 08 PAT CK 0066
High Courts06 Aug 2010
Raj Kumar Prasad Sao Vs The State of Bihar and Others
Patna High Court · (2010) 08 PAT CK 0044
High Courts06 Aug 2010Dismissed
Pramod Kumar Nirala Vs The State of Bihar and Others
Patna High Court · (2011) 3 PLJR 45
High Courts05 Aug 2010Dismissed
Smt. Mukhiya Devi and Another Vs The Member, Board of Revenue, Bihar, Patna and Others
Patna High Court · (2011) 4 PLJR 118
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Rules, 1963 — Rule 19
High Courts05 Aug 2010
Anil D. Ambani and Mukesh D. Ambani Vs The State of Bihar and Shobha Jha @ Shobha Mishra
Patna High Court · (2010) 08 PAT CK 0148
High Courts05 Aug 2010
Navonath Thakur Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 105A
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 10(3), 12, 9
High Courts05 Aug 2010Allowed
Citadel Aurobindo Biotech Ltd. Vs The State of Bihar and Binay Kishore Mishra
Patna High Court · (2010) 08 PAT CK 0107
Criminal Procedure Code, 1973 (CrPC) — Section 192(1), 482Penal Code, 1860 (IPC) — Section 409
High Courts05 Aug 2010Allowed
Sri Rajendra Mahto Vs Sri Ram Nandan Singh and Others
Patna High Court · (2010) 08 PAT CK 0105
High Courts05 Aug 2010Dismissed
Arbind Singh, Manoj Singh and Lathi Singh @ Sujit Singh Vs The State of Bihar The State of Bihar Vs Lathi Singh @ Sujit Singh, Arbind Singh and Manoj Singh
Patna High Court · (2010) 08 PAT CK 0016
High Courts04 Aug 2010Dismissed
Kailash Prasad Singh Vs The Union of India and Others
Patna High Court · (2011) 3 PLJR 779
Bihar Reorganisation Act, 2000 — Section 76Constitution of India, 1950 — Article 309
High Courts04 Aug 2010
Rahul Singh Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 587
High Courts04 Aug 2010
Gopal Rai Khemka, Ganesh Kumar Khemka and Prahlad Rai Khemka Vs The State of Bihar and Others
Patna High Court · (2010) 08 PAT CK 0137
High Courts04 Aug 2010
Arjun Prasad Vs Shri Paras Nath Yadav
Patna High Court · (2011) 1 PLJR 1
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 14(8)
High Courts04 Aug 2010Allowed
Munna Devi, Ajit Kumar @ Hira Singh, Abhay Kumar and Ajay Kumar Singh Vs The State of Bihar and Janardan Prasad Singh
Patna High Court · (2010) 08 PAT CK 0106
Criminal Procedure Code, 1973 (CrPC) — Section 192(1), 482Penal Code, 1860 (IPC) — Section 323, 34, 379, 467, 468
High Courts04 Aug 2010Allowed
Anil Kumar Jha Vs State of Bihar and Others
Patna High Court · (2010) 08 PAT CK 0070